Order 1.
CONSTITUTION (SCHEDULED TRIBES) ORDER, 1950 [AMENDED UPTO 2022]
CONSTITUTION (SCHEDULED TRIBES) ORDER, 1950[1]
PREAMBLE
In exercise of the powers conferred by clause (1) of Article 342 of the Constitution of India, the President, after, consultation with the Governors and Raj Pramukhs of the States concerned, is pleased to make the following Order, namely:
Order 1.
This Order may be called the Constitution (Scheduled Tribes) Order, 1950.
Order 2.
The Tribes or tribal communities, or parts of, or groups within, tribes or tribal communities, specified in [2][Parts I to [3][XXII] of the Schedule to this Order shall, in relation to the States to which those Parts respectively relate, be deemed to be Scheduled Tribes so far as regards members thereof residents in the localities specified in relation to them respectively in those Parts of that Schedule.
[Order 3.
Any reference in this Order to State or to a district or other territorial division thereof shall be construed as a reference to the State, district or other territorial division as constituted on the 1st day of May, 1976.] [4]
[5][THE SCHEDULE
PART I. —Andhra Pradesh
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1. Andh [6][,Sadhu Andh] 2. Bagata 3. Bhil 4. Chenchu, [7]*** 5. Gadabas [8][Bodo Gadaba, Gutob Gadaba, Kallayi Gadaba, Parangi Gadaba, Kathera Gadaba, Kapu Gadaba] 6. Gond Naikpod, Rajgond 2[Koitur] 7. Goudu (in the Agency tracts) 8. Hill Reddis 9. Jatapus 10. Kammara 11. Kattunayakan 12. Kolam, [9][Kolawar] 13. Konda Dhoras, [10][Kubi] 14. Konda Kapus 15. Kondareddis 16. Kondhs, Kodi, Kodhu, Desaya Kondhs, Dongria Kondhs, Kuttiya Kondhs, Tikiria Kondhs, Yenity Kondhs, [11][Kuvinga] 17. Kotia, Bentho Oriya, Bartika, [12]*** Dulia, Holya, [13]*** Sanrona, Sidhopaiko 18. Koya, [14][Doli Koya, Gutta Koya, Kammara Koya, Musara Koya, Oddi Koya, Pattidi Koya], Rajah, Rasha Koya, Lingadhari Koya (ordinary), Kottu Koya, Bhine Koya, Rajkoya |
19. Kulia 20. Malis (excluding Adilabad, Hyderabad, Karimnagar, Khammam, Mahbubnagar, Medak, Nalgonda, Nizamabad and Warangal districts) 21. Manna Dhora 22. Mukha Dhora, Nooka Dhora 23. Nayaks (in the Agency tracts) 24. Pardhan 25. Porja, Parangiperja 26. Reddi Dhoras 27. Rona, Rena 28. Savaras, Kapu Savaras, Maliya Savaras, Khutto Savaras 29. Sugalis, Lambadis [15][Banjara] 30. Thoti (in Adilabad, Hyderabad , Karimnagar, Khammam, Mahbubnagar, Medak, Nalgonda, Nizamabad and Warangal districts) 31. Valmiki (in the [16][Scheduled Areas of Vishakapatnam, Srikakulam, Vijayanagaram, East Godavari and West Godavari districts)] 32. Yenadis, [17][Chella Yenadi, Kappala Yenadi, Manchi Yenadi, Reddi Yenadi] 33. Yerukulas, [18][Koracha, Dabba Yerukula, Kunchapuri Yerukula, Uppu Yerukula] [19][34. Nakkala, Kurvikaran 35. Dhulia, Paiko, Putiya (in the districts of Vishakhapatnam and Vijayanagaram)]. |
PART II.—Assam
[20][In the autonomous districts of Karbi Anglong and North Cachar Hills]:-
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1. Chakma 2. Dimasa, Kachari 3. Garo 4. Hajong 5. Hmar 6. Khasi, Jaintia, Synteng, Pnar, War, Bhoi, Lyngngam 7. Any Kuki tribes including:-- (i) Biate, Biete (ii) Changsan (iii) Chongloi (iv) Doungel (v) Gamalhou (vi) Gangte (vii) Guite (viii)Hanneng (ix) Haokip, Haupit |
(x) Haolai (xi) Hengna (xii) Hongsung (xiii) Harangkhwal, Rangkhol (xiv) Jongbe (xv) Khawchung (xvi) Khawathlang, Khothalong (xvii) Khelma (xviii) Kholhou (xix) Kipgen (xx) Kuki (xxi) Lengthang (xxii) Lhangum (xxiii) Lhoujem (xxiv) Lhouvun (xxv) Lupheng (xxvi) Mangjel |
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(xxvii) Misao (xxviii) Riang (xxix) Sairhem (xxx) Selnam (xxxi) Singson (xxxii) Sithou (xxxiii) Sukte (xxxiv) Thado (xxxv) Thangngeu |
(xxxvi) Uibuh (xxxvii) Vaiphei 8. Lakher 9. Man (Tai speaking) 10. Any Mizo (Lushai) tribes 11. [21][Karbi] 12. Any Naga tribes 13. Pawi 14. Syntheng. [22][15. Lalung]. |
