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  • Sections

  • Rule - 1. Short title and commencement
  • Rule - 2. Denomination of coin
  • Rule - C3. Dimension and composition of coin
  • Rule - 4. Design
  • Rule - 5. Standard weight and remedy allowed

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Coinage (Issue Of Commemorative Coin On The Occasion Of 100Th Episode Of Mann Ki Baat) Rules, 2023

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Coinage (Issue Of Commemorative Coin On The Occasion Of 100Th Episode Of Mann Ki Baat) Rules, 2023

[20th April 2023]

In exercise of the powers conferred by clauses (d) and (e) of sub-section (2) of section 24 of the Coinage Act, 2011(11 of 2011), the Central Government hereby makes the following rules, namely: -

Rule - 1. Short title and commencement

(1)     These rules may be called the Coinage (Issue of Commemorative Coin on the occasion of 100th Episode of Mann Ki Baat) Rules, 2023.

(2)     They shall come into force on the date of their publication in the Official Gazette.

Rule - 2. Denomination of coin

The coin of One Hundred Rupees denomination shall only be coined at the Mint for issue under the authority of the Central Government on the occasion of "100th Episode of Mann Ki Baat".

Rule - C3. Dimension and composition of coin

The coin of the above denomination mentioned in rule 2 shall conform to the following dimensions and composition, namely: -

 

 

Denomination of the coin

 

Shape and outside diameter

 

Number of serrations

 

Metal composition




 

(1)

 

(2)

 

(3)

 

(4)




 

One Hundred Rupees

 

Circular 44 millimeter

 

200

 

Quaternary Alloy

 

Silver - 50 per cent.

 

Copper -40 per cent.

 

Nickel - 05 per cent.

 

Zinc - 05 per cent.




Rule - 4. Design


The design of the coin shall be as specified in the First Schedule to these rules.

Rule - 5. Standard weight and remedy allowed


The standard weight of the coin of above denomination coined to commemorate the occasion of 100th Episode of Mann Ki Baat and the remedy allowed in making of such coin shall be as specified in the Second Schedule to these rules.

 

First Schedule

(See rule 4)

ONE HUNDRED RUPEES


OBVERSE:


This face of the coin shall bear the Lion Capitol of Ashoka Pillar in the centre with the legend "xxx" inscribed below, flanked on the left periphery with the word "xxx" in Devnagri script and on the right periphery with the word "INDIA" in English. It shall also bear the Rupee symbol "?" and denominational value "100" in the international numerals below the Lion Capitol.

REVERSE:


This face of the coin will bear the logo for 100th Episode of Mann Ki Baat which consists of an image of microphone image with sound waves and year 2023 is written on the image of microphone. xxx in Devnagari script and MANN KI BAAT 100 in English is written above and below of the microphone image respectively.

 

Second Schedule

(See rule 5)

 

 

Denomination of the coin

 

Standard weight

 

Remedy allowed

 

In composition

 

In standard weight




 

(1)

 

(2)

 

(3)

 

(4)




 

One Hundred Rupees

 

35 Grams

 

1/500th plus or minus for Silver, that is to say, the Silver content may vary from 498 to 502 per 1000.

 

1/100th plus or minus, that is to say, the weight could vary from 34.65 grams to 35.35 grams.




 

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