In exercise of the power conferred by the proviso to article 309 of the Constitution and in supersession of the Central Health Service Rules, 1996, except as respects of things done or omitted to be done before such supersession, the President hereby makes the following rules regulating the method of recruitment and terms and conditions of the posts in the Central Health Service, namely:--
Rule 1 - Short title and commencement
(1) These rules may be called the Central Health Service Rules, 2014.
(2) They shall come into force on the date of their publication in the Official Gazette.
Rule 2 - Definitions
In these rules, unless the context otherwise requires, -
1[(a) Administrative post means any post as specified in Schedule-VIII.]
2[(b) ?Commission? means the Union Public Service Commission;
(c) ?Controlling Authority? means the Government of India in the Ministry of Health and Family Welfare;
(d) ?Departmental Promotion Committee? means a Group ?A? Departmental Promotion Committee specified in Schedule IV for considering cases of promotion or confirmation in Group ?A? posts of the Service;
(e) ?Duty Post? means any post, whether permanent or temporary, specified in Schedule II;
(f) ?Dynamic Assured Career Progression Scheme? means the scheme formulated by the Controlling Authority for time bound promotion of the officers of the Service without taking into account the vacancies, on such terms and conditions as may be specified by the Government from time to time;
(g) ?Government? means the Government of India;
(h) ?Grade? means any of the grades specified in Schedule I;
(i) ?Public Health Qualification? means a recognized public health qualification specified in any of the Schedule to the Indian Medical Council Act, 1956 (102 of 1956);
(j) ?Schedule? means a Schedule to these rules;
(k) ?Scheduled Castes? and ?Scheduled Tribes? shall have the meanings respectively assigned to them in clauses (24) and (25) of article 366 of the Constitution;
(l) ?Service? means the Central Health Service;
(m)] ?Sub-Cadre? means any of the four streams of the Service, namely, General Duty, Public Health, Non Teaching Specialist and Teaching Specialist, as the case may be;
1. Inserted by Central Health Service (Amendment) Rules, 2019, vide Notification No. GSR459(E), dated 28.06.2019.
2. Renumbered by Central Health Service (Amendment) Rules, 2019, vide Notification No. GSR459(E), dated 28.06.2019, for (a), (b), (c), (d), (e), (f), (g), (h), (i), (j), (k), (l) became (b), (c), (d), (e), (f), (g), (h), (i), (j), (k), (l), (m).
Rule 3 - Composition of the Service
All duty posts, included in the Service shall be classified as Central Civil Service Group ?A? and the Grades, Pay Band, Grade Pay or Pay Scale, non-practicing allowance and other matters connected therewith shall be as specified in Schedule-I.
Rule 4 - Authorised strength of the Service
(1) The authorized strength of the duty posts included in the various grades of the Service on the date of commencement of these rules shall be as specified in Schedule-II.
(2) After the commencement of these rules, the authorised permanent strength of the duty posts in the various grades shall be such as may, from time to time, be determined by the Government.
(3) The Government may make temporary addition to, or reduction in, the strength of the duty posts in the various grades as deemed necessary from time to time.
(4) The Government may, in consultation with the Commission, include in the Service any post other than those included in Schedule-II or exclude from the Service a post included in the said Schedule.
(5) The Government may, in consultation with the Commission, appoint an officer whose post is included in the Service under sub-rule (4), to the appropriate grade of the Service in a temporary capacity or in a substantive capacity, as may be deemed fit, and fix his seniority in the grade after taking into account continuous regular service in the analogous grade.
(6) Ten percent of the total number of posts in each Sub-Cadre of Service shall be included in the Service as ?training or leave or deputation reserve?.
Rule 5 - Members of the Service
(1) The following persons shall be members of the Service, namely:-
(a) persons appointed under sub-rule (5) of rule 4;
(b) persons appointed to duty posts under rule 6; and
(c) persons appointed to duty posts under rule 7.
(2) A person appointed under clause (b) of sub-rule (1) shall, on such appointment, be deemed to be the member of the Service in the appropriate grade applicable to him as specified in Schedule-II.
(3) A person appointed under clause (c) of sub-rule (1) shall, be the Member of the Service in the appropriate grade applicable to him in Schedule-II from the date of such appointment.
Rule 6 - Future Maintenance of Service
(1) The vacancies in any of the grades referred to in Schedule-II shall be filled in the manner as hereinafter provided under these rules.
(2) The method of recruitment, the field of selection for promotion, including the minimum qualifying service in the immediate lower grade or lower grades as the case may be, for appointment or promotion to the posts in the respective Sub-Cadres and specialities within the Sub-Cadre concerned, included in the Service shall be as specified in Schedule-III.
(3) (i) The departmental promotions upto Senior Administrative Grade level shall be made as specified in Schedule-III without taking into account the vacancies and shall be confined to officers of respective Sub-Cadres on the recommendations of the Departmental Promotion Committee as specified in Schedule-IV.
(ii) The promotion to posts of Higher Administrative Grade shall be made on the basis of combined eligibility list of Senior Administrative Grade officers belonging to all the four Sub-Cadres of Central Health Service.
(iii) The combined eligibility list referred to in clause (ii) shall be prepared with reference to the dates of completion of the specified qualifying years of service by the officers in the Senior Administrative Grade:
Provided that for the purposes of preparing the combined eligibility list, the seniority of officers in the Senior Administrative Grade shall be determined as under, namely:--
(a) the seniority of persons in the concerned speciality and Sub-Cadre shall be on the basis of seniority in the feeder grade;
(b) if there is no seniority in the feeder grade or it is not possible to determine the seniority even in the feeder grade, the length of regular service in the feeder grade shall be the guiding factor for determining the seniority;
(c) if length of service in the feeder grade is also the same, regular service in the next lower grade shall be taken into account, failing which, the date of birth.
(4) The minimum benchmark required for promotion to various grades of the Service under the Dynamic Assured Career Progression Scheme shall be as specified in Schedule-VII
(5) The departmental promotions to Higher Administrative Grade Posts and above in the cadre shall be made on the basis of selection from amongst the officers of the Service in the immediate lower grade or lower grades, as the case may be, on the recommendations of the Departmental Promotion Committee constituted as specified in Schedule-IV.
(6) If any officer appointed to any post in the Service is considered for the purpose of promotion to the Higher Administrative Grade post, all persons senior to him in the grade of the respective Sub-Cadre or in the respective speciality of the Sub-Cadre, as the case may be, shall also be considered, provided they are not short of requisite qualifying or eligibility service by more than half of such qualifying or eligibility service or two years whichever is less and have completed their probation period, if specified.
(7) Except while appointing a serving officer on non-selection basis (seniority-cum fitness), the selection of officers for maintenance of the Service shall be made in consultation with the Commission, and wherever necessary, on the basis of the recommendation made by the Departmental Promotion Committee as specified in Schedule IV.
(8) The minimum educational and other qualification, experience and age limit for appointment to various duty posts in the Service by direct recruitment shall be as specified in Schedule-V.
(9) The direct recruitment to posts belonging to Super-Specialities specified in Schedule VI for which minimum essential qualification is Doctorate of Medicine or Magister Chirurguie or equivalent shall be made in Pay Band- 3, Rs. 15600-39100 with Grade Pay of--
(i) Rs. 6600 in the Teaching Specialist Sub-Cadre, and
(ii) Rs. 6600 and Rs. 7600 in the Non-Teaching Specialist Sub-Cadre.
(10) The recognized post-graduate qualifications required for recruitment to various posts included in the Service shall be as specified in Schedule VI.
Note 1: All the posts upto the level of Senior Administrative Grade in all the four Sub-Cadres are inter-changeable within their respective Sub-Cadres for the purpose of promotion under the Dynamic Assured Career Progression Scheme.
Note 2: The promotion to various grades of the Service up to Senior Administrative Grade level, other than entry grades, shall be without taking into account the vacancies.
Rule 7 - Filling of Duty Posts by Deputation (including short term contract)
(1) Notwithstanding anything contained in rule 6, where the Government is of the opinion that it is necessary or expedient so to do, it may, by order, for reasons to be recorded in writing and in consultation with the Commission, fill not more than one hundred duty posts in all, in the grades of Medical Officer or Senior Medical Officer or Chief Medical Officer or Chief Medical Officer (Non-functional Selection Grade) in General Duty Sub-Cadre and Specialist Grade III or Specialist Grade II or Specialist Grade I in the Non-Teaching and Public Health Specialists Sub-Cadres and Assistant Professor or Associate Professor or Professor in the Teaching Sub-Cadre by deputation of suitable officers holding analogous posts under the Central Government including Ministries of Railways and Defence or State Governments or Union territories and by short term contract of suitable officers holding analogous posts under the Statutory Bodies, Autonomous Bodies, Semi-Government Organizations, Universities or Recognized Research Institutions.
(2) The period of deputation and contract shall be for a period not exceeding three years, which may, in special circumstances, be extended in any case not beyond five years, as the Government may think fit.
1[(3) The maximum age limit for appointment by deputation (including short term contract) shall be not exceeding 56 years as on the closing date of receipt of applications.]
1. Inserted by Central Health Service (Amendment) Rules, 2019, vide Notification No. GSR459(E), dated 28.06.2019.
Rule 8 - Seniority
(1) The relative seniority of members of the Service appointed to a grade in the respective Sub-Cadres or in the respective specialty of the Sub-Cadre of the Service, as the case may be, on the date of commencement of these rules shall be as determined by the Government:
Provided that if the seniority of any such member had not been specifically determined on the said date, the same shall be determined on the basis of the rules governing the fixation of seniority as were applicable to the members of the Service prior to the commencement of these rules.
(2) The seniority of officers appointed to the Service other than those appointed under rule 5 shall be determined in accordance with the general instructions issued by the Government in the matter from time to time.
(3) The seniority of persons appointed to the Service in accordance with sub-rule (5) of rule 4 shall be fixed in the manner provided therein.
(4) The seniority of a person in all the Sub-Cadres who are promoted to the posts upto the level of Senior Administrative Grade shall be same as the relative seniority in the lower grade within Sub-Cadre from which they are promoted:
Provided that, in the case of persons found ?unfit? for time-bound promotion, their seniority shall be determined with reference to the date of actual promotion at each level in each Sub-Cadre.
(5) In cases not covered by this rule, seniority shall be determined by the Government in consultation with the Commission.
Rule 9 - Probation
(1) Every officer appointed to the Service by direct recruitment shall be on probation for a period of one year:
Provided that a Medical Officer appointed in the Pay Band 3 of Rs. 15600-39100 with Grade Pay of Rs. 5400/- shall be on probation for a period of two years:
Provided further that the Controlling Authority may extend the period of probation in accordance with the instructions issued by the Government from time to time in this behalf:
Provided also that any decision for extension of the period of probation of an officer shall be taken immediately after the expiry of initial period of probation and ordinarily within eight weeks and communicated in writing to the concerned officer together with the reasons for so doing within the said period.
(2) On completion of the period of probation or any extension thereof, officer shall, if considered fit for permanent appointment, be confirmed in terms of the extant order of the Government.
(3) If, during the period of probation or any extension thereof, as the case may be, Government is of the opinion that an officer is not fit for permanent appointment, Government may discharge the officer or revert him to the post held by him prior to his appointment in the Service, as the case may be.
(4) During the period of probation or any extension thereof, officers may be required by the Government to undergo such courses of training or to pass such examinations or tests including examination in Hindi as the Government may deem fit as condition for satisfactory completion of probation.
(5) The other matters relating to probation of the members of the Service shall be governed by the orders or instructions issued by the Government in this regard from time to time.
Rule 10 - Appointment in the Service
All appointments to the Service shall be made by the Controlling Authority.
Rule 11 - Posting
Officers appointed to the Service shall be liable to serve anywhere in India or abroad.
Rule 12 - Liability to serve Defence services or posts connected with Defence
Any officer appointed to the Service, if so required, shall be liable to serve in any Defence Service or post connected with the Defence of India, for a period of not less than four years including the period spent on training, if any;
Provided that such officer shall not--
(a) be required to serve as aforesaid after the expiry of ten years from the date of his appointment to the Service or from the date of his joining the Service;
(b) ordinarily be required to serve as aforesaid if he has attained the age of 45 years.
Rule 13 - Private practice prohibited
(1) Persons appointed to the Service shall not be allowed private practice of any kind whatsoever including any consultation and laboratory practice.
(2) The members of the Service, who are registered with the Medical Council of India or State Medical Councils as Medical Practitioners, shall be entitled to a non-practicing allowance at the rates specified in Schedule-I.
Rule 14 - Other conditions of Service
The conditions of Service of the members of the Service in respect of matters not expressly provided for in these rules, shall, mutatis mutandis and subject to any special orders issued by the Government in respect of the Service, be the same as those applicable to officers of the Central Civil Services in general.
Rule 15 - Disqualification
No person,--
(a) who has entered into or contracted a marriage with a person having a spouse living; or
(b) who, having a spouse living, has entered into or contracted a marriage with any person; shall be eligible for appointment to the Service:
Provided that the Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule.