[23][II. In the State of Assam including the Bodoland Territorial Areas District and excluding the autonomous districts of Karbi Anglong and North Cachar Hills]:--
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1. Barmans in Cachar 2. Boro, Borokachari 3. Deori 4. Hojai 5. Kachari, Sonowal |
6. Lalung 7. Mech 8. Miri 9. Rabha [24][10. Dimasa 11. Hajong 12. Singhpho 13. Khampti 14. Garo]. |
PART III.—Bihar
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1. Asur, [25][Agaria] 2. Baiga 3. Banjara 4. Bathudi 5. Bedia [28][7.] Birhor [29][8.] Birjia [30][9.] Chero [31][10.] Chik Baraik [32][11.] Gond [33][12.] Gorait [34][13.] Ho [35][14.] Karmali [36]15.] Kharia [37][16.] Kharwar 2[Dhelki Kharia, Dudh |
[38][17.].Khond [39][18.] Kisan [46][22.] Mahli [47][23.] Mal Paharia [54][27.] Santal [55][28.] Sauria Pahari [56][29.] Savar. [57][31. Kawar 32. Kol 33. Tharu.] 34. Kharia, Hill |
PART IV.—Gujarat
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1. Barda 2. Bavacha, Bamcha 3. Bharwad (in the Nesses of the forest of Alech, Barada and Gir) 4. Bhil, Bhil Garasia, Dholi Bhil, Dungri Bhil, Dungri Garasia, Mewasi Bhil, Rawal Bhil, Tadvi Bhil, Bhagalia, Bhilala, Pawra, Vasava, Vasave 5. Charan (in the Nesses of the forests of Alech, Barada and Gir) 6. Chaudhri (in Surat and Valsad districts) 7. Chodhara 8. Dhanka, Tadvi, Tetaria, Valvi 9. Dhodia [58][Dhodi] 10. Dubla, Talavia, Halpati 11. Gamit, Gamta, Gavit, Mavchi, Padvi 12. Gond, Rajgond 13. Kathodi, Katkari Dhor Kathodi, Dhor Katkari, Son Kathodi, Son Katkari 14. Kokna, Kokni, Kukna [59]*** 16. Koli Dhor, Tokre Koli, Kolcha, Kolgha |
17. Kunbi (in the Dangs district) 18. Naikda, Nayaka, Cholivala Nayaka, Kapadia Nayaka, Mota Nayaka, Nana Nayaka 19. Padhar [60]*** 21. Pardhi, Advichincher, Phanse Pardhi (excluding Amreli, Bhavnagar, Jamnagar, Junagadh, Kutch, Rajkot and Surendranagar districts) 22. Patelia 23. Pomla 24. Rabari (in the Nesses of the forests of Alech, Barada and Gir) 25. Rathawa 26. Siddi, [61][Siddi-Badshan] (in Amreli, Bhavnagar, Jamnagar, Junagadh, Rajkot and Surendranagar districts) [62]*** 28. Varli 29. Vitolia, Kotwalia, Barodia [63][30. Bhil, Bhilala, Barela, Patelia 31. Tadvi Bhil, Pawra, Vasave 32. Padvi]. |
PART V.—Himachal Pradesh
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1. Bhot, Bodh 2. Gaddi [64]*** 3. Gujjar [65]*** 4. Jad, Lamba, Khampa 5. Kanaura, Kinnara |
6. Lahaula 7. Pangwala 8. Swangla [66][9. Beta, Beda 10. Domba, Gara, Zoba.] |
PART VI.—Karnataka
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1. Adiyan 2. Barda 3. Bavacha, Bamcha 4. Bhil, Bhil Garasia, Dholi Bhil, Dungri Bhil, Dungri Garasia, Mewasi Bhil, Rawal Bhil, Tadvi Bhil, Bhagalia, Bhilala, Pawra, Vasava, Vasave 5. Chenchu, Chenchwar 6. Chodhara 7. Dubla, Talavia, Halpati 8. Gamit, Gamta, Gavit, Mavchi, Padvi, Valvi 9. Gond, Naikpod, Rajgond 10. Gowdalu 11. Hakkipikki 12. Hasalaru 13. Irular 14. Iruliga 15. Jenu Kuruba 16. Kadu Kuruba 17. Kammara (in South Kanara district and Kollegal taluk of Mysore district) 18. Kanivan, Kanyan (in Kollegal taluk of Mysore district) 19. Kathodi, Katkari, Dhor Kathodi, Dhor Katkari, Son Kathodi, Son Katkari 20. Kattunayakan 21. Kokna, Kokni, Kukna 22. Koli Dhor, Tokre Koli, Kolcha, Kolgha 23. Konda Kapus 24. Koraga 25. Kota |
26. Koya, Bhine Koya, Rajkova 27. Kudiya, Melakudi 28. Kuruba (in Coorg district) 29. Kurumanas 30. Maha Malasar 31. Malaikudi 32. Malasar 33. Malayekandi 34. Maleru 35. Maratha (in Coorg District) 36. Marati (in South Kanara district) 37. Meda [67][Medari, Gauriga, Burud] 38. Naikda, Nayaka (including Parivara and Talawara) Substituted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2020), Chollivala Nayaka, Kapadia Nayaka, Mota Nayaka, Nana Nayaka, [68][Naik, Nayak, Beda Bedar and Valmiki] 39. Palliyan 40. Paniyan 41. Pardhi, Advichincher, Phanse Pardhi [69][Haranshi-kari] 42. Petelia 43. Rathawa 44. Sholaga 45. Soligaru 46. Toda 47. Varli 48. Vitolia, Kotwalia, Barodia 49. Yerava [70][50. Siddi (in Belagavi, Dharwad and Uttar Kannada districts) (Substituted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2020).] |
