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Coinage (Issue Of Commemorative Coin On The Occasion Of 100 Years Of Electrification In Indian Railways) Rules, 2025

Coinage (Issue Of Commemorative Coin On The Occasion Of 100 Years Of Electrification In Indian Railways) Rules, 2025

Coinage (Issue of Commemorative Coin On The Occasion Of 100 Years of Electrification In Indian Railways) Rules, 2025

[04th March 2025]

PREAMBLE

In exercise of the powers conferred by clauses (d) and (e) of sub-section (2) of section 24 of the Coinage Act, 2011(11 of 2011), the Central Government hereby makes the following rules, namely: -

Rule 1. Short title and commencement.

(1)     These rules may be called the Coinage (Issue of Commemorative Coin on the Occasion of 100 Years of Electrification in Indian Railways) Rules, 2025.

(2)     They shall come into force on the date of their publication in the Official Gazette.

Rule 2. Denomination of coin.

The coin of one hundred rupees denomination shall only be coined at the Mint for issue under the authority of the Central Government to commemorate on the occasion of 100 years of Electrification in Indian Railways.

Rule 3. Dimension and composition of coin.

The denomination of the coin mentioned in rule 2 shall conform to the following dimensions and composition, namely: -

Denomination of coin

Shape and outside diameter

Number of serrations

Metal composition

(1)

(2)

(3)

(4)

One Hundred Rupees

Circular 44 millimeter

200

Quaternary Alloy

Silver - 50 per cent.

Copper - 40 per cent.

Nickel - 05 per cent.

Zinc - 05 per cent.

Rule 4. Design.

The design of the coin shall be as specified in the First Schedule annexed to these rules.

Rule 5. Standard weight and remedy allowed.

The standard weight of the coin denomination referred in rule 2 to commemorate the occasion of 100 years of Electrification in Indian Railways and the remedy allowed in making of such coin shall be as specified in the Second Schedule annexed to these rules.

THE FIRST SCHEDULE

 

(See rule 4)

 

ONE HUNDRED RUPEES

OBVERSE:

This face of the coin shall bear the Lion Capitol of Ashoka Pillar in the centre with the legend "xxx" inscribed below, flanked on the left periphery with the word "xxx" in Devnagari script and on the right periphery with the word "INDIA" in English. It shall also bear the Rupee symbol "xxx" and denominational value "100" in the international numerals below the Lion Capitol.

REVERSE:

This face of coin shall bear colour image of Indian Rail depicting Electrification of Indian Railways" in the centre of the coin. The inscription "xxx" shall be written in Devnagari script on the upper periphery and the inscription " 100 YEARS OF ELECTRIFICATION IN INDIAN RAILWAYS" in English shall be depicted on the lower periphery of the coin. The year "1925-2025" in international numeral shall be written below the colour image of Indian Railway. The colour scheme of the image of Indian Railway shall be predominantly red with combination of others on reverse side.

THE SECOND SCHEDULE

 

(See rule 5)

Denomination of coin

Standard weight

Remedy allowed

In composition

In standard weight

(1)

(2)

(3)

(4)

One Hundred Rupees

35 Grams

1/500th plus or minus for Silver that is to say the Silver content may vary from 498 to 502 per 1000.

1/100th plus or minus that is to say weight could be 34.65 grams to 35.35 grams.