Rule 16 - Power to relax
Where the Government is of the opinion that it is necessary or expedient so to do, it may, by order, for reasons to be recording in writing, and in consultation with the Commission, relax any of the provisions of these rules with respect to any class or category of persons.
Rule 17 - Saving
Nothing in these rules shall affect reservations, relaxation of age-limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, the Other Backward Classes, the Ex-Servicemen and other special categories of persons in accordance with the orders issued by the Government from time to time in this regard.
Rule 18 - Interpretation
If any question relating to the interpretation of these rules arises, it shall be decided by the Government in consultation with the Commission.
(ii) Special Director General of Health Service (Public Health and Medical Education or Medical Services)
Rs. 80000 (fixed)
(iii) Additional Director General of Health Services or Heads of Institutions and Organisations or National Programmes
Rs. 67000-(annual increment @ 3%)-79000
1[(iv) Professor of Excellence or Principal Consultant or Principal Advisor or Senior CMO (HAG)
Level-17 (Rs. 225000) or; Level-15 (Rs. 182200-224100) depending on the scale of pay drawn by the officer at the time of switching over from Administrative post to non-Administrative post as per DoPT notification dated 11.08.2018 and amended from time to time.]
2
2[Other posts including Director-Professor or Consultant or Advisor or Senior CMO(SAG)
Level-14 (Rs. 144200-218200)]
Other Posts
Pay Band-4 [Rs. 37400-67000] with Grade Pay of Rs. 10000
3
Specialist Grade
(a)
Specialists Grade-I
(i) Teaching
Professor
Pay Band-4 [Rs. 37400-67000] with Grade Pay of Rs. 8700
(ii) Non-Teaching
Specialists Grade-I
Pay Band-4 [Rs. 37400-67000] with Grade Pay of Rs. 8700
(iii) Public Health
Specialist Grade-I
Pay Band-4 [Rs. 37400-67000] with Grade Pay of Rs. 8700
(b)
Specialists Grade-II
(i) Teaching
Associate Professor
Pay Band-3 [Rs. 15600-39100] with Grade Pay of Rs. 7600
(ii) Non-Teaching
Specialist Grade-II
Pay Band-3 [Rs. 15600-39100] with Grade Pay of Rs. 7600
(iii) Public Health
Specialist Grade-II
Pay Band-3 [Rs. 15600-39100] with Grade Pay of Rs. 7600
(c)
Specialist Grade-III
(i) Teaching
Assistant Professor
Pay Band-3 [Rs. 15600-39100] with Grade Pay of Rs. 6600
(ii) Non-teaching
Specialist Grade-III
Pay Band-3 [Rs. 15600-39100] with Grade Pay of Rs. 6600
(iii) Public health
Specialist Grade-III
Pay Band-3 [Rs. 15600-39100] with Grade Pay of Rs. 6600
Medical Officers Grade
(i) Chief Medical Officer (Non Functional Selection Grade)
Pay Band-3 [Rs. 15600-39100] with Grade Pay of Rs. 5400
(ii) Chief Medical Officer
Pay Band-3 [Rs. 15600-39100] with Grade Pay of Rs. 5400
(iii) Senior Medical Officer
Pay Band-3 [Rs. 15600-39100] with Grade Pay of Rs. 5400
(iv) Medical Officer
Pay Band-3 [Rs. 15600-39100] with Grade Pay of Rs. 5400
II-Rate of Non-Practicing Allowance
The Central Health Service officers shall be entitled to Non-Practising Allowance at such rates as may be decided by the Government from time to time.
III - Post Graduate Allowance
3[Post Graduate Allowance: A Medical Graduate appointed to the post of Medical Officer or Senior Medical Officer or Chief Medical Officer including Chief Medical Officer (Non Functional Selection Grade), for which a recognized Post Graduate Qualification is not essential, shall be given Post Graduate Allowance over and above the pay admissible in the relevant scale, at such rates as may be decided by the Government from time to time for possessing recognized Post Graduate Diploma or Post Graduate Degree as specified in Schedule-VI or under the Indian Medical Council Act, 1956 (102 of 1956)";
Provided that, if an officer, possess both the recognized Post Graduate Diploma and Degree, he shall be paid Post Graduate Allowance at the rate applicable for holding Post Graduate Degree only.]
Note. - The rates of the Non-Practicing Allowance and Post Graduate Allowance shall be governed by the instructions issued by the Government on the subject from time to time.
1. Inserted by Central Health Service (Amendment) Rules, 2019, vide Notification No. GSR459(E), dated 28.06.2019.
2. Substituted by Central Health Service (Amendment) Rules, 2019, vide Notification No. GSR459(E), dated 28.06.2019, for the following:-
"Other Posts
Pay Band-4 [Rs. 37400-67000] with Grade Pay of Rs. 10000"
3. Substituted by Central Health Service (Amendment) Rules, 2019, vide Notification No. GSR459(E), dated 28.06.2019, for the following:-
"A medical graduate appointed to the post of Medical Officer or Senior Medical Officer or Chief Medical Officer including Chief Medical Officer (Non functional Selection Grade), for which a recognized post graduate qualification is not essential, shall be given over and above the pay admissible in the relevant scale, Post Graduate Allowance of Rs. 600 per month or Rs. 1000 per month, as the case may be, for possessing recognized Post Graduate Diploma or Post Graduate degree respectively, as specified in Schedule VI or under the Indian Medical Council Act, 1956 (102 of 1956):
Provided that if an officer possesses both the recognized Post Graduate Diploma and Degree, he shall be paid the Non-practicing Allowance of Rs. 1000 only."
Special Director General of Health Service (Public Health and Medical Education or Medical Services)
02
3
1[Additional Director General of Health Services or Heads of Institutions and Organizations or National programmes.
16 (out of these 06 are floating posts) (as on 2019)
Note:-Total number of posts in Higher Administrative and above Grade of the Service
including the non-administrative posts of Professor of Excellence or Principal Consultant or Principal Advisor or Senior CMO (HAG) shall not exceed five percent (5%) of the total cadre strength of the Service and would be reckoned against total number of sanctioned strength of the cadre.]
Senior Administrative Grade Other posts [Level-14 (Rs. 144200-218200)]
(I) Teaching Specialist Sub Cadre
Floating Posts
[Director-Professor or Dean or Director or Medical Superintendent or Additional Medical Superintendent or Principal or Head of the Department (Clinical/Non-Clinical)]
78
(II) Non-Teaching Specialist Sub-Cadre
Floating Posts
[Consultants or Director or Medical Superintendent or Additional Medical Superintendent or Head of the Department (Clinical/Non-Clinical)]
91
(III) Public Health Sub-Cadre
1.
Commissioner (Maternal and Child Health), Department of Family Welfare.
01
(IV) General Duty Sub-Cadre
1.
Additional Commissioner, Department of Family Welfare.
04]
S. No.
Designation
Number of posts
1.
Deputy Commissioner (Maternal and Child Health), Department of Family Welfare
01
2.
Director, National Malaria Eradication Programme, Delhi
01
3.
Director, Central Leprosy Training Institute, Chengalpattu (Tamil Nadu)
01
4.
Director, National Institute of Communicable Diseases, Delhi
01
5.
Deputy Director General of Health Services (Leprosy)
01
6.
Deputy Director General of Health Services (Tuberculosis)
01
7.
Additional Director (Public Health), National Institute of Communicable Diseases
01
8.
Additional Director (Technical), National Acquired Immuno Disease Syndrome Control Organisation
01
9.
Director, Rural Health and Training Centre, Najafgarh
01
Total
09
10.
Additional Director*
(IV) GENERAL DUTY SUB-CADRE
1.
Deputy Commissioner, Department of Family Welfare
04
2.
Deputy Director General of Health Services (Planning)
01
3.
Director, Central Government Health Scheme
01
4.
Deputy Director General of Health Services (Leprosy Monitoring and Evaluation)
01
DIRECTOR GENERAL OF HEALTH SERVICES (Head Quarters)
5.
Additional Deputy Director General (General)
01
6.
Additional Deputy Director General (Non-Communicable Disease)
01
7.
Additional Deputy Director General (Medical)
01
8.
Additional Deputy Director General (Head Quarters-Central Government Health Scheme)
01
9.
Director, Central Bureau of Health Intelligence
01
10.
Director, Central Health Education Bureau
01
11.
Additional Medical Superintendent, Dr. Ram Manohar Lohia Hospital, New Delhi
03
12.
Additional Medical Superintendent, Safdarjung Hospital, New Delhi
04
13.
Additional Medical Superintendent, Lady Hardinge Medical College and Smt. Sucheta Kriplani Hospital, New Delhi
03
14.
Additional Medical Superintendent, Kalavati Saran Children Hospital, New Delhi.
03
15.
Senior Regional Director, Regional Office for Health and Family Welfare, Chandigarh
01
16.
Senior Regional Director, Regional Office for Health and Family Welfare, Pune
01
17.
Senior Regional Director, Regional Office for Health and Family Welfare, Bhopal
01
18.
Senior Regional Director, Regional Office for Health and Family Welfare, Kolkatta
01
19.
Senior Regional Director, Regional Office for Health and Family Welfare, Bengaluru
01
20.
Senior Regional Director, Regional Office for Health and Family Welfare, Jaipur
01
21.
Senior Regional Director Regional Office for Health and Family Welfare, Chennai
01
22.
Additional Director, Central Government Health Scheme, Delhi
05
23.
Additional Director, Central Government Health Scheme, (Medical Stores Depot), Delhi
01
24.
Medical Superintendent, Maternity and Gynaecology Hospital, Rama Krishna Puram, New Delhi
01
25.
Medical Superintendent, Police Hospital, New Delhi
01
26.
Medical Superintendent, Maternity Centre, Sriniwaspuri, New Delhi
01
27.
Medical Superintendent, Maternity Centre, Kalkaji, New Delhi.
01
28.
Senior Chief Medical Officer, Central Government Health Scheme, Delhi
15
29.
Medical Superintendent, Police Hospital Kingsway Camp, New Delhi
01
30.
Additional Director, Central Government Health Scheme, Allahabad
01
31.
Additional Director, Central Government Health Scheme, Ahmedabad
01
32.
Additional Director, Central Government Health Scheme, Bengaluru
01
33.
Additional Director, Central Government Health Scheme, Mumbai
01
34.
Additional Director, Central Government Health Scheme, Kolkata
01
35.
Additional Director, Central Government Health Scheme, Hyderabad
01
36.
Additional Director, Central Government Health Scheme, Kanpur
01
37.
Additional Director, Central Government Health Scheme, Lucknow
01
38
Additional Director, Central Government Health Scheme, Chennai
01
39.
Additional Director, Central Government Health Scheme, Meerut
01
40.
Additional Director, Central Government Health Scheme, Nagpur
01
41.
Additional Director, Central Government Health Scheme, Jaipur
01
42.
Additional Director, Central Government Health Scheme, Pune
01
43.
Additional Director, Central Government Health Scheme, Patna
01
44.
Senior Chief Medical Officer, Central Government Health Scheme, Mumbai
05
45.
Medical Officer-in-charge (Zones)
04
46.
Medical Officer-in-charge (Family Welfare.)
01
47.
Senior Chief Medical Officer, Central Government Health Scheme, Kolkatta
05
48.
Senior Chief Medical Officer, Central Government Health Scheme, Chennai
02
49.
Senior Chief Medical Officer, Central Government Health Scheme, Hyderabad
02
50.
Additional Director, Non Communicable Disease Control Programme, Delhi
01
51.
Additional Director, National Vector Borne Disease Control Programme, Delhi
01
52.
Additional Director, Central Leprosy Training and Research Institute, Chengalpattu
01
53.
Additional Director, All India Institute of Hygiene and Public Health, Kolkata
02
54.
Additional Serologist and Chemical Examiner, Institute of Serology, Kolkata
01
55.
Additional Director, National Tuberculosis Institute, Bengaluru
01
56
Additional Director, All India Institute Physical Medicine and Rehabilitation, Kolkata
02
57.
Additional Director, Central Institute of Psychiatry, Ranchi
01
58.
Additional Director, (Reimbursement and Hospitals), Central Government Health Scheme (Head Quarters), Nirman Bhavan, New Delhi
01
59.
Additional Director, (Head Quarters), Central Government Health Scheme (Head Quarters), Nirman Bhavan, New Delhi
01
60.
Senior Chief Medical Officer In charge, Moti Bagh Dispensary, Central Government Health Scheme (South Zone), New Delhi
01
61.
Senior Chief Medical Officer In charge, Palam Colony Dispensary, Central Government Health Scheme (North Zone), New Delhi
01
62.
Senior Chief Medical Officer In charge, Nangal Rai Dispensary, Central Government Health Scheme (South Zone), New Delhi
01
63.
Senior Chief Medical Officer In charge, NOIDA Dispensary, Central Government Health Scheme (Central Zone), New Delhi
01
64.
Senior Chief Medical Officer In charge, Minto Road Dispensary, Central Government Health Scheme (Central Zone), New Delhi
01
65.
