In exercise of the
powers conferred by clause (1) of Article 341 of the Constitution of India, as
amended by the Constitution (First Amendment) Act,1951, the President is
pleased to make the following Order, namely: This Order may be called the Constitution
(Scheduled Castes) (Part C States) Order, 1951. Subject to the provisions of this Order, the
castes, races or tribes or parts of, or groups within, castes or tribes,
specified in [1][Parts
I to IX] of the Schedule to this Order-shall, in relation to the States to
which those Parts respectively relate, be deemed to be Scheduled Castes so far
as regards members thereof resident in the localities specified in relation to
them respectively in those Parts of that Schedule. Notwithstanding anything contained in Paragraph 2,
no person who professes religion different from Hinduism shall be deemed to be
a member of a Scheduled Caste : Provided that every member of the Kabirpanthi,
Mazhabi, Ram Dasia, Ravidasi or Raidasi or Sikligar caste resident in the State
of Delhi and Kabirpanthi or Julaha or Keer, Mazhabi, Ramdasi or Ravi-dasi,
Ramdasia or sikligar caste resident in the State of Himachal Pradesh shall, in
relation to that State, be deemed to be a. member of the Scheduled Castes
whether he professes the Hindu or the Sikh religion. Any reference in the Schedule to this Order, (a) to the State of Himachal Pradesh
or to a District or other territorial division there of shall be construed as a
reference to the State of Himachal Pradesh as formed by the Himachal Pradesh
and Bilaspur (New State) Act, 1954, or to a District or other territorial
division of that State as so formed; and (b) to any other State or to a
District or other territorial division, thereof shall be construed as a
reference to that State or to that District or other territorial division as
constituted on the 26th day of January, 1950.][2] part I.--ajmer Throughout the State: 1.
Aheri. 2.
Bagri. 3.
Balai. 4.
Bambhi. 5.
Bansphod. 6.
Baori. 7.
Bargi. 8.
Bazigar. 9.
Bhangi. 10. Bidakia. 11. Chammar. 12. Dabgar. 13. Dhanak. 14. Dhed. 15. Dhobi. 16. Dholi. 17. Dom. 18. Garoda. 19. Gancha. 20. Jatawa. 21. Kalbelia. 22. Khangar. 23. Khatik. 24. Koli. 25. Koria. 26. Kuchband. 27. Mahar. 28. Meghwal. 29. Mochi. 30. Nat. 31. Pasi. 32. Raigar. 33. Rawal. 34. Sarbhangi. 35. Sargara. 36. Satia. 37. Thori. 38. Tirgar. 39. Kanjar. 40. Sansi. part
II.--bhopal Throughout the State: 1.
Balahi. 2.
Basar. 3.
Bedia. 4.
Beldar. 5.
Chamar. 6.
Chitar. 7.
Dhanuk. 8.
Dome. 9.
Khatik. 10. Koli. 11. Kanjar. 12. Mehtar, Bhangi, 13. Mahar. 14. Mang. 15. Nut. 16. Silawat. 17. [3][* * * *] [4][PART III]--COORG Throughout the State: 1.
Adi
Dravida. 2.
Adi
Karnataka. 3.
Adiya. 4.
Balagai. 5.
Holeya. 6.
Madiga. 7.
Muchi. 8.
Mundala. 9.
Panchama. 10. Paraya. 11. Samagara. [5][part IV].--delhi Throughout the State: 1.
Adi-Dharmi. 2.
Agria. 3.
Aheria. 4.
Balai 5.
Banjara. 6.
Bawaria. 7.
Bazigar. 8.
Bhangi. 9.
Bhil. 10. Chamar. 11. Chanwar Chamar. 12. Chohra (Sweeper). 13. Chuhra (Balmiki). 14. Dhanak. or Dhanuk. 15. Dhobi. 16. Dom. 17. Gharrami. 18. Jatya or JatavChamar. 19. Julaha (Weaver). 20. Kabirpanthi. 21. Kachbandha. 22. Kanjar. 23. Khatik. 24. Koli. 25. Lalbegi. 26. Madari. 27. Mallah. 28. Mazhabi. 29. Megwal. 30. Mochi. 31. Nat (Rana). 32. Pasi. 33. Perna. 34. Ram Dasia. 35. Ravidasi or Raidasi. 36. Rehgarh or Raigar. 37. Sansi. 38. Sapera, 39. Sikligar. 40. Singiwala or Kalbelia. 41. Sirkiband. [6][part V].--himachalpradesh Throughout the State: 1.
