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Coinage (Issue Of Commemorative Coin On The Occasion Of 90 Years Celebration Of Reserve Bank Of India) Rules, 2024

Coinage (Issue Of Commemorative Coin On The Occasion Of 90 Years Celebration Of Reserve Bank Of India) Rules, 2024

Coinage (Issue Of Commemorative Coin On The Occasion Of 90 Years Celebration Of Reserve Bank Of India) Rules, 2024

 

[19th March 2024]

G.S.R. 218(E).-In exercise of the powers conferred by clauses (d) and (e) of sub-section (2) of section 24 of the Coinage Act, 2011(11 of 2011), the Central Government hereby makes the following rules, namely: -

Rule - 1. Short title and commencement :-

(1)     These rules may be called the Coinage (Issue of Commemorative Coin on the occasion of 90 Years Celebration of Reserve Bank of India) Rules, 2024.

(2)     They shall come into force on the date of their publication in the Official Gazette.

Rule - 2. Denomination of coin :-


The coin of ninety rupees denomination shall only be coined at the Mint for issue under the authority of the Central Government to commemorate on the occasion of 90 years Celebration of Reserve Bank of India.

Rule - 3. Dimension and composition of coin :-

The denomination of the coin mentioned in rule 2 shall conform to the following dimensions and composition, namely: -

Denomination of coin

Shape and outside diameter

Number of serrations

Metal composition

(1)

(2)

(3)

(4)

Ninety Rupees

Circular 44 millimetre

200

Pure Silver Silver - 99.9 per cent

 

Rule - 4. Design :-


The design of the coin shall be as specified in the First Schedule annexed to these rules.

Rule - 5. Standard weight and remedy allowed :-


The standard weight of the coin of denomination referred in rule 2 to commemorate the occasion of 90 years Celebration of Reserve Bank of India and the remedy allowed in making of such coin shall be as specified in the Second Schedule annexed to these rules.

SCHEDULE 1

THE FIRST SCHEDULE

 

[See rule 4]

 

NINETY RUPEES


OBVERSE:

 

This face of the coin shall bear the Lion Capitol of Ashoka Pillar in the centre with the legend "XXX" inscribed below, flanked on the left periphery with the word "XXX" in Devnagari script and on the right periphery with the word "INDIA" in English. It shall also bear the Rupee symbol "?" and denominational value "90" in the international numerals below the Lion Capitol.

 

REVERSE:

 

This face of coin shall bear the logo of Reserve Bank of India in the centre of the coin. The inscription "XXX"shall be written in Devnagari script on the upper periphery of the coin and the inscription "RESERVE BANK OF INDIA" in English shall be depicted on the lower periphery of the coin. "RBI@90" shall be written below the logo of the Reserve Bank of India.

 

SCHEDULE 2

 

SECOND SCHEDULE

 



THE SECOND SCHEDULE

 

[See rule 5]

 

Denomination of coin

Standard weight

Remedy allowed

In composition

In standard weight

(1)

(2)

(3)

(4)

Ninety Rupees

40 Grams

999 parts of Silver per 1000. The tolerance for Silver content shall be 998.8 and above.

1/8000th plus or minus that is to say weight could be 39.995 grams to 40.005 grams.