PART VII. — Kerala
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1. Adiyan 2. Arandan [71][Aranadan] 3. Eravallan 4. Hill Pulaya [72][Mala Pulayan, Kurumba Pulayan, Karavazhi Pulayan, Pamba Pulayan] 5. Irular, Irulan 6. Kadar [73][Wayanad Kadar] [74]*** 8. Kanikaran, Kanikkar 9. Kattunayakan 13. Koraga [77]*** 15. Kudiya, Melakudi 16. Kurichchan [78][Kurichiyan] 17. Kurumans [79][Mullu Kuruman, Mulla Kuruman, Mala Kuruman] 18. Kurumbas [80][Kurumba Kuruman] 19. Maha Malasar 20. Malai Arayan [81][Mala Arayan] 21. Malai Pandaram 22. Malai Vedan [82][Malavedan] 23. Malakkuravan 24. Malasar |
[83][25. Malayan , Nattu Malayan, Konga Malayan (excluding the areas comprising the Kasargode, Connanore, Wayand and Kozhikode districts) 26. Malayarayar 27. Mannan [84][to be spelt in Malayalam script in parenthesis] [85]*** 29. Muthuvan, Mudugar, Muduvan 30. [86][Pallegan, Palligan, Palliyar Paliyan] 33. Paniyan 34. Ulladan [87][Ullatan] 35. Uraly [88][36. Mala Vettuvan (in Kasargode and Kannur districts) 37. Ten Kurumban, Jenu Kurumban 38. Thachanadan, Thachanadan Moopan 39. Cholanaickan 40. Mavilan 41. Karimpalan 42. Vetta Kuruman 43. Mala Panickar.] |
1[PART VIII.—Madhya Pradesh
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1. Agariya 2. Andh 3. Baiga 4. Bhaina 5. Bharia Bhumia, Bhuinhar Bhumia, Bhumiya, Bharia, Paliha, Pando 6. Bhattra 7. Bhil, Bhilala, Barela, Patelia 8. Bhil Mina 9. Bhunjia 10. Biar, Biyar 11. Binjhwar 12. Birhul, Birhor 13. Damor, Damaria 14. Dhanwar 15. Gadaba, Gadba 16. Gond; Arakh, Arrakh, Agaria, Asur, Badi Maria, Bada Maria, Bhatola, Bhimma, Bhuta, Koliabhuta, Koliabhuti, Bhar, Bisonhorn Maria, Chota Maria, 17. Halba, Halbi 18. Kamar 19. Karku 20. Kawar, Kanwar, Kaur, Cherwa, Rathia, Tanwar, Chhatri [89]*** 22. Khairwar, Kondar 23. Kharia 24. Kondh Khond, Kandh 25. Kol 26. Kolam 27. Kokru, Bopchi, Mouasi, Nihal, Nahul Bondhi, Bondeya 28. Korwa, Kodaku 29. Majhi 30. Majhwar 31. Mawasi [90]*** 33. Munda 34. Nagesia, Nagasia |
35. Oraon, Dhanka, Dhangad 36. Panika (in Chhatarpur, Datia, Panna, Rewa, Satna, Shahdol, Sidhi and Tikamgarh districts) 37. Pao 38. Pardhan, Pathari, Saroti [91]*** 40. Pardhi; Bahelia, Bahellia, Chita Pardhi, Langoli Pardhi, Phans, Pardhi, Shikari,Dandami Maria, Dhuru, Dhurwa, Dhoba, Dhulia,Dorla, Gaiki, Gatta, Gatti, Gaita, Gond Gowari,Hill Maria Kandra, Kalangar, Khatola, Koitar, Koya, Khirwar,Khirwara, Kucha Maria, Kuchaki Maria, Madia, Maria, Mana, Mannewar, Moghya, Mogia, Monghya, Mudia, Muria, Nagarchi, Nagwanshi, Ojha, Raj, Sonjhari Jhareka, Thatia, Thotya, Wade Maria, Vade Maria, Daroi Takankar, Takia [in (1) Bastar, Chhindwara, Mandra, Raigarh, Seoni and surguja districts, (2) Baihar tahsil of Balaghat district, (3) Betul and Bhainsdehi tehsils of Betul district, (4) Bilaspur and Katghora tahsils of Bilaspur district, (5) Durg and Balod tahsils of Durg district, (6) Chowki, Manpur and Mohala Revenue Inspectors' Circles of Rajnandgaon district, (7) Murwara, Patan and Sihora tahsils of Jabalpur district, (8) Hoshangabad and Sohagpur tahsils of Hoshangabad district and Narsimhapur district, (9) Harsud tahsil of Khandwa district, (10) Bindra Nawagarh Dhamtari and Mahasamund tahsils of Raipur district] 41. Parja 42. Saharya, Saharia, Seharia, Sehria, Sosia, Sor 43. Saonta, Saunta 44. Saur 45. Sawar, Sawara 46. Sonr.] |
PART IX.—Maharashtra