Senior Chief Medical Officer In charge, Central Government Health Scheme Dispensary, Jawahar Lal Nehru Road, Allahabad
01
66.
Senior Chief Medical Officer In charge, Central Government Health Scheme Dispensary, Shivaji Nagar, Bangalore
01
67.
Senior Chief Medical Officer In charge, Central Government Health Scheme Dispensary, Shaik Mistry, Mumbai
01
68.
Senior Chief Medical Officer In charge, Central Government Health Scheme Dispensary, Perambur, Chennai
01
69.
Senior Chief Medical Officer In charge, Central Government Health Scheme Dispensary, Gandhi Gram, Kanpur
01
70.
Senior Chief Medical Officer In charge, Central Government Health Scheme Dispensary, Mukund Nagar, Pune
01
71.
Additional Director, Central Government Health Scheme, Guwahati
01
72.
Additional Director, Central Government Health Scheme, Bhopal
01
73.
In Charge, Central Government Health Scheme Polyclinic, Allahabad
01
74.
In Charge, Central Government Health Scheme Polyclinic, Bengaluru
01
75.
In Charge, Central Government Health Scheme Polyclinic, Chennai
02
76.
In Charge, Central Government Health Scheme Polyclinic, Pusa Road, Delhi
01
77.
In Charge, Central Government Health Scheme Polyclinic, Hyderabad
02
78.
In Charge, Central Government Health Scheme Polyclinic, Jaipur
01
79.
In Charge, Central Government Health Scheme Polyclinic, Kanpur
01
80.
In Charge, Central Government Health Scheme Polyclinic, Lucknow
01
81.
In Charge, Central Government Health Scheme Polyclinic, Mumbai
02
82.
In Charge, Central Government Health Scheme Polyclinic, Nagpur
01
83.
In Charge, Central Government Health Scheme Polyclinic, Patna
01
84.
In Charge, Central Government Health Scheme Polyclinic, Pune
01
85.
In Charge, Central Government Health Scheme Polyclinic, Kolkata
01
86.
Senior Regional Director, Regional Office for Health and Family Welfare, Ahmedabad
01
87.
Senior Regional Director, Regional Office for Health and Family Welfare, Bhubaneshwar
01
88.
Senior Regional Director, Regional Office for Health and Family Welfare, Hyderabad
01
89.
Senior Regional Director, Regional Office for Health and Family Welfare, Lucknow
01
90.
Senior Regional Director, Regional Office for Health and Family Welfare, Patna
01
91.
Senior Regional Director, Regional Office for Health and Family Welfare, Srinagar
01
92.
Senior Regional Director, Regional Office for Health and Family Welfare, Shillong
01
93.
Senior Regional Director, Regional Office for Health and Family Welfare, Thiruvananthapuram
01
MINISTRY OF COMMUNICATIONS, DEPARTMENT OF POSTS
94.
Deputy Director General (Medical) (Head Quarters), Delhi
01
95.
Deputy Director General (Medical), Northern Region, Lucknow
01
96.
Deputy Director General (Medical), Eastern Region, Kolkata
01
97.
Deputy Director General (Medical), South Central Regional, Hyderabad
01
98.
Additional Director, Central Research Institute, Kasauli
01
99.
Additional. Deputy Commissioner, Department of Family Welfare*
100.
Additional Deputy Director General, Directorate General of Health Service*
101.
Additional Director in Central Government Health Scheme, Central Bureau of Health Intelligence, Central Health Education Bureau*
102.
Additional Senior Regional Directors*
103.
Senior Chief Medical Officer*
* The new designations in excess of the identified posts in respect of Public Health and General Duty Medical Officer Sub-Cadre, as a result of promotions under the Dynamic Assured Career Progression scheme.
4.
(I) TEACHING SPECIALIST SUB-CADRE
(Assistant Professor or Associate Professor or Professor)
S. No.
Designation or Speciality
Number of posts
1.
MINISTRY OF HEALTH AND FAMILY WELFARE
(a) LADY HARDINGE MEDICAL COLLEGE AND SMT. SUCHETA KRIPLANI HOSPITAL, NEW DELHI
The Senior-most Special Director General of Health Services shall function as Director General of Health Services.
(ii) Special Director General of Health Services (Public Health and Medical Education or Medical Services)
Promotion by selection
5[Additional Director General of Health Service or Heads of Institutions and Organizations or National Programmes and in Level 15 in pay matrix (Rs. 182200-224100) with two years' regular service in the Grade;]
(iii) Additional Director General of Health Services or Heads of Institutes and Organisations or National Programmes
Associate Professors in Pay Band-3, Rs. 15600-39100 with Grade Pay of Rs. 7600 with four years' regular service in the grade.
Note.- The period of Senior residency before joining as Assistant. Professor in the Service shall be counted towards computing the total experience required for the post of Professor or Associate Professor in accordance with the regulations made by Medical Council of India
(c) Associate Professor (Super Specialities and other than Super Specialities)
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate degree in the concerned Speciality or Super-speciality mentioned in Section-A of Schedule VI.
(iii) At least three years? teaching experience as Senior Resident or Tutor or Demonstrator or Registrar in the concerned Speciality or Super-speciality in a recognized teaching institution after obtaining the first Post-graduate degree.
Note 1.--In the case of holders of Doctorate of Medicine (D.M.) or Master of Chirurgiae (M.Ch.) qualification of five years? duration, the period of senior Post Graduate residency rendered in the last part of the said of Doctorate of Medicine (D.M.) or Master of Chirurgiae (M.Ch.) shall be counted towards requirement of teaching experience.
Note 2.--For recruitment to the post of Assistant Professors (Immuno-haematology and Blood Transfusion), at least three years? experience in a recognised teaching hospital in Immuno-haematology and Blood Transfusion (Blood Banks) or in Pathology with six months experience in Immuno-haematology and Blood Transfusion (Blood Bank) as a Lecturer or Tutor or Senior Resident or Demonstrator after the Post Graduate Qualification in the speciality.
Note 3.--For recruitment to the post of Assistant Professor in the Sports Injury Centre at Vardhman Mahavir Medical College and Safdarjung Hospital, New Delhi, minimum two years? experience in the field of Sports Injury or Sports Medicine will be a desirable qualification.
Note 4.--Teaching experience in any other post like the post of General Duty Medical Officer or Medical Officer shall not be considered for eligibility purpose for recruitment to teaching posts.
(ii) Assistant Professor (other than Super Specialities)
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate degree in the concerned Speciality or Super-speciality mentioned in Section-A of Schedule VI.
(iii) At least three years? teaching experience as Senior Resident or Tutor or Demonstrator or Registrar in the concerned Speciality or Super-speciality in a recognized teaching institution after obtaining the first Post-graduate degree.
Note 1.--In the case of holders of Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) qualification of five years? duration, the period of senior Post Graduate residency rendered in the last part of the said of Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) shall be counted towards requirement of teaching experience.
Note 2.--For recruitment to the post of Assistant Professors (Immuno-haematology and Blood Transfusion), at least three years? experience in a recognised teaching hospital in Immuno-haematology and Blood Transfusion (Blood Banks) or in Pathology with six months experience in Immuno-haematology and Blood Transfusion (Blood Bank) as a Lecturer or Tutor or Senior Resident or Demonstrator after the Post Graduate Qualification in the speciality.
Note 3.--For recruitment to the post of Assistant Professor in the Sports Injury Centre at Vardhman Mahavir Medical College and Safdarjung Hospital, New Delhi, minimum two years? experience in the field of Sports Injury or Sports Medicine will be a desirable qualification.
Note 4.--Teaching experience in any other post like the post of General Duty Medical Officer or Medical Officer shall not be considered for eligibility purpose for recruitment to teaching posts.
Specialist Grade-I officers in the Non Teaching specialist Sub-Cadre in Pay Band-4, Rs. 37400-67000 with grade pay of Rs. 8700 with seven years' regular service in the grade.
Specialist Grade II officers in the Non Teaching specialist Sub-Cadre in Pay-Band-3, Rs. 15600-39100 with grade pay of Rs. 7600 with four years' regular service in the grade.
Specialist Grade III officers in the Non-Teaching Specialist Sub-Cadre (Super Specialities) in PB-3, Rs. 15600-39100 with Grade Pay of Rs. 6600 with two years regular service in the Grade
(ii) Specialist Grade-II (Other than Super Specialities)
Specialist Grade III officers in the Non-Teaching Specialist Sub-Cadre (other than Super Specialities) in PB-3, Rs. 15600-39100 with Grade Pay of Rs. 6600 with two years regular service in the Grade
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of Educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate Degree or diploma in the concerned speciality or Super-speciality mentioned in Section-A or Section-B in Schedule-VI
(iii) Three years? experience in the concerned speciality or super speciality after obtaining the first Postgraduate degree or five years? experience after the Post-graduate diploma.
Note 1.--In the case of holders of Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) qualification of five years? duration, the period of senior Post Graduate residency rendered in the last part of the said of Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) shall be counted towards requirement of experience.
Note 2.--For the post of Physician (Chest and Respiratory disease) three years? experience in Respiratory Disease and Respiratory Laboratories is required.
(b) Specialist Grade-III (Other than Super Specialities)
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of Educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate Degree or diploma in the concerned speciality or Super-speciality mentioned in Section-A or Section-B in Schedule-VI
(iii) Three years? experience in the concerned speciality or super speciality after obtaining the first Post-graduate degree or five years? experience after the Post-graduate diploma.
Note 1.- In the case of holders of Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) qualification of five years? duration, the period of senior Post Graduate residency rendered in the last part of the said of Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) shall be counted towards requirement of experience.
Note 2.- For the post of Physician (Chest and Respiratory disease) three years? experience in Respiratory Disease and Respiratory Laboratories is required.
Specialist Grade-I officers in the Public Health Sub-Cadre in Pay Band-4, Rs. 37400-67000/- with grade pay of Rs. 8700/- with seven years' regular service in the grade
Specialist Grade II officers in the Public Health Sub-Cadre in Pay-Band-3, Rs. 15600-39100 with grade pay of Rs. 7600- with four years' regular service in the grade.
Specialist Grade III officers in the Public Health Sub-Cadre in Pay-Band-3, Rs. 15600-39100 with grade pay of Rs. 6600/- with two years' regular service in the grade.
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate degree or diploma in the concerned Speciality or Super-speciality of Public Health mentioned in Section-A or Section-B of Schedule-VI or equivalent.
(iii) Three years' experience in the concerned speciality after obtaining the Post-graduate degree or five years' experience in the Speciality after obtaining the Postgraduate diploma.
Chief Medical Officer (Non Functional Selection Grade) in Pay Band-4, Rs. 37400-67000 with Grade Pay of Rs. 8700 with seven years' regular service in the grade or twenty years of regular service in the Central Health Service.
(b) Medical Officer Grade
(1) Chief Medical Officer (Non-Functional Selection Grade)
Promotion by selection without taking into account the vacancies.
Chief Medical Officer in Pay-Band-3, Rs. 15600-39100/- with grade pay of Rs. 7600/- with four years' regular service in the grade or twenty years of regular service in the Central Health Service.
Medical Officer in Pay-Band-3, Rs. 15600-39100/- with Grade Pay of Rs. 5400/- with four years' regular service in the grade.
(4) Medical Officer
(1) 6[***] basis of a written examination to be conducted by the Commission to be followed by an Interview or selection by the Commission by interview only in accordance with the age limit and educational qualifications and experience decided by the Commission for this purpose.
The exact method of recruitment to be followed shall be decided by the Controlling Authority in consultation with the Commission on each occasion.
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of Educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Completion of compulsory rotating internship-candidates who may not have completed rotating internships shall be eligible to appear for the written examination provided that, if selected, they shall have satisfactorily completed the compulsory internship before appointment.
1. Substituted by Central Health Service (Amendment) Rules, 2019, vide Notification No. GSR459(E), dated 28.06.2019, for the following:-
"Promotion by selection failing which by direct recruitment"
2. Substituted by Central Health Service (Amendment) Rules, 2019, vide Notification No. GSR459(E), dated 28.06.2019, for the following:-
"Promotion by selection without taking into account the vacancies failing which by direct recruitment"
3. Substituted by Central Health Service (Amendment) Rules, 2019, vide Notification No. GSR459(E), dated 28.06.2019, for the following:-
"Promotion by selection without taking into account the vacancies failing which by direct recruitment"
4. Substituted by Central Health Service (Amendment) Rules, 2019, vide Notification No. GSR459(E), dated 28.06.2019, for the following:-
"Promotion by selection without taking into account the vacancies failing which by direct recruitment"
5. Substituted by Central Health Service (Amendment) Rules, 2019, vide Notification No. GSR459(E), dated 28.06.2019, for the following:-
"(ii)
Additional Director General of Health Services or Heads of Institutions and Organizations or National Programmes in Pay Band 4 of Rs. 67000-(annual increment @ 3%)-79000 with two years' regular service in the grade, failing which, Additional Director General of Health Services or Heads of Institutions and Organizations or National Programmes with five years' combined regular service in the Pay Band 4 of Rs. 67000-(annual increment @ 3%)-79000 and in Pay Band-4 Rs. 37400--67000 with Grade Pay of Rs. 10,000.
