Preamble - COINAGE OF THE FIVE RUPEES COINED TO COMMEMORATE THE EVENT OF "75 YEARS OF DANDI MARCH" RULES, 2006 COINAGE OF THE FIVE RUPEES COINED TO COMMEMORATE THE EVENT OF "75 YEARS OF DANDI MARCH" RULES, 2006 PREAMBLE In exercise of the powers conferred by Sub-section (1) of Section 21 read with Section 7 of the Coinage Act, 1906 (3 of 1906), the Central Government herby makes the following rules, namely :-- (1) These rules may be called the Coinage of the Five Rupees coined to commemorate the event of "75 Years of Dandi March" Rules, 2006. (2) They shall come into force on the date of their publication in the Official Gazette. In these rules "Act" means the Coinage Act, 1906 (3 of 1906). Standard Weight and remedy allowed on coin of certain denominations coined to commemorate the event of "75 Years of Dandi March" :-- The Standard Weight of coins of the following denominations, coined under the provisions of Section 6 of the Act, to commemorate the event of "75 Years of Dandi March" and the remedy allowed in making of such coins shall be as specified in the Table below:-- TABLE Denomination Standard Remedy Allowed Weight in composition in standard weight (1) (2) (3) (4) Five Rupees 6 Grams 1/200th plus or minus for Chromium, that is to say Chromium could vary from 17.5% to 18.5%. 1/25th plus or minus, that is to say, the weight could vary from 5.76 to 6.24 grams.
Rule 1 - Short title and commencement
Rule 2 - Definition
Rule 3 - RULE 3