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1. Andh 2. Baiga 3. Barda 4. Bavacha, Bamcha, 5. Bhaina 6. Bharia Bhumia, Bhuinhar Bhumia, Pando 7. Bhattra 8. Bhil, Bhil Garasia, Dholi Bhil, Dungri Bhil, Dungri Garasia, Mewasi Bhil, Rawal Bhil, Tadvi Bhil, Bhagalia, Bhilala Pawara, Vasava, Vasave 9. Bhunjia 10. Binjhwar 11. Birhul, Birhor [92]*** 13. Dhanka, Tadvi, Tetaria Valvi 14. Dhanwar 15. Dhodia 16. Dubla, Talavia, Halpati 17. Gamit, Gamta, Gavit, Mavchi, Padvi 18. [93][Gond Rajgond] Arakh, Arrakh, Agaria Asur, Badi Maria, Bada Maria, Bhatola, Bhimma, Bhuta, Koilabhuta, Koilabhuti, Bhar, Bisonhorn Maria, Chota Maria, Dandami Maria, Dhuru, Dhurwa, Dhoba, Dhulia, Dorla, Kaiki; Gatta, Gatti, Gaita, Gond Gowari, Hill Maria, Kandra, Kalanga, Khatola, Koitar, Koya, Khirwar, Khirwara, Kucha Maria, Kuchaki Maria, Madia, Maria, Mana, Mannewar, Moghya, Mogia, Monghya Mudia, Muria, Nagarchi, Naikpod, Nagwanshi, Ojha, Raj, Sonjhari Jhareka, Thatia, Thotya, Wade Maria, Vade Maria |
19. Halba, Halbi 20. Kamar 21. Kathodi, Katkari, Dhor Kathodi, Dhor Kathkari Son Kathodi, Son Katkari 22. Kawar, Kanwar, Kaur, Cherwa, Rathia, Tanwar, Chattri 23. Khairwar 24. Kharia 25. Kokna, Kokni, Kukna 26. Kol 33. Koya, Bhine Koya, Rajkoya 34. Nagesia, Nagasia 35. Naikda, Nayaka, Cholivala Nayaka, Kapadia Nayaka, Mota Nayaka, Nana Nayaka 36. Oraon, Dhangad 37. Pardhan, Pathari, Saroti 38. Pardhi, Advichincher, Phans Pardhi Phanse Pardhi, Langoli Pardhi, Bahelia, Bahellia, Chita Pardhi, Shikari, Takankar, Takia 39. Parja 40. Patelia 41. Pomla 42. Rathawa 43. Sawar, Sawara, 44. Thakur, Thakar, Ka Thakur, Ka Thakar, Ma Thakur, Ma Thakar [94]*** 46. Varli 47. Vitolia, Kotwalia, Barodia. |
PART X.— Manipur
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1. Aimol 2. Anal 3. Angami 4. Chiru 5. Chothe 6. Gangte 7. Hmar 8. Kabui 9. Kacha Naga 10. Koirao 11. Koireng 12. Kom 13. Lamgang 14. Mao 15. Maram 16. Maring |
17. Any Mizo (Lushai) tribes 18. Monsang 19. Moyon 20. Paite 21. Purum 22. Ralte 23. Sema 24. Simte 25. Suhte 26. Tangkhul 27. Thadou 28. [95][Vaiphei] 29. Zou. [96][30. Poumai Naga 31. Tarao 32. Kharam 33. Any Kuki tribes] |
PART XI.—Meghalaya
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1. Chakma 2. Dimasa, Kachari 3. Garo 4. Hajong 5. Hmar 6. Khasi, Jaintia, Syteng, Pnar, War, Bhoi, Lyngngam 7. Any Kuki Tribes including.- (i) Biate, Biete (ii) Changsan (iii) Chongloi (iv) Doungel (v) Gamalhou (vi) Gangte (vii) Guite (viii) Hanneng (ix) Haokip, Haupit (x) Haolai (xi) Hengna (xii) Hongsungh (xiii) Hrangkhwal, Rangkhol (xiv) Jongbe (xv) Khawchung (xvi) Khawathilang, Khothalong (xviii) Kholhou (xix) Kipgen |
(xvii) Khelma (xx) Kuki (xxi) Lengthang (xxii) Lhangum (xxiii) Lhoujen (xxiv) Lhouvun (xxv) Lupheng (xxvi) Mangjel (xxvii) Misao (xxviii) Riang (xxix) Sairhem (xxx) Selnam ng(sxoxnxi) Si (xxxii) Sitlhou (xxxiii) Sukte (xxxiv) Thado (xxxv) Thangngeu (xxxvi) Uibuh (xxxvii) Vaiphei 8. Lakher 9. Man (Tai speaking) 10. Any Mizo (Lushai) Tribes 11. Mikir 12. Any Naga tribes 13. Pawi 14. Synteng [97][15. Boro Kacharis 16. Koch 17. Raba, Rava]. |
PART XII.—Orissa
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1. Bagata [98][Bhakta] 2. Baiga 3. Banjara Banjari 4. Bathudi [99][Bathuri] 5. Bhottada, Dhotada [100][Bhotra, Bhatra, Bhattara, Bhotora, Bhatara] 6. Bhuiya Bhuyan 7. Bhumia 8. Bhumij [101][Teli Bhumij, Haladipohria Bhumij, Haladi Pokharia Bhumija, Desi Bhumij, Desia Bhumij, Tamaria Bhumij] 9. Bhunjia 10. Binjhal [102][, Binjhwar] 11. Binjhia, Binjhoa 12. Birhor 13. Bondo Poraja [103][Bonda Paroja, Band Paroja] 14. Chenchu 15. Dal 16. Desua Bhumji 17. Dharua [104][Dhuruba, Dhurva] 18. Didayi [105][Didai Paroja, Didai] 19. Gadaba, [106][Bodo Gadaba, Gutob Gadaba, Kapu Gadaba, Ollara Gadaba, Parenga Gadaba, Sano Gadaba] 20. Gandia 21. Ghara 22. Gond, Gondo [107][Rajgond, Maria Gond, Dhur Gond] 23. Ho 24. Holva 25. Jatapu 26. Juang 27. Kandha Gauda 28. Kawar [108][Kanwar] 29. 30. Kharia, Kharian [109][Berga Kharia, Dhelki Kharia, Dudh Kharia, Erenga Kharia, Munda Kharia, Oraon Kharia, Khadia, Pahari Kharia] 31. Kharwar 32. Khond, Kond, Kandha, Nanguli Kandha, Sitha Kandha [110][Kondh, Kui, Buda Kondh, Bura Kandha, Desia Kandha, Dungaria Kondh, Kutia Kandha, Kandha Gauda, Muli Kondh, Malua Kondh, Pengo Kandha, Raja Kondh, Raj Khond] 33. Kisan [111][Nagesar, Nagesia] 34. Kol |