(iii)
Senior Administrative Grade Officers in Pay Band-4 of Rs. 37400-67000 with Grade Pay Rs. 10,000 with three years regular service in the Grade, failing which, Senior Administrative Grade Officers in Pay Band-4, Rs. 37400-67000 with Grade Pay of Rs. 10,000 with two years regular service in the grade and having twelve years? regular service after being appointed or as the case may be, promoted to the level of Professor or Specialist Grade-I or Chief Medical Officer (Non Functional Selection Grade) in Pay Band-4, Rs. 37400-67000 with Grade Pay of Rs. 8700"
6. Omitted by Central Health Service (Amendment) Rules, 2019, vide Notification No. GSR459(E), dated 28.06.2019, the previous text was:-
The Senior-most Special Director General of Health Services shall function as Director General of Health Services.
(ii) Special Director General of Health Services (Public Health and Medical Education or Medical Services)
Promotion by selection
5[Additional Director General of Health Service or Heads of Institutions and Organizations or National Programmes and in Level 15 in pay matrix (Rs. 182200-224100) with two years' regular service in the Grade;]
(iii) Additional Director General of Health Services or Heads of Institutes and Organisations or National Programmes
Associate Professors in Pay Band-3, Rs. 15600-39100 with Grade Pay of Rs. 7600 with four years' regular service in the grade.
Note.- The period of Senior residency before joining as Assistant. Professor in the Service shall be counted towards computing the total experience required for the post of Professor or Associate Professor in accordance with the regulations made by Medical Council of India
(c) Associate Professor (Super Specialities and other than Super Specialities)
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate degree in the concerned Speciality or Super-speciality mentioned in Section-A of Schedule VI.
(iii) At least three years? teaching experience as Senior Resident or Tutor or Demonstrator or Registrar in the concerned Speciality or Super-speciality in a recognized teaching institution after obtaining the first Post-graduate degree.
Note 1.--In the case of holders of Doctorate of Medicine (D.M.) or Master of Chirurgiae (M.Ch.) qualification of five years? duration, the period of senior Post Graduate residency rendered in the last part of the said of Doctorate of Medicine (D.M.) or Master of Chirurgiae (M.Ch.) shall be counted towards requirement of teaching experience.
Note 2.--For recruitment to the post of Assistant Professors (Immuno-haematology and Blood Transfusion), at least three years? experience in a recognised teaching hospital in Immuno-haematology and Blood Transfusion (Blood Banks) or in Pathology with six months experience in Immuno-haematology and Blood Transfusion (Blood Bank) as a Lecturer or Tutor or Senior Resident or Demonstrator after the Post Graduate Qualification in the speciality.
Note 3.--For recruitment to the post of Assistant Professor in the Sports Injury Centre at Vardhman Mahavir Medical College and Safdarjung Hospital, New Delhi, minimum two years? experience in the field of Sports Injury or Sports Medicine will be a desirable qualification.
Note 4.--Teaching experience in any other post like the post of General Duty Medical Officer or Medical Officer shall not be considered for eligibility purpose for recruitment to teaching posts.
(ii) Assistant Professor (other than Super Specialities)
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate degree in the concerned Speciality or Super-speciality mentioned in Section-A of Schedule VI.
(iii) At least three years? teaching experience as Senior Resident or Tutor or Demonstrator or Registrar in the concerned Speciality or Super-speciality in a recognized teaching institution after obtaining the first Post-graduate degree.
Note 1.--In the case of holders of Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) qualification of five years? duration, the period of senior Post Graduate residency rendered in the last part of the said of Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) shall be counted towards requirement of teaching experience.
Note 2.--For recruitment to the post of Assistant Professors (Immuno-haematology and Blood Transfusion), at least three years? experience in a recognised teaching hospital in Immuno-haematology and Blood Transfusion (Blood Banks) or in Pathology with six months experience in Immuno-haematology and Blood Transfusion (Blood Bank) as a Lecturer or Tutor or Senior Resident or Demonstrator after the Post Graduate Qualification in the speciality.
Note 3.--For recruitment to the post of Assistant Professor in the Sports Injury Centre at Vardhman Mahavir Medical College and Safdarjung Hospital, New Delhi, minimum two years? experience in the field of Sports Injury or Sports Medicine will be a desirable qualification.
Note 4.--Teaching experience in any other post like the post of General Duty Medical Officer or Medical Officer shall not be considered for eligibility purpose for recruitment to teaching posts.
Specialist Grade-I officers in the Non Teaching specialist Sub-Cadre in Pay Band-4, Rs. 37400-67000 with grade pay of Rs. 8700 with seven years' regular service in the grade.
Specialist Grade II officers in the Non Teaching specialist Sub-Cadre in Pay-Band-3, Rs. 15600-39100 with grade pay of Rs. 7600 with four years' regular service in the grade.
Specialist Grade III officers in the Non-Teaching Specialist Sub-Cadre (Super Specialities) in PB-3, Rs. 15600-39100 with Grade Pay of Rs. 6600 with two years regular service in the Grade
(ii) Specialist Grade-II (Other than Super Specialities)
Specialist Grade III officers in the Non-Teaching Specialist Sub-Cadre (other than Super Specialities) in PB-3, Rs. 15600-39100 with Grade Pay of Rs. 6600 with two years regular service in the Grade
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of Educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate Degree or diploma in the concerned speciality or Super-speciality mentioned in Section-A or Section-B in Schedule-VI
(iii) Three years? experience in the concerned speciality or super speciality after obtaining the first Postgraduate degree or five years? experience after the Post-graduate diploma.
Note 1.--In the case of holders of Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) qualification of five years? duration, the period of senior Post Graduate residency rendered in the last part of the said of Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) shall be counted towards requirement of experience.
Note 2.--For the post of Physician (Chest and Respiratory disease) three years? experience in Respiratory Disease and Respiratory Laboratories is required.
(b) Specialist Grade-III (Other than Super Specialities)
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of Educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate Degree or diploma in the concerned speciality or Super-speciality mentioned in Section-A or Section-B in Schedule-VI
(iii) Three years? experience in the concerned speciality or super speciality after obtaining the first Post-graduate degree or five years? experience after the Post-graduate diploma.
Note 1.- In the case of holders of Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) qualification of five years? duration, the period of senior Post Graduate residency rendered in the last part of the said of Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) shall be counted towards requirement of experience.
Note 2.- For the post of Physician (Chest and Respiratory disease) three years? experience in Respiratory Disease and Respiratory Laboratories is required.
Specialist Grade-I officers in the Public Health Sub-Cadre in Pay Band-4, Rs. 37400-67000/- with grade pay of Rs. 8700/- with seven years' regular service in the grade
Specialist Grade II officers in the Public Health Sub-Cadre in Pay-Band-3, Rs. 15600-39100 with grade pay of Rs. 7600- with four years' regular service in the grade.
Specialist Grade III officers in the Public Health Sub-Cadre in Pay-Band-3, Rs. 15600-39100 with grade pay of Rs. 6600/- with two years' regular service in the grade.
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate degree or diploma in the concerned Speciality or Super-speciality of Public Health mentioned in Section-A or Section-B of Schedule-VI or equivalent.
(iii) Three years' experience in the concerned speciality after obtaining the Post-graduate degree or five years' experience in the Speciality after obtaining the Postgraduate diploma.
Chief Medical Officer (Non Functional Selection Grade) in Pay Band-4, Rs. 37400-67000 with Grade Pay of Rs. 8700 with seven years' regular service in the grade or twenty years of regular service in the Central Health Service.
(b) Medical Officer Grade
(1) Chief Medical Officer (Non-Functional Selection Grade)
Promotion by selection without taking into account the vacancies.
Chief Medical Officer in Pay-Band-3, Rs. 15600-39100/- with grade pay of Rs. 7600/- with four years' regular service in the grade or twenty years of regular service in the Central Health Service.
Medical Officer in Pay-Band-3, Rs. 15600-39100/- with Grade Pay of Rs. 5400/- with four years' regular service in the grade.
(4) Medical Officer
(1) 6[***] basis of a written examination to be conducted by the Commission to be followed by an Interview or selection by the Commission by interview only in accordance with the age limit and educational qualifications and experience decided by the Commission for this purpose.
The exact method of recruitment to be followed shall be decided by the Controlling Authority in consultation with the Commission on each occasion.
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of Educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Completion of compulsory rotating internship-candidates who may not have completed rotating internships shall be eligible to appear for the written examination provided that, if selected, they shall have satisfactorily completed the compulsory internship before appointment.
1. Substituted by Central Health Service (Amendment) Rules, 2019, vide Notification No. GSR459(E), dated 28.06.2019, for the following:-
"Promotion by selection failing which by direct recruitment"
2. Substituted by Central Health Service (Amendment) Rules, 2019, vide Notification No. GSR459(E), dated 28.06.2019, for the following:-
"Promotion by selection without taking into account the vacancies failing which by direct recruitment"
3. Substituted by Central Health Service (Amendment) Rules, 2019, vide Notification No. GSR459(E), dated 28.06.2019, for the following:-
"Promotion by selection without taking into account the vacancies failing which by direct recruitment"
4. Substituted by Central Health Service (Amendment) Rules, 2019, vide Notification No. GSR459(E), dated 28.06.2019, for the following:-
"Promotion by selection without taking into account the vacancies failing which by direct recruitment"
5. Substituted by Central Health Service (Amendment) Rules, 2019, vide Notification No. GSR459(E), dated 28.06.2019, for the following:-
"(ii)
Additional Director General of Health Services or Heads of Institutions and Organizations or National Programmes in Pay Band 4 of Rs. 67000-(annual increment @ 3%)-79000 with two years' regular service in the grade, failing which, Additional Director General of Health Services or Heads of Institutions and Organizations or National Programmes with five years' combined regular service in the Pay Band 4 of Rs. 67000-(annual increment @ 3%)-79000 and in Pay Band-4 Rs. 37400--67000 with Grade Pay of Rs. 10,000.
(iii)
Senior Administrative Grade Officers in Pay Band-4 of Rs. 37400-67000 with Grade Pay Rs. 10,000 with three years regular service in the Grade, failing which, Senior Administrative Grade Officers in Pay Band-4, Rs. 37400-67000 with Grade Pay of Rs. 10,000 with two years regular service in the grade and having twelve years? regular service after being appointed or as the case may be, promoted to the level of Professor or Specialist Grade-I or Chief Medical Officer (Non Functional Selection Grade) in Pay Band-4, Rs. 37400-67000 with Grade Pay of Rs. 8700"
6. Omitted by Central Health Service (Amendment) Rules, 2019, vide Notification No. GSR459(E), dated 28.06.2019, the previous text was:-
(1) Specialist Grade-III Assistant Professor (Super Specialties) {Level-11 (Rs. 67700-208700)}
Not exceeding forty years (Relaxable for Government servants upto five years in accordance with the orders or instructions issued by the Government)
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of educational qualifications included in Part II of the Third Schedule should also fulfil the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate degree in the concerned Specialty or Super-specialty mentioned in Section-A of Schedule VI from recognized Teaching Institute.
(iii) Three years' teaching experience as Senior Resident or Tutor or Demonstrator or Registrar or Assistant Professor or Lecturer in the concerned Speciality or Super-speciality in a recognized teaching institution after obtaining the first Postgraduate degree.
Note-1. Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) qualification of three years' duration shall be counted towards requirement of teaching experience.
Note. 2: Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) of five years' duration shall be taken as three years for completion of post graduate degree and the last two years of the said Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) shall be counted towards requirement of teaching experience.
Note 3.- For recruitment to the post of Assistant Professors (Immuno-haematology and Blood Transfusion), D.M. (Immunology) or M.D. (Immuno-Haematology& Blood Transfusion or M.D. (Pathology/Bacteriology/Haematology) with at least three years' experience in a recognised teaching hospital in Immuno-haematology and Blood Transfusion (Blood Banks) or in Pathology/Bacteriology/Haematology with two years' experience or special training in Immuno-haematology and Blood Transfusion (Blood Bank) as a Lecturer or Tutor or Senior Resident or Demonstrator after the Post Graduate Qualification in the speciality.
Note 4.-- Teaching experience in any other post like the post of General Duty Medical Officer or Medical Officer shall not be considered for eligibility purpose for recruitment to teaching post.
(2) Specialist Grade-III Assistant Professor (other than Super Specialities) {Level-11 (Rs. 67700-208700)}
Not exceeding forty years (Relaxable for Government servants upto five years in accordance with the orders or instructions issued by the Government)
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate degree in the concerned Speciality or Super-speciality mentioned in Section-A of Schedule VI from recognized Teaching Institute.
(iii) At least three years' teaching experience as Senior Resident or Tutor or Demonstrator or Registrar or Assistant Professor or Lecturer in the concerned Speciality or Super-speciality in a recognized teaching institution after obtaining the first Post-graduate degree.
Note-1. Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) qualification of three years' duration shall be counted towards requirement of teaching experience in the concerned broad speciality.
