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CHANDIGARH LOCAL AUDIT DEPARTMENT SERVICE GROUP B POST-JUNIOR AUDITOR RECRUITMENT RULES, 2016

CHANDIGARH LOCAL AUDIT DEPARTMENT SERVICE GROUP B POST-JUNIOR AUDITOR RECRUITMENT RULES, 2016

CHANDIGARH LOCAL AUDIT DEPARTMENT SERVICE GROUP B POST-JUNIOR AUDITOR RECRUITMENT RULES, 2016

PREAMBLE

In exercise of the powers conferred by the proviso to Article 309 of the Constitution of India, read with the Government of India, Ministry of Home Affairs, Notification S.O. 3267, dated 1st November, 1966, the Administrator, Union Territory, Chandigarh makes the following Rules regulating the method of recruitment to Group 'B' Post-Junior Auditor, in the Local Audit Department of the Union Territory, Chandigarh namely:

Rule - 1. Short title and commencement.

(i)       These rules may be called the Chandigarh Local Audit Department Service Group B Post-Junior Auditor Recruitment Rules, 2016.

(ii)      They shall come into force on the date of their publication in the Official Gazette.

Rule - 2. Application.

These rules shall apply to the posts specified in column 1 of the schedule annexed to these Rules.

Rule - 3. Number of posts, classification and scale of pay.

The number of posts, their classification and the scales of pay attached thereto, shall be as specified in columns 2 to 4 of the said schedule.

Rule - 4. Method of recruitment, age limit and other qualifications, etc.

The method of recruitment, to the said posts, age limit, qualifications and other matters connected therewith shall be as specified in columns 5 to 13 of the said Schedule.

Rule - 5. Disqualification.

No person.

(a)      Who has entered into or contracted a marriage with a person having a spouse living

OR

(b)      Who having a spouse living, has entered into or contracted a marriage, with any person, shall be eligible for the appointment to the said posts:

Provided that the Administrator, Union Territory of Chandigarh may, if satisfied that such marriage is permissible under the personal Law applicable to such person and other party to the marriage and there are other grounds for so doing, exempt, any person from the operation of this rule.

Rule - 6. Power to Relax.

Where the Administrator, Union Territory, Chandigarh is of the opinion that it is necessary or expedient so to do, he may for reasons to be recorded in writing relax any of the provisions of these rules in respect of any class or category of persons.

Rule - 7. Savings.

Nothing in these rules shall effect reservations, relaxation of age limit and other concessions required to be provided for Scheduled Castes, Scheduled Tribes, Other Backward Classes, Ex-Servicemen and other special categories of persons in accordance with the orders issued by Chandigarh Administration from time to time in this regard.

Rule - 8. Repeal.

The Chandigarh Local Audit Department Service (Group-B Posts) Recruitment Rules, 2014, notified,vide No. RAO/EA/2014/735, dated 14th August, 2014 are hereby repealed.

SCHEDULE

File No. 3/31(2)/2014-RR

Recruitment Rules for the Post of Junior Auditor 

Ministry: Chandigarh Administration 

Department: Local Audit Department

Post Code: 3700020114

Organization: Chandigarh Administration

Name of Post

No. of Posts

Classification

Pay Band and Grade Pay/Pay Scale

Whether Selection post or non Selection post

Age for Direct Recruits

Educational and other qualifications required for Direct Recruits

Whether age and educational qualifications prescribed for direct recruits will apply in the case of promotees

Period of probation, if any

Method of recruitment whether by Direct recruitment or by promotion or by deputation/absorption and percentage of the vacancies to be filled by various methods

In case of Recruitment by Promotion/Deputation/Absorption grades from which promotion/deputation/absorption to be made

If a D.P.C. exists, what is its composition

Circumstances in which UPSC. is to be consulted in making recruitment

1

2

3

4

5

6

7

8

9

10

11

12

13

Junior Auditor

19* (2016) "Subject to variation dependent on work load.

General Central Service (Group 'B', Non-gazetted Ministerial)

`10300-34800+ Grade Pay `4400

Not-applicable

Not exceeding ...... 30 years

(Relaxable for Government 'Servants upto 5 years in accordance with the instructions or orders issued by the Central Govt.)

Note: The crucial date for determining the age limit shall be the closing date for receipt of applications from candidates in India, (and not the closing date prescribed for those in Assam, Meghalaya, Arunachal Pradesh,-Mizoram, Manipur, Nagaland, Tripura, Sikkim, Ladakh Division of Jammu and Kashmir State, Lahaul and Spiti district and Pangi, Sub Division of Chamba District of Himachal Pradesh, Andaman and Nicobar Islands or Lakshadweep)

Essential:

(i) Bachelor of Commerce/Bachelor of Business Studies/Bachelor of Business Administration from a recognized University/Institute.

Desirable:

(i) Master of Commerce/Master of Business Administration (Finance)/Post Graduate Diploma in Management (Finance)/Costs and Management Accountant from a recognized University/Institute with certificate course in computers from a recognized institute.

Note 1: Qualifications are relaxable at the discretion of the competent authority, for reasons to be recorded in writing in the case of candidates otherwise well qualified.

Note 2. The Qualification(s) regarding experience is/are relaxable at the discretion of the competent authority, for reasons to be recorded in writing in the case of candidates belonging to Scheduled Castes or Schedule Tribes if at any stage of selection the competent authority is of the opinion that sufficient number of candidates from these communities possessing the requisite experience are not likely to be available to fill up the vacancies reserved for them.

Not applicable

Two years Note:

(Mandatory training as devised and sponsored by the Local Audit Department, in the field of duties of post and training of ICT skills of 10 days duration, As part of successful completion of probation.

By Direct Recruitment.

Note: Vacancies caused by the incumbent being away on deputation or long illness study leave or under other circumstances for duration of one year or more may be filled on deputation basis from officers of Central Government/State Governments/Union Territory Administrations (A) Holding analogous posts on regular basis in the Parent Cadre/Department, and (B) Possessing the qualifications and experience prescribed for direct recruits under column 7.

Not applicable

Group "B" Departmental Confirmation Committee

1. Secretary, Local Audit Department Chandigarh Administration-Chairman

2. Director Local Audit Department, Chandigarh Administration-Member

3. Head of Office, Local Audit Department, Chandigarh Administration-Member

Consultation with UPSC not necessary.