34. Kolah Loharas, Kol Loharas 35. Kolha 36. Koli, Malhar 37. Kondadora 38. Kora [112][Khaira, Khayara] 39. Korua 40. Kotia 41. Koya [113][Gumba Koya, Koitur Koya, Kamar Koya, Musara Koya] 42. Kulis 43. Lodha [114][Nodh, Nodha, Lodh] 44. Madia 45. Mahali 46. Mankidi 47. Mankirdia [115][Mankria, Mankidi] 48. Matya [116][Matia] 49. Mirdhas [117][Kuda, Koda] 50. Munda, Munda Lohara, Munda Mahalis [118][Nagabanshi Munda, Oriya Munda] 51. Mundari 52. Omanatya [119][Omanatyo, Amanatya] 53. Oraon [120][Dhangar, Uran] 54. Parenga 55. Paroja [121][Parja, Bodo Paroja, Barong Jhodia Paroja, Chhelia Paroja, Jhodia Paroja, Konda Paroja, Paraja, Ponga Paroja, Sodia Paroja, Sano Paroja, Solia Paroja] 56. Pentia 57. Rajuar 58. Santal 59. Saora, Savar, Saura, Sahara [122][Arsi Saora, Based Saora, Bhimma Saora, Chumura Saora, Jara Savar, Jadu Saora, Jati Saora, Juari Saora, Kampu Saora, Kampa Soura, Kapo Saora, Kindal Saora, Kumbi Kancher Saora, Kalapithia Saora, Kirat Saora, Lania Soara, Lamba Lanjia Saora, Laura Saora, Luar Saora, Laria Savar, Malia, Saora, Malla Saora, Uriya Saora, Raika Saora, Sudda Saora, Sarda Saora, Tankala Saora, Patro Saora, Vesu Saora] 60. Shabar, Lodha 61. Sounti 62. Tharua [123][Tharua Bindhani]. |
PART XIII.—Rajasthan
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1. Bhil, Bhil Garasia, Dholi Bhil, Dungri Bhil, Dungri Garasia, Mewasi Bhil, Rawal Bhil, Tadvi Bhil, Bhagalia, Bhilala, Pawra, Vasava, Vasave 2. Bhil Mina 3. Damor, Damaria 4. Dhanka, Tadvi, Tetaria, Valvi 5. Garasia (excluding Rajput Garasia) 6. Kathodi, Katkari, Dhor Kathodi, Dhor Katkari, Son Kathodi, Son Katkari |
7. Kokna, Kokni, Kukna 8. Koli Dhor, Tokre koli, Kolcha, Kolgha 9. Mina 10. Naikda, Nayaka, Cholivala Nayaka, Kapadia Nayaka, Mota Nayaka, Nana Nayaka 11. Patelia 12. Seharia, Sehria, Sahariya. |
PART XIV.—Tamil Nadu
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1. Adiyan 2. Aranadan 3. Eravallan 4. Irular 5. Kadar 6. Kammara (excluding Kanyakumari distrct and Shenkottah taluk of Tirunelveli district) 7. Kanikaran, Kanikkar (in kanyakumari District and Shenkottah [124][and Ambasaundram taluks] of Tirunelveli district) 8. Kaniyan, Kanyan 9. Kattunayakan 10. Kochu Velan 11. Konda Kapus 12. Kondareddis 13. Koraga 14. Kota (excluding Kanyakumari district and Shenkottah taluk of Tirunelveli district) 15. Kudiya, Melakudi 16. Kurichchan 17. Kurumbas (in the Nilgiris district) 18. Kurumans |
19. Maha Malasar 20. Malai Arayan 21. Malai Pandaram 22. Malai Vedan 23. Malakkuravan 24. Malasar 25. Malayali (in Dharmapuri, North Arcot, Pudukottai, Salem, South Arcot and Tiruchirapali districts) 26. Malayekandi 27. Mannan 28. Mudugar, Muduvan 29. Muthuvan 30. Palleyan 31. Palliyan 32. Palliyar 33. Paniyan 34. Sholaga 35. Toda (excluding Kanyakumari district and Shenkottah taluk of Tirunelveli district) 36. Uraly
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PART XV.—Tripura
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1. Bhil 2. Bhutia 3. Chaimal 4. Chakma 5. Garoo 6. Halam [126][Bengshel, Dub, Kaipeng, Kalai, Karbong, Lengui, Mussum, Rupini, Sukuchep, Thangchep] |
7. Jamatia 8. Khasia 9. Kuki, including the following sub-tribes:-- (i)Balte (ii)Belalhut (iii)Chhalya [(iiia) Darlong][127] |
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(iv) Fun (v) Hajango (vi) Jangtei (vii) Khareng (viii) Khephong (ix) Kuntei (x) Laifang (xi) Lentei (xii) Mizel (xiii) Namte (xiv) Paitu, Paite (xv) Rangchan |
(xvi) Rangkhole (xvii) Thangluya 10. Lepcha 11. Lushai 12. Mag 13. Munda, Kaur 14. Noatia [128][Murashing] 15. Orang 16. Riang 17. Santal 18. Tripura, Tripuri, Tippera 19. Uchai. |