Note. 2: Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) of five years' duration shall be taken as three years for completion of post graduate degree and the last two years of the said Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) shall be counted towards requirement of teaching experience.
Note 3.-For recruitment to the post of Assistant Professors (Immuno-haematology and Blood Transfusion), D.M. (Immunology) or M.D. (Immuno-Haematology & Blood Transfusion) or M.D. (Pathology or Bacteriology or Haematology) with at least three years' experience in a recognised teaching hospital in Immuno-haematology and Blood Transfusion (Blood Banks) or in Pathology/Bacteriology/Haematology with two years' experience or special training in Immuno-haematology and Blood Transfusion (Blood Bank) as a Lecturer or Tutor or Senior Resident or Demonstrator after the Post Graduate Qualification in the speciality.
Note 4.-For recruitment to the post of Assistant Professor in Orthopaedics at the Sports Injury Centre at Vardhman Mahavir Medical College and Safdarjung Hospital, New Delhi, minimum two years' experience in the field of Sports Injury or Sports Medicine will be a desirable Qualification.
Note 5. For appointment in the speciality of Tuberculosis and Respiratory Medicine/Pulmonary Medicine Doctorate of Medicine (Pulmonary Medicine) will be desirable qualification.
Note 6.-Teaching experience in any other post like the post of General Duty Medical Officer or Medical Officer shall not be considered for eligibility purpose for recruitment to teaching posts.
(3) Specialist Grade-III Assistant Professor (Non-Clinical including Non-Medical) {Level-11 (Rs. 67700-208700)}
Not exceeding forty years (Relaxable for Government servants upto five years in accordance with the orders or instructions issued by the Government)
Essential:
(i) As indicated in Part-A, Section-A in Schedule-VI.
(ii) At least three years' teaching experience as Senior Resident or Tutor or Demonstrator or Registrar or Assistant Professor or Lecturer in the concerned Speciality or Super-speciality in a recognized teaching institution after obtaining the first Post-graduate degree.
Note. 1: Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) qualification of three years' duration shall be counted towards requirement of teaching experience in the connected broad speciality.
Note 2.-Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) of five years' duration shall be taken as three years for completion of post graduate degree and the last two years of the said Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) shall be counted towards requirement of teaching experience.
Note 3.-Teaching experience in any other post like the post of General Duty Medical Officer or Medical Officer shall not be considered for eligibility purpose for recruitment to teaching posts.
II. Non Teaching Specialist Sub-cadre posts
(1) Specialist Grade III ((Super Specialities) {Level-11 (Rs. 67700-208700)}
Not exceeding forty years relaxable for Government Servants upto five years in accordance with the orders or instructions issued by the Government.
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of educational qualifications included in Part II of the Third Schedule should also fulfil the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate degree in the concerned Speciality or Super-speciality mentioned in Section-A of Schedule VI from recognized Teaching Institute.
(102 iii) Three years' experience in the concerned speciality or super speciality after obtaining the first Post-graduate degree.
Note-1. Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) qualification of three years' duration shall be counted towards requirement of experience.
Note. 2: Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) of five years' duration shall be taken as three years for completion of post graduate degree and the last two years of the said Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) shall be counted towards requirement of experience.
(2) Specialist Grade-III (other than Super Specialities) {Level-11 (Rs. 67700-208700)}
Not Exceeding forty years (relaxable for Government Servants upto five years in accordance with the orders or instructions issued by the Government
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of Educational qualifications included in Part II of the Third Schedule should also fulfil the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956),
(ii).Post-graduate Degree or diploma in the concerned Speciality or Super-speciality mentioned in Section-A or Section-B in Schedule-VI.
(iii). Three years' experience in the concerned Speciality or super-speciality after obtaining the first Post-graduate degree or 5 years' experience after obtaining the Post-graduate Diploma.
Note-1. Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) qualification of three years' duration shall be counted towards requirement of experience in the concerned broad speciality.
Note. 2: Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) of five years' duration shall be taken as three years for completion of post graduate degree and the last two years of the said Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) shall be counted towards requirement of teaching experience.
Note. 3: For the post of Physician (Chest and Respiratory disease) three years' experience in Respiratory Disease and Respiratory Laboratories is required.
(3) Specialist Grade-III (Non-Clinical including Non-Medical) {Level-11 (Rs. 67700-208700)}
Not Exceeding forty years (relaxable for Government Servants upto five years in accordance with the orders or instructions issued by the Government
Essential:
(i) As indicated in Part-A, Section-A in Schedule-VI.
(ii). Three years' experience in the concerned Speciality or super-speciality after obtaining the first Post-graduate degree or 5 years' experience after obtaining the Post-graduate Diploma.
Note-1. Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) qualification of three years' duration shall be counted towards requirement of experience in the concerned broad speciality.
Note. 2: Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) of five years' duration shall be taken as three years for completion of post graduate degree and the last two years of the said Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) shall be counted towards requirement of teaching experience.
Not exceeding forty years relaxable for Government Servants upto five years in accordance with the orders or instructions issued by the Government
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of Educational qualifications included in Part II of the Third Schedule should also fulfil the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate Degree or diploma in the concerned Speciality or Super-speciality mentioned in Section-A or Section-B in Schedule-VI or equivalent.
(iii) Three years' experience in the concerned Speciality after obtaining the Post-graduate degree or 5 years' experience in the Speciality after obtaining the Post-graduate Diploma.
IV. General Duty Sub-Cadre Posts
Medical Officer {Level 10 of Pay Matrix (Rs. 56100-177500)}
Not exceeding thirty-five years relaxable for Government Servants upto five years in accordance with the orders or instructions issued by the Government
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of Educational qualifications included in Part II of the Third Schedule should also fulfil the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956),
(ii) Completion of compulsory rotating internship candidates who may not have completing rotating internship shall be eligible to appear for the written examination provided that, if selected, they shall have satisfactorily completed the compulsory internship before appointment.
Note: Recognized Teaching Institutions means Medical College/Institutions permitted/recognized to run MBBS and/or P.G. Courses.
Note 1: The crucial date for determining the age limit shall be the closing date for receipt of applications from candidates in India (and not the closing date prescribed for those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland, Tripura, Sikkim, Ladakh division of Jammu and Kashmir state, Lahaul and Spiti district and Pangi sub-division of Chamba district of Himachal Pradesh, Andaman and Nicobar islands or Lakshadweep).
Note 2: The Qualifications are relaxable at the discretion of the U.P.S.C., for reasons to be recorded in writing, in the case of candidates otherwise well qualified.
Note 3: The qualification(s) regarding experience is/are relaxable at the discretion of the U.P.S.C., for reasons to be recorded in writing in the case of candidates belonging to Scheduled Castes or Scheduled Tribes if at any stage of selection the U.P.S.C. is of the opinion that sufficient number of candidates from these communities possessing the requisite experience are not likely to be available to fill up the vacancies reserved for them.
Note 4: In the case of recruitment to the post of Medical Officer on the basis of a written examination followed by interview, the crucial date for reckoning the age limit shall be the 1st of January of the year in which the examination is held.]
1. Substituted by Central Health Service (Amendment) Rules, 2019, vide Notification No. GSR459(E), dated 28.06.2019, for the following:-
1. Additional Director General of Health Services or Head of Institutions and Organisation or National Programmes. Rs. 67000-(annual increment @ 3%)-79000
Teaching Specialist Sub-Cadre posts
Not exceeding fifty years
Essential:
(i) A recognized MBBS degree included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956) Holders of educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956)
(ii) Post-graduate degree or diploma mentioned in Schedule VI.
(iii) At least twenty years standing in the profession with extensive practical and administrative experience including eight years experience as a Professor in any recognized Teaching Institution for the Medical Education post or an equivalent experience in Clinical or Public Health side.
(a) Senior Administrative Grade Director Professor (Grade Pay of Rs. 10000 in Pay Band-4 Rs. 37400-67000)
Not exceeding fifty years (Relaxable for Government, servants upto five years in accordance with the orders or instructions issued by the Government)
Essential:
(i) A recognized MBBS degree qualification included in the First or Part II of the Third Schedule(other than licentiate qualification) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of educational qualification included in Par II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post graduate degree mentioned in Section 'A' of Schedule VI.
(iii) Sixteen years' standing in the profession with extensive practical and administrative experience, out of which at least seven years' experience should be as a Professor in the concerned Department in a Medical College or recognised Teaching Institution of medical education.
Note.- Teaching experience in any other post like the post of General Duty Medical Officer or Medical Officer shall not be considered for eligibility purpose for recruitment to teaching posts.
(b) Specialist Grade
(1) Specialist Grade-I Professor (Grade Pay of Rs. 8700 in Pay Band-4 Rs. 37400-67000)
Not exceeding fifty years (Relaxable for Government servants upto five years in accordance with the orders or instructions issued by the Government)
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II or the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate Degree in the concerned speciality mentioned in Section-A of Schedule-VI.
(iii) Twelve years standing in the Profession with extensive practical and administrative experience, out of which at least four years' experience should be in the concerned speciality as Associate Professor in a Medical College or in a recognised Teaching Institution of medical education after the requisite Post-graduate degree qualification.
Note.- Teaching experience in any other post like the post of General Duty Medical Officer or Medical Officer shall not be considered for eligibility purpose for recruitment to teaching posts.
(2) Specialist Grade-II Associate Professor (Super Specialities) (Grade Pay of Rs. 7600 in Pay Band-3 Rs. 15600-39100)
Not exceeding fifty years (Relaxable for Government servants upto five years in accordance with the orders or instructions issued by the Government)
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II or the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate degree in the concerned super speciality mentioned in Schedule VI.
(iii) At least five years' teaching experience in the concerned super speciality after obtaining the first post graduate degree in a recognized teaching institute of medical education out of which at least two years' should be as Assistant Professor in that super speciality.
Desirable: Minimum of four research publications indexed in index Medicos or National journals.
Note 1.-- Teaching experience in any other post like the post of General Duty Medical Officer or Medical Officer shall not be considered for eligibility purpose for recruitment to teaching posts.
Note 2.-- In the case of holders of Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) qualification of five years' duration, the period of senior Post Graduate residency rendered in the last part of the said Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) shall be counted towards requirement of five years' experience.
(ii) Specialist Grade-II Associate Professor (Other than super Specialities) (Grade Pay of Rs. 7600 in Pay Band-3 Rs. 15600-39100)
Not exceeding fifty years (Relaxable for Government servants upto five years in accordance with the orders or instructions issued by the Government)
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii). Post-graduate degree mentioned in Section-A of Schedule VI.
(iii) Al least five years' experience in the concerned speciality as Tutor or Demonstrator or Senior Resident or Registrar or Lecturer in a recognized teaching institution, after the requisite Post-graduate degree qualification out of which at least two years shall be as an Assistant Professor.
Note 1.--Teaching experience in any other post like the post of General Duty Medical Officer or Medical Officer shall not be considered for eligibility purpose for recruitment to teaching posts.
Note 2.--In the case of holders of Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) qualification of five years' duration, the period of senior Post Graduate residency rendered in the last part of the said of Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) shall be counted towards requirement of five years' experience.
(3) Specialist Grade-III Assistant Professor (Super Specialities and other than Super Specialities) (Grade Pay of Rs. 6600 in Pay Band-3 Rs. 15600-39100)
Not exceeding forty years (Relaxable for Government servants upto five years in accordance with the orders or instructions issued by the Government)
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate degree in the concerned Speciality or Super-speciality mentioned in Section-A of Schedule VI.
(iii) At least three years' teaching experience as Senior Resident or Tutor or Demonstrator or Registrar in the concerned Speciality or Super-speciality in a recognized teaching institution after obtaining the first Post-graduate degree.
Note 1.--In the case of holders of Doctorate of Medicine
(D.M.) or Magister Chirurgiae (M.Ch.) qualification of five years' duration, the period of senior Post Graduate residency rendered in the last part of the said of Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) shall be counted towards requirement of teaching experience.
Note 2.--For recruitment to the post of Assistant Professors (Immuno-haematology and Blood Transfusion), at least three years' experience in a recognised teaching hospital in Immuno-haematology and Blood Transfusion (Blood Banks) or in Pathology with six months experience in Immuno-haematology and Blood Transfusion (Blood Bank) as a Lecturer or Tutor or Senior Resident or Demonstrator after the Post Graduate Qualification in the speciality.
Note 3.--For recruitment to the post of Assistant Professor in the Sports Injury Centre at Vardhman Mahavir Medical College and Safdarjung Hospital, New Delhi, minimum of two years' experience in the field of Sports Injury or Sports Medicine will be a desirable qualification.
Note 4.--Teaching experience in any other post like the post of General Duty Medical Officer or Medical Officer shall not be considered for eligibility purpose for recruitment to teaching posts.
III.
Non-Teaching Specialist Sub-Cadre
(a) Senior Administrative Grade (Grade Pay of Rs. 10000 in Pay Band-4 Rs. 37400-67000)
Not exceeding fifty years (Relaxable for Government servants upto five years in accordance with the orders or instructions issued by the Government)
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of Educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate degree or Diploma in the concerned Speciality or Super-speciality mentioned in Schedule-VI.