Ad-dharmi. 2.
Balmiki
or Chura or Bhangi or Sweeper. 3.
Bangali. 4.
Banjara. 5.
Barar. 6.
Bawaria. 7.
Bazigar. 8.
Hesi. 9.
Bhanjra. 10. Chamar. 11. Chanal. 12. Dagi. 13. Daole. 14. Dhaki or Toori. 15. Doom or Doomna. 16. Kabirpanthi or Julaha or Keer. 17. Koli. 18. Mazhabi. 19. Mochi. 20. Nat. 21. Od. 22. Pasi. 23. Phrera. 24. Ramdasi or Ravidasi. 25. Ramdasia. 26. Rehar. 27. Sansi. 28. Sapela. 29. Sikligar. 30. Sirkiband. [7][31.Julahe. 32.Dumne (Bhanjre). 33.Chuhre. 34.Hese (Turi). 35.Chhimbe (Dhobi). 36.Sarehde. 37.Daule.] [8][part VI].--kutch Throughout the State: 1.
Bhangi. 2.
Chamar. 3.
Garoda. 4.
Meghwal. 5.
Turi.. 6.
Turi-Barot [9][part VII].--manipur Throughout the State: Castes, races or tribes, or parts of, or groups
within, castes or tribes specified as Scheduled Castes in relation to the State
of Assam. [10][part VIII].--tripura Throughout the State: 1.
Bagdi. 2.
Baiti. 3.
Bhunar. 4.
Chamar. 5.
Dandasi. 6.
Dhenuar. 7.
Dhoba. 8.
Duai. 9.
Dum. 10. Ghasi. 11. Gour. 12. Gunar. 13. Gur. 14. Gorang. 15. Jalia Kaibarta. 16. Kahar. 17. Kalindi. 18. Kan. 19. Kanugh. 20. Keot. 21. Kharia. 22. Khadit. 23. Khemcha. 24. Koch. 25. Koir. 26. Kol. 27. Kora. 28. Kotal. 29. Mali. 30. Bhuimali. 31. Mehtor. 32. Muchi. 33. Namsudra. 34. Patni. 35. Sabar. 36. Mahisyadas. [11][part IX].--vindhyapradesh 1.
Basor
(Bansphor). 2.
Chamar. 3.
Dahait. 4.
Dharkar. 5.
Dher. 6.
Dom. 7.
Domar or
Doris. 8.
Kuchbandhia. 9.
Mehtar or
Bhangi or Dhanuk. 10. Mochi. [1]
Substituted by the Himachal Pradesh and Bilaspur (new State) Act, 1954 (32 of
1954), s. 19 and Second Schedule for "Parts I to X". [2]
Substituted by Act 32 of 1934, s. 19 and Second Schedule. [3]
Part III relating to Bilaspur was omitted by Act 32 of 1954, s. 19 and Second
Schedule. [4]
Renumbered by Act 32 of 1954, s. 19 and Second Schedule. [5]
Renumbered by Act 32 of 1954, s. 19 and Second Schedule. [6]
Renumbered by Act 32 of 1954, s. 19 and Second Schedule. [7] Ins. by Act 32 of 1954, s. 19 and Second Schedule. [8]
Renumbered by Act 32 of 1954, s. 19 and Second Schedule. [9]
Renumbered by Act 32 of 1954, s. 19 and Second Schedule. [10]
Renumbered by Act 32 of 1954, s. 19 and Second Schedule. [11]
Renumbered by Act 32 of 1954, s. 19 and Second Schedule.CONSTITUTION (SCHEDULED CASTES) (PART C STATES) ORDER, 1951
PREAMBLE