PART XVI.—West Bengal
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1. Asur 2. Baiga 3. Badia, Bediya 4. Bhumji 5. Bhutia, Sherpa, Toto, Dukpa, Kagatay, Tibetan, Yolmo 6. Birhor 7. Birjia 8. Chakma 9. Chero 10. Chik Baraik 11. Garo 12. Gond 13. Gorait 14. Hajang 15. Ho 16. Karmali 17. Kharwar 18. Khond 19. Kisan |
20. Kora 21. Korwa 22. Lepcha 23. Lodha, Kheria, Kharia 24. Lohara, Lohra 25. Magh 26. Mahali 27. Mahli 28. Mal Pahariya 29. Mech 30. Mru 31. Munda 32. Nagesia 33. Oraon 34. Parhaiya 35. Rabha 36. Santal 37. Sauria Paharia 38. Savar [129][39. Limbu (Subba) 40. Tamang.] |
[130][PART XVII.—Mizoram
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1. Chakma 2. Dimasa(Kachari) 3. Garo 4. Hajong 5. Hmar 6. Khasi and Jaintia, (including Khasi, Synteng or Pnar, War, Bhoi or Lyngngam) |
7. Any Kuki tribes, including,-- (i) Baite or Biete (ii) Changsan (iii) Chongloi (iv) Doungel (v) Gamalhou |
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(vi) Gangte (vii) Guite (viii) Hanneng (ix) Haokip or Haupit (x) Haolai (xi) Hengna (xii) Hongsungh (xiii) Hrangkhwal or Rangkhol (xiv) Jongbe (xv) Khawchung (xvi) Khawathlang or Khothalong (xvii) Khelma (xviii) Kholhou (xix) Kipgen (xx) Kuki (xxi) Lengthang (xxii) Lhangum (xxiii) Lhoujem (xxiv) Lhouvun (xxv) Lupheng |
(xxvi) Mangjel (xxvii) Missao (xxviii) Riang (xxix) Sairhem (xxx) Selnam (xxxi) Singson (xxxii) Sitlhou (xxxiii) Sukte (xxxiv) Thado (xxxv) Thangngeu (xxxvi) Uibuh (xxxvii) Vaiphei 7. Lakher 8. Man (Tai-speaking) 9. Any Mizo (Lushai) tribes 10. Mikir 11. Any Naga tribes 12. Pawi 13. Synteng] [131][15. Paite.] |
[132][PART XVIII.—Arunachal Pradesh
All tribes in the State including: —
|
1. Abor 2. Aka 3. Apatani [133][4. Nyishi] 5. Galong 6. Khampti 7. Khowa 8. Mishmi [134][Idu, Taroon] |
9. Momba 10. Any Naga tribes 11. Sherdukpen 12. Singpho.] [135][13. Hrusso 14. Tagin 15. Khamba 16. Adi.] |
[136][PART XIX.—Goa
|
1. Dhodia 2. Dubla (Halpati) 3. Naikda (Talavia) 4. Siddi (Nayaka) |
5. Varli] [137][6. Kunbi 7. Gawda 8. Velip.] |
[138][PART XX.—Chhattisgarh
|
1. Agariya 2. Andh 3. Baiga 4. Bhaina 5. Bharia Bhumia, Bhuinhar Bhumia, Bhumiya, Bharia, Paliha, Pando 6. Bhattra 7. Bil, Bhilala, Barela, Patelia 8. Bil Mina 9. Bhunjia 10. Biar, Biyar 11. Binjhwar 12. Birhul, Birhor 13. Damor, Damaria 14. Dhanwar 15. Gadaba, Gadba 16. Gond, Arakh, Arrakh, Agaria, Asur, Badi Maria, Bada Maria, Bhatola, Bimma, Bhuta, Koilabhuta, Kolibhuti, Bhar, Bisonhorn Maria, Chota Maria, Dandami Maria, Dhuru, Dhurwa, Dhoba, Dhulia, Dorla, Gaiki, Gatta, Gatti, Gaita, Gond, Gowari Hill Maria, Kandra, Kalanga, Hatola, Koitar, Koya, Khirwar, Hirwara, Kucha Maria, Kuchaki Maria, Madia, Maria, Mana, Mannewar, Moghya, Mogia, Minghya, Mudia, Muria, Nagarchi, Nagwanshi, Ojha, Raj Gond, Sonjhari, Jhareka, Thatia, Thotya, Wade Maria, Vade Maria, Daroi 17. Halba, Halbi 18. Kamar 19. Karku 20. Kawar, Kanwar, Kaur, Cherwa, Rathia, Tanwar, Chattri 21. Khairwar, Kondar |
22. Kharia 23. Kondh, Khond, Kandh 24. Kol 25. Kolam 26. Korku, Bopchi, Mouasi, Nihar, Nahul, Bondhi, Bondeya 27. Korwa, Kodaku 28. Majhi 29. Majhwar 30. Mawasi 31. Munda 32. Nagesia, Nagasia 33. Oraon, Dhanka, Dhangad 34. Pao 35. Pardhan, Pathari, Saroti 36. Pardhi, Bahelia, Bahellia, Chita Pardhi, Langoli Pardhi, Phans Pardhi, Shikari, Takankar, Takia [in (i) Bastar, Dantewara, Kanker, Raigarh, Jashpurnagar, Surguja and Koria districts, (ii) Katghora, Pali, Kartala and Korba tahsils of Korba districts, (iii) Bilaspur, Pendra, Kota and Takhatpur tahsils of Bilaspur district, (iv) Durg, Patan, Gunderdehi, Dhamdha, Balod, Gurur and Dondilohara tahsils of Durg district, (v) Chowki, Manpur and Mohala Revenue Inspector Circles of Rajandgon district, (vi) Mahasamund, Saraipali and Basna tahsils of Mahasamund district, (vii) Bindra-Navagarh Rajim and Deobhog tahsils of Raipur district, and (viii) Dhamtari, Kurud and Sihava tahsils of Chamtari district] 37. Parja 38. Sahariya, Saharia, Seharia, Sehria, Sosia, Sor 39. Saonta, Saunta 40. Saur 41. Sawar, Sawara 42. Sonr.] |