(iii) Sixteen years standing in the profession with practical and administrative experience.
(b) Specialist Grade:
(i) Specialist Grade-I (Grade Pay of Rs. 8700 in Pay Band-4 Rs. 37400-67000)
Not exceeding fifty years (Relaxable for Government, servants upto five years in accordance with the orders or instructions issued by the Government)
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of Educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post Graduate Degree or Diploma in the concerned speciality mentioned in Schedule-VI
(iii) (a) Twelve years' standing in the profession, out of which five years' experience in the Super-Specialities with practical and administrative experience; or
(b) Twelve years' standing in the profession, out of which at least eight years' experience in the concerned speciality other than Super-speciality with practical and administrative experience:
Provided that for the post of Deputy Director (Rehabilitation), he should have ten years' professional experience.
Provided further that for the post of Senior Thoracic Surgeon, he should have two years' experience in Cardiovascular Surgery.
(ii) (a) Specialist Grade-II (Super-Specialities) (Grade Pay of Rs. 7600 in Pay Band-3, Rs. 15600-39100)
Not exceeding fifty years (Relaxable for Government servants upto five years in accordance with the instructions issued orders or instructions issued by the Government)
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of Educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate Degree in the concerned super speciality mentioned in Schedule-VI.
(iii) Five years' experience in the concerned super speciality after obtaining the first Post-graduate degree.
Note.--In the case of holders of Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) qualification of five years' duration, the period of senior Post Graduate residency rendered in the last part of the said of Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) shall be counted towards requirement of experience.
(b) Specialist Grade-II (Other than Super-Specialities) (Grade Pay of Rs. 7600 in Pay Band-3, Rs. 15600-39100)
Not exceeding fifty years (Relaxable for Government servants upto five years in accordance with the orders or instructions issued by the Government)
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of Educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate Degree or Diploma in the concerned speciality mentioned in Section-A or Section B in Schedule-VI.
(iii) Five years' experience in the concerned speciality after obtaining the first Post-graduate degree or seven years' experience after obtaining the Postgraduate Diploma.
Note.--In the case of holders of Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) qualification of five years' duration, the period of senior PG residency rendered in the last part of the said Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) shall be counted towards requirement of experience.
(iii) Special Grade-III(Super Specialities and other than Super Specialities) (Grade Pay of Rs. 6600 in Pay Band-3, Rs. 15600-39100)
Not exceeding forty years (Relaxable for Government servants upto five years in accordance with the orders or instructions issued by the Government)
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of Educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate Degree or diploma in the concerned speciality or Super-speciality mentioned in Section-A or Section-B in Schedule-VI
(iii) Three years' experience in the concerned speciality or super speciality after obtaining the first Postgraduate degree or five years' experience after the Postgraduate diploma.
Note 1.- In the case of holders of Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) qualification of five years' duration, the period of senior Post Graduate residency rendered in the last part of the said of Doctorate of Medicine (D.M.) or Magister Chirurgiae (M.Ch.) shall be counted towards requirement of experience.
Note 2.- For the post of Physician (Chest and Respiratory disease) three years' experience in Respiratory Disease and Respiratory Laboratories is required.
IV.
Public Health Sub-Cadre
(a) Senior Administrative Grade (Grade Pay of Rs. 10000 in Pay Band-4, Rs. 37400-67000)
Not exceeding fifty years (Relaxable for Government, servants upto five years in accordance with the orders or instructions issued by the Government)
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of Educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate degree or diploma in the required area of Public Health in Schedule-VI.
(iii) Sixteen years' standing in the profession with practical and administrative experience.
(b) Specialist Grade:
(i) Specialist Grade-I (Grade Pay of Rs. 8700 in Pay Band-4, Rs. 37400-67000)
Not exceeding fifty years (Relaxable for Government servants upto five years in accordance with the orders or instructions issued by the Government)
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956. (102 of 1956). Holders of Educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate degree or diploma in the concerned Speciality or Super-speciality of Public Health mentioned in Section-A or Section-B of Schedule-VI
(iii) Twelve years' standing in the profession with practical and administrative experience out of which eight years' work should be in a responsible position connected with Public Health.
(ii) Specialist Grade-II (Grade Pay of Rs. 7600 in Pay Band-3, Rs. 15600-39100)
Not exceeding fifty years (Relaxable for Government servants upto five years in accordance with instructions orders or instructions issued by the Government)
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956. (102 of 1956). Holders of Educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate degree or diploma in the concerned Speciality or Super-speciality of Public Health mentioned in Section-A or Section-B in Schedule-VI
(iii) Five years' experience in the concerned speciality after obtaining the Post-graduate degree or Seven years' experience in the Speciality after obtaining the Post-graduate diploma.
V.
(iii) Special Grade-III(Grade Pay of Rs. 6600 in Pay Band-3, Rs. 15600-39100)
Not exceeding forty years (Relaxable for Government servants upto five years in accordance with the orders or instructions issued by the Government)
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956. (102 of 1956). Holders of Educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate degree or diploma in the concerned Speciality or Super-speciality of Public Health mentioned in Section-A or Section-B of Schedule-VI or equivalent.
(iii) Three years' experience in the concerned speciality after obtaining the Post-graduate degree or five years' experience in the Speciality after obtaining the Post-graduate diploma.
General Duty Sub-Cadre Posts
(a) Senior Administrative Grade (Grade Pay of Rs. 10000 in Pay Band-4, Rs. 37400-67000)
Not exceeding fifty years (Relaxable for Government servants upto five years in accordance with the orders or instructions issued by the Government)
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of Educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Post-graduate degree or diploma mentioned in Schedule-VI
(iii) Sixteen years' standing in the profession with practical and administrative experience.
(b) Medical Officer Grade
(i) Chief Medical Officer (Grade Pay of Rs. 7600 in Pay Band-3, Rs. 15600-39100)
Not exceeding fifty years (Relaxable for Government servants upto five years in accordance with the orders or instructions issued by the Government)
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of Educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) At least ten years' standing in the profession with practical and administrative experience; or Post-graduate degree or diploma mentioned in Schedule-VI in the relevant field with six years' standing in the profession in the case of Post-graduate degree holder and eight years' for Post-Graduate diploma holders.
Note.--The exact qualifications and experience required shall be indicated at the time of recruitment.
(ii) Senior Medical Officer (Grade Pay of Rs. 6600 in Pay Band-3, Rs. 15600-39100)
Not exceeding forty years (Relaxable for Government servants upto five years in accordance with the orders or instructions issued by the Government)
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956. (102 of 1956). Holders of Educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Five years' experience after registration as a medical graduate; or Post-graduate degree or diploma mentioned in Schedule-VI in the relevant field with two years' experience in the case of Post-graduate degree holder and four years' experience in the case of Post-Graduate diploma holders.
Note.- The exact qualifications and experience required shall be indicated at the time of recruitment.
(iii) Medical Officer (Grade Pay of Rs. 5400 in Pay Band-3, Rs. 15600-39100)
Not exceeding thirty two years.
Essential:
(i) A recognized MBBS degree qualification included in the First Schedule or Second Schedule or Part II of the Third Schedule (other than licentiate qualifications) to the Indian Medical Council Act, 1956 (102 of 1956). Holders of Educational qualifications included in Part II of the Third Schedule should also fulfill the conditions specified in sub-section (3) of section 13 of the Indian Medical Council Act, 1956 (102 of 1956).
(ii) Completion of compulsory rotating internship-candidates who may not have completed rotating internships shall be eligible to appear for the written examination provided that, if selected, they shall have satisfactorily completed the compulsory internship before appointment.
Note 1.--The crucial date for determining the age limit shall be the closing date for receipt of applications from candidates in India (and not the closing date prescribed for those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland, Tripura, Sikkim, Ladakh Division of Jammu and Kashmir State, the Lahaul and Spiti District and Pangi sub-division of Chamba District of Himachal Pradesh, the Andman and Nicobar Islands and Lakshadweep).
Note 2.--The qualifications are relaxable at the discretion of the Commission, for reasons to be recorded in writing, in the case of candidates otherwise well qualified.
Note 3.--The qualifications regarding experience are relaxable at the discretion of the Commission, for reasons to be recorded in writing, in the case of candidates belonging to the Schedule Castes and the Schedule Tribes if, at any stage of selection, the Commission is of the opinion that sufficient number of candidates from these communities possessing the requisite experience are not likely to be available to fill up the vacancies reserved for them.
Note 4.--In the case of recruitment to the post of Medical Officer on the basis of a written examination followed by interview, the crucial date for reckoning the age limit shall be the 1st of January of the year in which the examination is held."
Or Bachelor of Medicine and Bachelor of Surgery with Master of Science (Anatomy); or
Master of Science (Medical Anatomy) with Doctor of Philosophy (Medical Anatomy); or
Master of Science (Medical Anatomy) with Doctor of Science (Medical Anatomy).
2.
Physiology
Doctor of Medicine (Physiology); or
Diplomate National Board (Physiology); or
M.B.B.S. with M.Sc. (Physiology); or
Master of Science (Medical Physiology) with Doctor of Philosophy (Medical Physiology); or
Master of Science (Medical Physiology) with Doctor of Science (Medical Physiology).
3.
Bio-Chemistry
Doctor of Medicine (Bio-Chemistry); or
Diplomate National Board (Bio-Chemistry); or
Bachelor of Medicine and Bachelor of Surgery with Master of Science (Medical Bio-Chemistry); or
Master of Science (Medical Bio-Chemistry) with Doctor of Philosophy (Medical Bio-Chemistry); or
Master of Science (Medical Bio-Chemistry) with Doctor of Science (Medical Bio-Chemistry).
4.
Bio-Physics
Doctor of Medicine (Bio-Physics); or
Diplomate National Board (Bio-Physics); or
M.Sc. (Bio-Physics or Medical Biochemistry) with Doctor of Philosophy (Bio-Physics); or
Doctor of Medicine (Physiology) or
Doctor of Medicine (Bio-Chemistry) with one-year training in Bio-Physics.
5.
Pharmacology
Doctor of Medicine (Pharmacology); or
Diplomate National Board (Pharmacology); or
Bachelor of Medicine and Bachelor of Surgery with Doctor of Philosophy (Medical Pharmacology); or
Master of Science (Medical Pharmacology) with Doctor of Philosophy (Medical Pharmacology); or
Master of Science (Medical Pharmacology) with Doctor of Science (Pharmacology).
6.
Pathology
Doctor of Medicine (Pathology); or
Diplomate National Board (Pathology); or
Doctor of Philosophy (Pathology); or
Doctor of Science (Pathology).
Diploma in Clinical Pathology; or
Diploma in Pathology and Bacteriology.
7.
Microbiology or Bacteriology
Doctor of Medicine (Bacteriology); or
Diplomate National Board (Bacteriology); or
Doctor of Medicine (Microbiology); or
Diplomate National Board (Microbiology); or
Bachelor of Medicine and Bachelor of Surgery with Master of Science (Medical Bacteriology); or
Master of Science (Medical Microbiology) with Doctor of Philosophy (Med. Bacteriology); or
Master of Science (Medical Bacteriology) with Doctor of Philosophy (Medical Bacteriology); or
Master of Science (Medical Bacteriology) with Doctor of Science (Medical Bacteriology);
Master of Science (Medical Microbiology) with Doctor of Philosophy (Medical Microbiology); or
Master of Science (Medical Microbiology) with Doctor of Science (Medical Microbiology).
Diploma in Bacteriology; or
Diploma in Pathology and Bacteriology
8.
Radiological Physics
Master of Science (Physics/Chemistry/Bio-Physics) with Doctor of Philosophy (Physics/Chemistry/Bio-Physics; or Diplomate National Board (Radiological Physics)
Part (A1) NON-CLINICAL
9.
Forensic Medicine
Doctor of Medicine (Forensic Medicine); or Diplomate National Board (Forensic Medicine)
Diploma in Forensic Medicine
B. CLINICAL
10.
General Medicine
Doctor of Medicine (Medicine); or
Doctor of Medicine (General Medicine); or
Diplomate National Board (Medicine/General Medicine)
11.
Paediatrics
Doctor of Medicine (Paediatrics); or
Diplomate National Board (Paediatrics)
Diploma in Paediatrics; or
Diploma in Child Health.
12.
Tuberculosis and Respiratory Medicine/Pulmonary Medicine
Doctor of Medicine (Tuberculosis); or
Doctor of Medicine (Tuberculosis and Respiratory Diseases); or
Diplomate National Board (Tuberculosis)/(Tuberculosis and Respiratory Diseases); or
Doctor of Medicine (Medicine) or Diplomate National Board (Medicine) *; or
with Diploma in Tuberculosis Diseases or Diploma in Tuberculosis and Chest Diseases.
Doctor of Medicine (Tuberculosis and Chest Diseases); or
Diplomate National Board (Tuberculosis and Chest Disease).
Diploma in Tuberculosis Diseases; or
Diploma in Tuberculosis and Chest Diseases
13.
