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Coinage (Issue Of Commemorative Coin On The Occasion Of 75Th Anniversary Of Constitution) Rules, 2024

Coinage (Issue Of Commemorative Coin On The Occasion Of 75Th Anniversary Of Constitution) Rules, 2024

Coinage (Issue Of Commemorative Coin On The Occasion Of 75Th Anniversary Of Constitution) Rules, 2024

[20th November 2024]

PREAMBLE

In exercise of the powers conferred by clauses (d) and (e) of sub-section (2) of section 24 of the Coinage Act, 2011(11 of 2011), the Central Government hereby makes the following rules, namely: -

Rule 1. Short title and commencement.

(1)     These rules may be called the Coinage (Issue of Commemorative Coin on the occasion of 75th Anniversary of Constitution) Rules, 2024.

(2)     They shall come into force on the date of their publication in the Official Gazette.

Rule 2. Denomination of coin.

The coin of Seventy Five Rupees denomination shall only be coined at the Mint for issue under the authority of the Central Government to commemorate on the occasion of 75th Anniversary of Constitution.

Rule 3. Dimension and composition of coin.

The denomination of the coin mentioned in rule 2 shall conform to the following dimensions and composition, namely: -

Denomination of the coin

Shape and outside diameter

Number of serrations

Metal composition

(1)

(2)

(3)

(4)

Seventy Five Rupees

Circular 44 millimeter

200

Quaternary Alloy

Silver - 50 per cent.

Copper - 40 per cent.

Nickel - 05 per cent.

Zinc - 05 per cent.

Rule 4. Design.

The design of the coin shall be as specified in the First Schedule annexed to these rules.

Rule 5. Standard weight and remedy allowed.

The standard weight of the coin of denomination referred in rule 2 to commemorate the occasion of 75th Anniversary of Constitution and the remedy allowed in making of such coin shall be as specified in the Second Schedule annexed to these rules.

FIRST SCHEDULE

(See Rule 4)

SEVENTY FIVE RUPEES

OBVERSE:

This face of the coin shall bear the Lion Capitol of Ashoka Pillar in the centre with the legend "xxx" inscribed below, flanked on the left periphery with the word "xxx" in Devnagri script and on the right periphery with the word "INDIA" in English. It shall also bear the Rupee symbol "xxx" and denominational value "75" in the international numerals below the Lion Capitol.

REVERSE:

This face of coin shall bear the image of upper portion of Parliament Building in the centre of the coin. The inscription "xxx" shall be written in Devnagari script on the upper periphery and the inscription "75TH ANNIVERSARY OF CONSTITUTION" in English shall be depicted on the lower periphery of the coin. The year "1949" on left side and the year "2024" on right side of the coin shall be written in international numerals.

Second Schedule

(See Rule 5)

Denomination of the coin

Standard weight

Remedy allowed

In composition

In standard weight

(1)

(2)

(3)

(4)

Seventy Five Rupees

35 Grams

1/500th plus or minus for Silver, that is to say the Silver content may vary from 498 to 502 per 1000.

1/100th plus or minus, that is to say weight could be 34.65 grams to 35.35 grams.