[139][PART XXI.—[140][Uttarakhand]
|
1. Bhotia 2. Buksa 3. Jannsari |
4.Raji 5.Tharu.] |
[141][PART XXII.—Jharkhand
|
1. Asur [142][Agaria] 2. Baiga 3. Banjara 4. Bathudi 5. Bedi 6. Binjhia 7. Birhor 8. Birjia 9. Chero 10. Chick Baraik 11. Gond 12. Gorait 13. Ho 14. Karmali 15. Kharia [143][Dhelki Kharia, Dudh Kharia, Hill Kharia] 16. [Kharwar, Bhogta, Deshwari, Ganjhu, Dautalbandi (Dwalbandi), Patbandi, Raut, Maajhia, Khairi (Kheri)”;][144] |
17. Khond 18. Kisan [145][Nagesia] 19. Kora [146][Kumarbhag Paharia] 20. Korwa 21. Lohra 22. Mahil 23. Mal Pahariya [147][Kumarbhag Paharia] 24. Munda [148][Patar] 25. [Tamaria (Tamadia)][149]” 26. Oraon [150][Dhangar (Oraon)] 27. Parhaiya 28. Santhal 29. Sauria Paharia 30. Savar 31. Bhumij.] [151][31. Kawar 32. Kol.] 33. [Puran][152] |
[1] Published with the Ministry of Law Notifn. No. S.R.O. 510, dated the 6th September, 1950, Gazette of India, Extraordinary, 1950, Part II, Section 3, page 597.
[2] Subs. by the Scheduled Castes and Scheduled Tribes Lists (Modification) Order, 1956.
[3] The figure ‘XVIII’ has been successively subs. by Act 18 of 1987, s. 19 and the Second Sch. (w.e.f. 30.5.87) by Act 28 of 2000, s. 20 and the Fourth Sch. (w.e.f. 1-11-2000) by Act 29 of 2000, s. 25 and the Sixth Sch. (w.e.f. 9-11-2000) and Act No. 30 of 2000, s. 24 and the Sixth. Sch. (w.e.f. 15-11-2000) to read as above.
[4] Subs. by Act 108 of 1976, s. 4 and the Second Sch., for paragraph 3 (w.e.f. 27-7-1977).
[5] Subs. by Act 108 of 1976, s. 4 and the Second Sch., for the Schedule (w.e.f. 27-7-1977).
[6] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[7] Omitted by s. 4, ibid.,. and the Second Sch.
[8] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[9] Subs. by s. 4, ibid. and the Second Sch., for certain words.
[10] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[11] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[12] Omitted by s. 4, ibid.,. and the Second Sch.
[13] Omitted by s. 4, ibid.,. and the Second Sch.
[14] Subs. by s. 4, ibid. and the Second Sch., for certain words.
[15] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[16] Subs. by s. 4, ibid. and the Second Sch., for certain words.
[17] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[18] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[19] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[20] Subs. by Act 47 of 2003, s. 2.
[21] Subs. by Act 10 of 2003, s. 4 and the Second Sch.
[22] Ins. by s. 4 and the Second Sch., ibid.
[23] Subs. by Act 47 of 2003, s. 2.
[24] Ins. by s. 4 and the Second Sch., ibid.
[25] Ins. by s. 4 and the Second Sch., ibid.
[26] Item No. 6 and the entries relating thereto omitted by Act 30 of 2000, s. 24 and the Sixth Sch. (w.e.f. 15-11-2000).
[27] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[28] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[29] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[30] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[31] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[32] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[33] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[34] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[35] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[36] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[37] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[38] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[39] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[40] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[41] Ins. by s. 4 and the Second Sch., ibid.
[42] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[43] Ins. by s. 4 and the Second Sch., ibid.
[44] Subs. by Act 48 of 2006, s. 2.