Psychiatry
Doctor of Medicine (Psychiatry); or
Doctor of Medicine (Psychological Medicine); or
Diplomate National Board (Psychitary/Psychological Medicine); or
Doctor of Medicine (Medicine) or Diplomate National Board (Medicine) with Diploma in Psychological Medicine.
Diploma in Psychological Medicine or Diploma in Psychiatry
14.
Dermatology, Venereology and Leprosy
Doctor of Medicine (Dermatology and Venereology); or
Doctor of Medicine (Dermatology, Venereology and Leprosy); or
Doctor of Medicine (Dermatology); or
Doctor of Medicine (Dermatology including Venereology); or
Doctor of Medicine (Dermatology including Venereology or Leprosy); or
Diplomate National Board (Dermatology and Venereology/Dermatology, Venereology and Leprosy/Dermatology/Dermatology including Venerology/Dermatology including Venereology or Leprosy); or
Doctor of Medicine (Medicine) or Diplomate National Board (Medicine).
with Diploma in Venereology and Dermatology or Diploma in Dermatology.
Diploma in Venereology and Dermatology or Diploma in Dermatology and Venereology.
15.
General Surgery
Master of Surgery (Surgery); or
Master of Surgery (General Surgery); or
Diplomate National Board (Surgery/General Surgery)
16.
Orthopaedics
Master of Surgery (Orthopaedics); or
Diplomate National Board (Orthopaedics)
Diploma in Orthopaedics
17.
Obstretrics and Gyanecology
Doctor of Medicine (Obstetrics and Gynaecology); or
Master of Surgery (Obstetrics and Gynaecology); or
Diplomate National Board (Obstetrics and Gynaecology)
Diploma in Gynaecology and Obstetrics
18.
Physical Medicine and Rehabilitation
Doctor of Medicine (Physical Medicine and Rehabilitation); or
Diplomate of National Board (Physical Medicine and Rehabilitation); or
Doctor of Medicine (Medicine) or
Diplomate National Board (Medicine); or
with Diploma in Physical Medicine and Rehabilitation
Master of Surgery (General Surgery)/Master of Surgery (Orthopaedics) or Diplomate National Board (General Surgery/Orthopaedics)
with two years' specialtraining in the Speciality of Physical Medicine and Rehabilitation (Rehabilitation Medicine) or two Years of equivalent training approved in the subject in any approved institution in India.
Diploma in Physical Medicine and Rehabilitation.
19.
Ophthalmology
Master of Surgery (Ophthalmology); or
Doctor of Medicine (Ophthalmology); or
Diplomate of National Board (Ophthalmology)
Diploma in Ophthalmology; or
Diploma in Ophthalmic Medicine and Surgery
20.
Oto-Rhino-Laryngology (Ear, Nose and Throat
Master of Surgery (Oto-Rhino-Laryngology); or
Diplomate of National Board (Oto-Rhino-Laryngology).
Diploma in Oto-Rhino-Laryngology
21.
Radio-diagnosis
Doctor of Medicine (Radio-diagnosis); or
Doctor of Medicine (Radiology); or
Master of Surgery (Radiology); or
Diplomate National Board (Radio-diagnosis/Radiology).
Diploma in Medical Radio Diagnosis (DMRD) or equivalent diploma.
22.
Radio-Therapy
Doctor of Medicine (Radio-Therapy); or
Doctor of Medicine (Radiology); or
Master of Surgery (Radiology); or
Diplomate National Board (Radio-therapy/Radiology).
Diploma in Medical Radio Therapy (DMRT) or equivalent diploma.
23.
Anesthesiology
Doctor of Medicine (Anaesthesiology); or
Master of Surgery (Anaesthesiology); or
Diplomate National Board (Anaesthesiology).
Diploma in Anaesthesiology
24.
Nuclear Medicine
Doctor of Medicine (Nuclear Medicine); or
Diplomate National Board (Nuclear Medicine); or
Doctor of Medicine (Radio-Therapy) or Diplomate National Board (Radio-Therapy); or
with two years' experience in Nuclear Medicine in a recognized centre
Doctor of Medicine (Medicine) or
Diplomate National Board (Medicine); or
with Diploma in Radiation Medicine or Diploma in Nuclear Medicine
Doctor of Medicine (Radio-Diagnosis)
or
Diplomate National Board (Radio-diagnosis); or
with two years' experience in Nuclear Medicine in a recognized centre
Doctor of Medicine (Bio-Physics) or its equivalent qualification in Bio-Physics with Diploma in Radiation Medicine or Diploma in Nuclear Medicine.
25.
Nutrition
Doctor of Medicine in Biochemistry or
with Master of Science in applied Nutrition or Special training for a period of one year.
Doctor of Medicine in Physiology or
Doctor of Medicine in Pathology or
Doctor of Medicine in Medicine or
Doctor of Medicine in Social and Preventive Medicine or
Doctor of Medicine in Community Medicine or
Doctor of Medicine in Paediatrics or
Diplomate National Board (Biochemistry/Physiology/Pathology/Medicine/Social and preventive Medicine/Community Medicine/Paediatrics)
26.
Human Metabolism
Doctor ate of Medicine (Endocrinology); or Diplomate National Board (Endocrinology); or
Doctor of Medicine (Medicine) or
Doctor of Medicine (Paediatrics) or
Diplomate National Board (Medicine/Paediatrics).
with two years special training Endocrinology.
27.
Immuno-Haematology and Blood Transfusion
Doctorate of Medicine (Immunology); or
Doctor of Medicine (Immuno-Haematology and Blood Transfusion); or
Diplomate National Board (Immunology/Immuno-Haematology and Blood Transfusion); or
Doctor of Medicine in Pathology/Doctor of Medicine in Bacteriology/Doctor of Medicine in Haematology or
Diplomate National Board (Pathology/Bacteriology/Haematology)
with two years teaching experience or special training in the department of immuno-Haematology and Blood Transfusion.
28.
Family Medicine
Doctor of Medicine (Family Medicine); or
Doctor of Medicine (General Medicine); or Diplomate National Board (Family Medicine/General Medicine)
29.
Aviation Medicine or Aerospace Medicine
Doctor of Medicine (Aviation Medicine); or
Doctor of Medicine (Aerospace Medicine); or
Diplomate National Board (Aviation Medicine/Aerospace Medicine)
30.
Geriatrics
Doctor of Medicine (Family Medicine); or
Doctor of Medicine (General Medicine); or
Doctor of Medicine (Geriatrics); or Diplomate National Board (Family Medicine/General Medicine/Geriatrics).
31.
Health Administration
Doctor of Medicine (Health Administration); or
Doctor of Medicine (Hospital Administration); or
Doctor of Medicine (Community Health Administration); or Diplomate National Board (Health Administration/Hospital Administration/Community Health Administration).
32.
Hospital Administration
Doctor of Medicine (Hospital Administration); or
Doctor of Medicine (Community Health Administration); or
Doctor of Medicine (Health Administration); or
Diplomate National Board (Health Administration/Hospital Administration/Community Health Administration).
33.
Sports Medicine
Doctor of Medicine (Sports Medicine); or
Master of Surgery (Orthopaedics); or
Doctor of Medicine (Physical Medicine and Rehabilitation); or
Diplomate National Board (Sports Medicine/Orthopaedics/PMR); or
Doctor of Medicine (Physiology) or
Diplomate National Board (Physiology)
with two years' experience in Sports Medicine
34.
Tropical Medicine
Doctor of Medicine (Tropical Medicine); or
Doctor of Medicine (General Medicine); or
Diplomate National Board (Tropical Medicine/General Medicine); or
Doctor of Medicine (Microbiology) or
Diplomate National Board (Microbiology)
plus, two years' experience in clinical medicine.
35.
Rheumatology
Doctor of Medicine (Rheumatology): or Diplomate
National Board (Rheumatology); or
Doctor of Medicine (Medicine); or
or Diplomate National Board (Medicine)
with two years' experience in Rheumatology or Immunology
36.
Health Education
Doctor of Medicine (Social and Preventive Medicine); or
Doctor of Medicine (Community Medicine); or
Doctor of Medicine (Health Administration); or
Doctor of Medicine (Community Health Administration); or
Diplomate National Board (Social and Preventive Medicine/Community Medicine/Health Administration/Community Health Administration).
37.
Marine Medicine
Doctor of Medicine (Physiology); or Diplomate National Board (Physiology); or
Doctor of Medicine in Medicine; or Diplomate National Board (Medicine).
with two years' special training in Marine Medicine
38.
Occupational Health
Doctor of Medicine (Psychiatry); or
Doctor of Medicine (Physical Medicine and Rehabilitation); or
Master of Surgery (Orthopaedics); or
Diplomate National Board (Psychiatry/Physical Medicine and Rehabilitation/Orthopaedics).
39.
Virology
Doctor of Medicine (Microbiology); or
Doctor of Medicine (Pathology); or
Diplomate National Board (Microbiology/Pathology); or
Doctor of Medicine (Medicine) or Diplomate National Board (Medicine)
with two years' special training in Virology.
or
Master of Science (Medical Virology) with Doctor of Philosophy in Virology.
SUPER SPECIALITIES
40.
Medical
Doctorate of Medicine (Medical Gastroenterology); or
Gastroenterology
Doctorate of Medicine (Gastroenterology); or
Diplomate National Board (Medical Gastroenterology/Gastroenterology); or
Doctor of Medicine (Medicine); or
Doctor of Medicine (Paediatrics); or
Diplomate National Board (Medicine/Paediatrics)
with two years special training in Gastroenterology.
41.
Neurology
Doctorate of Medicine (Neurology); or
Diplomate National Board (Neurology)
42.
Endocrinology
Doctorate of Medicine (Endocrinology); or
Diplomate National Board (Endocrinology); or
Doctor of Medicine (Medicine); or
Doctor of Medicine (Paediatrics); or
Diplomate National Board (Medicine/Paediatrics)
with two years' special training in Endocrinology.
43.
Cardiology
Doctorate of Medicine (Cardiology); or
Diplomate National Board (Cardiology)
44.
Nephrology
Doctorate of Medicine (Nephrology); or
Diplomate National Board (Nephrology)
45.
Plastic and Reconstructive Surgery
Magister Chirurguie (Plastic Surgery); or
Magister Chirurguie (Plastic and Constructive Surgery); or Diplomate National Board (Plastic Surgery/Plastic and Reconstructive Surgery)
46.
Cardio Vascular and Thoracic Surgery
Magister Chirurguie (Cardio Vascular and Thoracic Surgery); or
Magister Chirurguie (Thoracic Surgery); or
Magister Chirurguie (Cardiac Surgery); or
Magister Chirurguie (Vascular Surgery); or Diplomate National Board (Cardio Vascular and Thoracic Surgery/Thoracic Surgery/Cardiac Surgery/Vascular Surgery)
47.
Neuro Surgery
Magister Chirurguie (Neuro Surgery); or Diplomate National Board (Neuro Surgery)
48.
Paediatric Surgery
Magister Chirurguie (Paediatric Surgery); or Diplomate of National Board (Paediatric Surgery).
49.
Urology
Magister Chirurguie (Urology); or
Diplomate of National Board (Urology).
50.
Neonatology
Doctorate of Medicine (Neonatology); or
Diplomate National Board (Neonatology); or
Doctor of Medicine (Paediatrics);or
Diplomate National Board (Paediatrics)
with two years' special training in Neonatology
51.
Clinical Haematology
Doctorate of Medicine (Clinical Haematology); or
Diplomate National Board (Clinical Haematology); or
Doctor of Medicine (Medicine); or
Doctor of Medicine (Paediatrics); or
Doctor of Medicine (Pathology); or
Diplomate National Board (Medicine/Pediatrics/Pathology)
with two years' special training in Clinical Hematology.
52.
Clinical Pharmacology
Doctorate of Medicine (Clinical Pharmacology); or Diplomate National Board (Clinical Pharmacology); or
Doctor of Medicine (Pharmacology); or
Diplomate National Board (Pharmacology).
with two years' special training in Clinical Pharmacology
53.
Immunology
Doctorate of Medicine (Immunology); or Diplomate National Board (Immunology); or
Doctor of Medicine (Medicine) or
Doctor of Medicine (Pathology); or
Doctor of Medicine (Microbiology); or
Doctor of Medicine (Pediatrics); or
Diplomate National Board (Medicine/Pathology/Microbiology/Pediatrics).
with two years special training in Immunology.
54.
Medical Genetics
Doctorate of Medicine (Medical Genetics); or
Diplomate National Board (Medical Genetics); or
Doctor of Medicine (Pediatrics) or Doctor of Medicine (Medicine) or Master of Surgery (Anatomy)
with two years' special training in Medical Genetics.
Diplomate National Board (Pediatrics/Medicine/Anatomy).
55.
Medical Oncology
Doctorate of Medicine (Medical Oncology); or
Diplomate National Board (Medical Oncology); or
Doctor of Medicine (Medicine) or
Doctor of Medicine (Radiotherapy) or
Doctor of Medicine (Pediatrics) or
Diplomate National Board (Medicine/Radiotherapy/Pediatrics).
with two years' special training in Medical Oncology.
