Coinage (Issue Of Commemorative Coins On The Occasion Of Indias G20 Presidency) Rules, 2023

[24th July 2023]

In exercise of the powers conferred by clauses (d) and (e) of sub-section (2) of section 24 read with clauses (a) and (b) of section 2 of the Coinage Act, 2011#(11 of 2011), the Central Government hereby makes the following rules, namely: -

Rule - 1. Short title and commencement

(1)     These rules may be called the Coinage (Issue of Commemorative Coins on the Occasion of Indias G20 Presidency) Rules, 2023.

(2)     They shall come into force on the date of their publication in the Official Gazette.

Rule - 2. Denomination of coins

The coins of the following denominations shall only be coined at the Mint for issue under the authority of the Central Government on the occasion of "Indias G20 Presidency"-

(i)       One hundred rupees; and

(ii)      Seventy-five rupees.

Rule - 3. Dimension and composition of coins

The coins of the denominations referred to in rule 2 shall conform to the following dimensions and composition, namely:-

Rule - 4. Design

The design of the coin shall be as specified in the First Schedule to these rules.

Rule - 5. Standard weight and remedy allowed

The standard weight of the coins of the denominations referred to in rule 2, coined to commemorate the occasion of Indias G20 Presidency and the remedy allowed in making of such coins shall be as specified in the Second Schedule to these rules.

 

SCHEDULE 1

(See rule 4)

(i)       ONE HUNDRED RUPEES

OBVERSE:

This face of the coin shall bear the Lion Capitol of Ashoka Pillar in the centre with the legend "xxx" inscribed below, flanked on the left periphery with the word "xxx" in Devnagari script and on the right periphery with the word "INDIA" in English. It shall also bear the Rupee symbol "xxx" and denominational value "100" in the international numerals below the Lion Capitol.

REVERSE:

This face of the coin shall bear the design of the logo of Indias G20 Presidency in the centre. The inscription xxx shall be written in Devnagari script on the upper periphery of the coin and the inscription "ONE EARTH * ONE FAMILY * ONE FUTURE" in English shall be written on lower periphery of the coin.

(ii)      SEVENTY FIVE RUPEES

OBVERSE:

This face of the coin shall bear the Lion Capitol of Ashoka Pillar in the centre with the legend "xxx" inscribed below, flanked on the left periphery with the word "xxx" in Devnagari script and on the right periphery with the word "INDIA" in English. It shall also bear the Rupee symbol "xxx" and denominational value "75" in the international numerals below the Lion Capitol.

REVERSE:

This face of the coin shall bear the design of the logo of Indias G20 Presidency in the centre. The inscription xxx shall be written in Devnagari script on the upper periphery of the coin and the inscription "ONE EARTH * ONE FAMILY * ONE FUTURE" in English shall be written on lower periphery of the coin.

 

SCHEDULE 2

(See rule 5)

 

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Coinage (Issue Of Commemorative Coins On The Occasion Of Indias G20 Presidency) Rules, 2023

[24th July 2023]

In exercise of the powers conferred by clauses (d) and (e) of sub-section (2) of section 24 read with clauses (a) and (b) of section 2 of the Coinage Act, 2011#(11 of 2011), the Central Government hereby makes the following rules, namely: -

Rule - 1. Short title and commencement

(1)     These rules may be called the Coinage (Issue of Commemorative Coins on the Occasion of Indias G20 Presidency) Rules, 2023.

(2)     They shall come into force on the date of their publication in the Official Gazette.

Rule - 2. Denomination of coins

The coins of the following denominations shall only be coined at the Mint for issue under the authority of the Central Government on the occasion of "Indias G20 Presidency"-

(i)       One hundred rupees; and

(ii)      Seventy-five rupees.

Rule - 3. Dimension and composition of coins

The coins of the denominations referred to in rule 2 shall conform to the following dimensions and composition, namely:-

Rule - 4. Design

The design of the coin shall be as specified in the First Schedule to these rules.

Rule - 5. Standard weight and remedy allowed

The standard weight of the coins of the denominations referred to in rule 2, coined to commemorate the occasion of Indias G20 Presidency and the remedy allowed in making of such coins shall be as specified in the Second Schedule to these rules.

 

SCHEDULE 1

(See rule 4)

(i)       ONE HUNDRED RUPEES

OBVERSE:

This face of the coin shall bear the Lion Capitol of Ashoka Pillar in the centre with the legend "xxx" inscribed below, flanked on the left periphery with the word "xxx" in Devnagari script and on the right periphery with the word "INDIA" in English. It shall also bear the Rupee symbol "xxx" and denominational value "100" in the international numerals below the Lion Capitol.

REVERSE:

This face of the coin shall bear the design of the logo of Indias G20 Presidency in the centre. The inscription xxx shall be written in Devnagari script on the upper periphery of the coin and the inscription "ONE EARTH * ONE FAMILY * ONE FUTURE" in English shall be written on lower periphery of the coin.

(ii)      SEVENTY FIVE RUPEES

OBVERSE:

This face of the coin shall bear the Lion Capitol of Ashoka Pillar in the centre with the legend "xxx" inscribed below, flanked on the left periphery with the word "xxx" in Devnagari script and on the right periphery with the word "INDIA" in English. It shall also bear the Rupee symbol "xxx" and denominational value "75" in the international numerals below the Lion Capitol.

REVERSE:

This face of the coin shall bear the design of the logo of Indias G20 Presidency in the centre. The inscription xxx shall be written in Devnagari script on the upper periphery of the coin and the inscription "ONE EARTH * ONE FAMILY * ONE FUTURE" in English shall be written on lower periphery of the coin.

 

SCHEDULE 2

(See rule 5)