[45] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[46] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[47] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[48] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[49] Ins. by s. 4 and the Second Sch., ibid.
[50] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[51] Ins. by s. 4 and the Second Sch., ibid.
[52] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[53] Ins. by s. 4 and the Second Sch., ibid.
[54] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[55] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[56] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).
[57] Ins. by s. 4 and the Second Sch., ibid.
[58] Ins. by Act 10 of 2003, s. 4, and the Second Sch
[59] Omitted by s. 4. and the Second Sch., ibid.
[60] Omitted by s. 4. and the Second Sch., ibid.
[61] Ins. by Act 10 of 2003, s. 4, and the Second Sch.
[62] Omitted by s. 4. and the Second Sch., ibid.
[63] Ins. by Act 32 of 2002, s. 3.
[64] Omitted by s. 4. and the Second Sch., ibid.
[65] Omitted by s. 4. and the Second Sch., ibid.
[66] Ins. by Act 10 of 2003, s. 4, and the Second Sch.
[67] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[68] Ins. by Act 39 of 1991, s. 2 (w.e.f. 19-4-1991).
[69] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[70] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[72] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[73] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[74] Entries 7, 8, 11, 12, 14 and 28 omitted by s. 4 and the Second Sch., ibid.
[75] Subs. by s. 4 and the Second Sch., ibid.
[76] Entries 7, 8, 11, 12, 14 and 28 omitted by s. 4 and the Second Sch., ibid.
[77] Entries 7, 8, 11, 12, 14 and 28 omitted by s. 4 and the Second Sch., ibid.
[78] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[79] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[80] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[81] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[82] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[83] Subs. by s. 4 and the Second Sch., ibid.
[84] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[85] Entries 7, 8, 11, 12, 14 and 28 omitted by s. 4 and the Second Sch., ibid.
[86] Subs. by s. 4 and the Second Sch., ibid.
[87] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[88] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[89] Entries 21, 32 and 39 omitted by Act 10 of 2003, s. 4 and the Second Sch.
[90] Entries 21, 32 and 39 omitted by Act 10 of 2003, s. 4 and the Second Sch.
[91] Entries 21, 32 and 39 omitted by Act 10 of 2003, s. 4 and the Second Sch.
[92] Entries 12 and 45 omitted by Act 10 of 2003, s. 4 and the Second Sch.
[93] Subs. by s. 4 and the Second Sch., ibid.
[94] Entries 12 and 45 omitted by Act 10 of 2003, s. 4 and the Second Sch.
[95] Subs. by Act 10 of 2003, s. 4 and the Second Sch.
[96] Ins. by s. 4 and the Second Sch. , ibid.
[97] Ins. by Act 43 of 1987, s. 2 (w.e.f. 19-9-1987).
[99] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[100] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[101] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[102] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[103] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[104] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[105] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[106] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[107] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[108] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[109] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[110] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[111] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[112] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[113] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[114] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[115] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[116] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[117] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[118] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[119] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[120] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[121] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[122] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[123] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[124] Subs. by Act 10 of 2003, s. 4 and the Second Sch.
[126] Ins. by s. 4 and the Second Sch., ibid.
[127] Inserted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2022
[128] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[129] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[130] Ins. by Act 34 of 1986, s. 14 and the Third Sch. (w.e.f. 20-2-1987).
[131] Ins by Act 10 of 2003, s. 4 and the Second Sch.
[132] Ins. by Act 69 of 1986, s. 17 and the Third Sch.(w.e.f. 20-2-1987).
[133] Ins. by Act 18 of 1987, s. 19 and the Second Sch. (w.e.f. 30-5-1987).
[134] Ins by Act 10 of 2003, s. 4 and the Second Sch.
[135] Ins by Act 10 of 2003, s. 4 and the Second Sch.
[136] Subs. by Act 14 of 2008, s. 2.
[137] Ins by Act 10 of 2003, s. 4 and the Second Sch.
[138] Ins. by Act 28 of 2000, s. 20 and the Fourth Sch. (w.e.f. 1-11-2000).
[139] Ins. by Act 29 of 2000, s. 25 and the Sixth Sch. (w.e.f. 9-11-2000).
[140] Subs. by Act 52 of 2006, s. 3, for "Uttaranchal" (w.e.f. 1-1-2007).
[141] Ins. by Act 30 of 2000, s. 24 and the Sixth Sch. (w.e.f. 15-11-2000)
[142] Ins. by Act 10 of 2003, s. 4 and the Second Sch.
[143] Ins. by Act 30 of 2000, s. 24 and the Sixth Sch. (w.e.f. 15-11-2000)
[144] Substituted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2022.
[145] Ins. by Act 30 of 2000, s. 24 and the Sixth Sch. (w.e.f. 15-11-2000)
[146] Ins. by Act 30 of 2000, s. 24 and the Sixth Sch. (w.e.f. 15-11-2000)
[147] Ins. by Act 30 of 2000, s. 24 and the Sixth Sch. (w.e.f. 15-11-2000)
[148] Ins. by Act 30 of 2000, s. 24 and the Sixth Sch. (w.e.f. 15-11-2000)
[149] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2022.
[150] Ins. by Act 30 of 2000, s. 24 and the Sixth Sch. (w.e.f. 15-11-2000)
[151] Ins. by Act 30 of 2000, s. 24 and the Sixth Sch. (w.e.f. 15-11-2000)
[152] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2022.
