[Act No. 14 of 2022] [06th September,
2022] An Act further to amend the
Chhattisgarh Private Universities (Establishment and Operation) Act, 2005 (No.
13 of 2005). Be it enacted by the Chhattisgarh
Legislature in the Seventy-Third Year of the Republic of India, as follows:- (1)
This
Act may be called the Chhattisgarh Private Universities (Establishment and Operation)
(Amendment) Act, 2022. (2)
It
extends to the whole State of Chhattisgarh. (3)
It
shall come into force from the date of its publication in the Official Gazette. In the Schedule made under sub-section
(1) of Section 9 of the Chhattisgarh Private Universities (Establishment and
Operation) Act, 2005 (No. 13 of 2005), after serial number 15 and entries
relating thereto, the following shall be added, namely:- s. No. Name of the Private University Name of the Sponsoring Body Procedure of Establishment of
Sponsoring body Main Campus (Head Office) Jurisdiction Teaching Programmes 0) (2) (3) (4) (5) (6) (7) "16. Anjaneya Vishwavidyalaya S.B.A. Education Society Society Registered under the
Chhattisgarh Society Registrikaran Adhiniyam, 1973(No.44 of 1973),
Registration Number 11944, dated 20.07.2007 Village-Nardaha, Tahsil-Mandir Hasaud
District-Raipur, Chhattisgarh. Pin-............ Chhattisgarh Certificate, Diploma, Under Graduate,
Post Graduate Degree and their integrated courses, M. Phil., Ph.D. and other
research level only regular courses in-- ·
Journalism/Mass Communication/Media ·
Arts/Humanities/Social Science ·
Education/Teacher Training ·
Law ·
Business Administration/ Commerce/Management/Finance ·
Library and information Science ·
Fine Arts/Performing Arts/Visual Arts/Applied Arts ·
Hotel Management/Hospitality/ Tourism/Travel ·
Sciences/Applied Science ·
Engineering/Technology/ Architecture/Design ·
Bachelor of Vocational Education/ Skill Development ·
Health and Applied Science ·
Paramedical /Nursing. ·
Rehabilitation Science ·
Sanskrit Sounding Degrees ·
Physical Education."CHHATTISGARH PRIVATE UNIVERSITIES
(ESTABLISHMENT AND OPERATION) (AMENDMENT) ACT, 2022
PREAMBLE