56.
Surgical Gastroenterology
Magister Chirurguie (Surgical Gastroenterology); or Diplomate National Board (Surgical Gastroenterology); or
Master of Surgery (General Surgery); or
Diplomate National Board (General Surgery).
with two years' special training in surgical Gastroenterology.
57.
Surgical Oncology
Magister Chirurguie (Surgical Oncology); or Diplomate National Board (Surgical Oncology); or
Master of Surgery (General Surgery); or
Master of Surgery (Ear, Nose, Throat); or
Master of Surgery (Orthopedics); or
Doctor of Medicine (Obstetrics and Gynecology); or
Diplomat National Board(Surgery/ENT/Orthopedics/Obst. & Gynae.)
with two years' special training in Surgical Oncology.
58.
Paediatric Cardiology
Doctorate of Medicine (Paediatric Cardiology); or Diplomate National Board (Paediatric Cardiology); or
Doctorate of Medicine (Cardiology); or
Diplomate National Board (Cardiology); or
Doctor of Medicine (Pediatrics) or
Diplomate National Board (Pediatrics).
with two years' special training in Cardiology.
59.
Pulmonary Medicine
Doctorate of Medicine (Pulmonary Medicine); or
Diplomate National Board (Pulmonary Medicine); or
Doctor of Medicine (Respiratory Medicine) or Doctor of Medicine (General Medicine) or Doctor of Medicine (Pediatrics) or
Diplomate National Board (Respiratory Medicine/General Medicine/Pediatrics).
with two years' special training in Pulmonary Medicine.
D. PUBLIC HEALTH
60.
Social and Preventive
Medicine or Community Medicine
Doctor of Medicine (Social and Preventive Medicine); or
Doctor of Medicine (Community Medicine); or
Doctor of Medicine (Community Health Administration); or
Doctor of Medicine (Health Administration); or
Diplomate National Board (Social and Preventive Medicine/Community Medicine/Community Health Administration/Health Administration).
61.
Public Health
Doctor of Medicine (Social and Preventive Medicine); or
Doctor of Medicine (Community Medicine); or
Doctor of Medicine (Health Administration.); or
Doctor of Medicine (Community Health Administration); or
Diplomate National Board (Social and Preventive Medicine/Community Medicine/Health Administration/Community Health Administration); or three years' Master of Public Health.
Diploma in Public Health; or
Diploma in Industrial Health; or
Diploma in Tropical Medicine.
Diploma in Tropical Medicine and Hygiene.
62.
Epidemiology
Doctor of Medicine (Social and Preventive Medicine); or
Doctor of Medicine (Community Medicine); or
Doctor of Medicine (Health Administration.); or
Doctor of Medicine (Community Health Administration); or
Diplomate National Board (Social and Preventive Medicine or Community Medicine or Health Administration or Community Health Administration).
Desirable: One year training in Epidemiology in a recognized institution.
Paediatric Nephrology
Doctor of Medicine (Pediatrics) with Doctorate of Medicine (Nephrology); or
Three years' post Doctor of Medicine teaching experience of which Two years' special training in Paediatric Nephrology
Note 1: Any Post Graduate Degree or Diploma awarded by any Indian Universities, included in or excluded from, the schedules to Indian Medical Council Act, 1956 (102 of 1956), consequent to recognition granted or withdrawn by Government of India as per provisions of the said Act shall be deemed to have been included or excluded accordingly from the Schedule-VI
Note 2:-The Post Graduate Medical Qualifications awarded by Indian Universities, must have been included in the Schedules to the Indian Medical Council Act, 1956 (102 of 1956) for the purpose of Schedule-VI.
Note 3.-The Controlling Authority may, in consultation with the Commission, include any medical qualification in Part A, Part B, Part C or Part D of Schedule-
Note 4-DNB qualification is subject to the provisions of the requirement prescribed in Minimum Qualifications for Teachers in Medical Institution (Amendment) Regulations 2012, amendment Notification No. MCI-12(2)/2010-Med. Misc. dated 11.06.2012 or as amended from time to time.]
1. Substituted by Central Health Service (Amendment) Rules, 2019, vide Notification No. GSR459(E), dated 28.06.2019, for the following:-
Bachelor of Medicine and Bachelor of Surgery with Master of Science (Anatomy); or
Master of Science (Medical Anatomy) with Doctor of Philosophy (Medical Anatomy); or
M.Sc. (Medical Anatomy) with Doctor of Science (Medical Anatomy)
2.
Physiology
Doctor of Medicine (Physiology); or
M.B.B.S. with M.Sc. (Physiology); or
Master of Science (Medical Physiology) with Doctor of Philosophy (Medical Physiology); or
Master of Science (Medical Physiology) with Doctor of Science (Medical Physiology)
3.
Bio-Chemistry
Doctor of Medicine (Bio-Chemistry); or
Bachelor of Medicine and Bachelor of Surgery with Master of Science (Medical Bio-Chemistry); or
Master of Science (Medical Bio-Chemistry) with Doctor of Philosophy (Medical Bio-Chemistry); or
Master of Science (Medical Bio-Chemistry) with Doctor of Science (Medical Bio-Chemistry)
4.
Bio-Physics
Doctor of Medicine (Bio-Physics); or
M.Sc. (Bio-Physics or Medical Biochemistry) with Doctor of Philosophy (Bio-Physics); or
Doctor of Medicine (Physiology); or
Doctor of Medicine (Bio-Chemistry) with one year training in bio-Physics.
Diploma in Clinical Pathology Diploma in Pathology and Bacteriology
5.
Pharmacology
Doctor of Medicine (Pharmacology); or
Bachelor of Medicine and Bachelor of Surgery with Doctor of Philosophy (Medical Pharmacology); or
Master of Science (Medical Pharmacology) with Doctor of Philosophy (Medical Pharmacology); or
Master of Science (Medical Pharmacology) with Doctor of Science (Pharmacology)
Diploma in Bacteriology
Diploma in Pathology and Bacteriology
6.
Pathology
Doctor of Medicine (Pathology); or
Doctor of Philosophy (Pathology); or
Doctor of Science (Pathology)
7.
Microbiology or Bacteriology
Doctor of Medicine (Bacteriology); or
Doctor of Medicine (Microbiology); or
Bachelor of Medicine and Bachelor of Surgery with Master of Science (Medical Bacteriology); or
Master of Science (Medical Microbiology); or
Doctor of Philosophy D. (Med. Bacteriology); or
Master of Science (Medical Bacteriology) with Doctor of Science (Medical Bacteriology); or
Master of Science (Medical Microbiology) with Doctor of Philosophy (Medical Microbiology); or
Master of Science (Medical Microbiology) with Doctor of Science (Medical Microbiology)
B. CLINICAL
1.
General Medicine
Doctor of Medicine (Medicine); or
Doctor of Medicine (General Medicine)
2.
Forensic Medicine
Doctor of Medicine (Forensic Medicine)
3.
Radiation Medicine
Doctor of Medicine (Radiation Medicine)
Doctor of Medicine (Radio-Therapy)
Diploma in Radiation Medicine
4.
Paediatrics
Doctor of Medicine (Paediatrics)
Diploma in Paediatrics, Diploma in Child Health
5.
Clinical Haematology
Doctor of Medicine in Medicine or Pathology, with three years' experience in Haematology
6.
Tuberculosis and Respiratory Medicine Pulmonery Medicine
Doctor of Medicine (Tuberculosis)
Doctor of Medicine (Tuberculosis and Respiratory Diseases); or
Doctor of Medicine (Medicine) with Diploma in Tuberculosis Diseases; or
Diploma in Tuberculosis and Chest Diseases; or
Doctor of Medicine (Tuberculosis and Chest Diseases)
Diploma in Tuberculosis
Diseases
Diploma in Tuberculosis and
Chest Diseases
7.
Psychiatry
Doctor of Medicine (Psychiatry); or
Doctor of Medicine (Psychological Medicine); or
Doctor of Medicine in Medicine, with Diploma in Psychological Medicine; or
Diploma in Psychiatry (Edin) of two years course.
Diploma in Psychiatry (Mc.Gill) University, Montreal, Canada of two years' course.
Diploma in Psychological
Medicine
(One year course)
8.
Venereology
Doctor of Medicine (Venereology); or
Doctor of Medicine (Dermatology and Venereology; or
Doctor of Medicine in Medicine with Diploma in Venereology
Diploma in Venereology
9.
Dermatology
Doctor of Medicine (Dermatology); or
Doctor of Medicine (Dermatology and Venereology); or
Doctor of Medicine in Medicine with diploma in Dermatology
Diploma in Dermatology
10.
Dermatology, Venereology and Leprosy
Doctor of Medicine (Dermatology and Venereology); or
Doctor of Medicine (Dermatology, Venereology and Leprosy); or Doctor of Medicine (Dermatology); or
Doctor of Medicine (Dermatology including Venereology); or
Doctor of Medicine (Dermatology including Venereology or Leprosy); or
Doctor of Medicine (Medicine), with Diploma in Veneral and Dermatology or Diploma in Dermatology.
Diploma in Venereology and Dermatology, Diploma in Dermatology and Venereology.
11.
General Surgery
Master of Surgery (Surgery)
Master of Surgery (General Surgery)
12.
Orthopaedics
Master of Surgery (Orthopaedics)
Diploma in Orthopaedics
13.
Obstetrics and Gynaecology
Doctor of Medicine (Obstetrics and Gynaecology); or
Master of Surgery (Obstetrics and Gynaecology)
Diploma in Gynaecology and Obstetrics
14.
Physical Medicine and Rehabilitation
Doctor of Medicine (Physical Medicine and Rehabilation); or
Doctor of Medicine (Medicine) with Diploma in Physical Medicine and Rehabilation; or
Master of Surgery (General Surgery) or Master of Surgery (Orthopaedics) with two years special training in the Speciality of Physical Medicine and Rehabilitation (Rehabilitation Medicine) or two years of equivalent training approved in the subject in any approved institution in India
15.
Ophthalmology
Master of Surgery (Ophthalmology); or Doctor of Medicine (Ophthalmology)
Diploma in Ophthalmology Diploma in Ophthalmic Medicine and Surgery
16.
Oto-Rhino-Laryngology (Ear, Nose and Throat)
Master of Surgery (Oto-Rhino-Laryngology)
Diploma in Ophthalmology Diploma in Oto-Rhino-Laryngology
17.
Maternity and Child Health
Diploma in Child Health or Diploma in Maternity and Child Welfare
with Doctor of Medicine (Obstetrics and Gynaecology); or
Master of Surgery (Obstetrics and Gynaecology); or
Doctor of Medicine (Mid and Gynaecology); or
Master of Surgery (Mid and Gynaecology); or
Doctor of Medicine (Obstetrics); or
Doctor of Medicine or;
Member of Royal College of Obstetricians and Gynaecologists, London, United Kingdom; or
Doctor of Medicine (Social and Preventive Medicine); or
Doctor of Medicine (Community Medicine); or
Membership of the National Academy of Medical Sciences (Integrated Maternity and Child Health) Speciality Board of Obstetrics and Gynaecology (United States of America)
Diploma in Maternity and Child Welfare
18.
Radio-diagnosis
Doctor of Medicine (Radio-diagnosis); or Doctor of Medicine (Radiology); or Master of Surgery (Radiology)
Diploma in Medicine and Radio Diagnosis or equivalent diploma of one year duration.
19.
Radio-Therapy For 18 and 19
Doctor of Medicine (Radio-Therapy); or Doctor of Medicine (Radiology); or Master of Surgery (Radiology)
Note.- The persons who have done their Doctor of Medicine in Radiology or Diploma in Radiology before 1985 shall also be eligible to apply to the post of Radio-diagnosis and Radio-Therapy
Diploma in Medicine and Radio Therapy or equivalent diploma of one year duration.
20.
Anesthesiology
Doctor of Medicine (Anesthesiology); or
Master of Surgery (Anesthesiology)
Diploma in Anesthesiology
21.
Nuclear Medicine
Doctor of Medicine (Nuclear Medicine); or
Doctor of Medicine (Radio-Therapy) with two years' experience in Nuclear Medicine in a recognized centre; or
Doctor of Medicine (Medicine) with Diploma in Radiation Medicine or Diploma in Nuclear Medicine; or
Doctor of Medicine (Radio-Diagnosis) with two years' experience in Nuclear Medicine in a recognized centre; or
Doctor of Medicine (Bio-Physics) or its equivalent qualification in Bio-Physics with Diploma in Radiation Medicine or Diploma in Nuclear Medicine; or
Diplomate National Board in Nuclear Medicine with two years' experience in Nuclear Medicine in a recognized centre
22.
Nutrition
Doctor of Medicine in Biochemistry; or
Doctor of Medicine in Physiology; or
Doctor of Medicine in Pathology; or
Doctor of Medicine in Medicine; or
Doctor of Medicine in Social and preventive Medicine; or
Doctor of Medicine in Community Medicine; or
Doctor of Medicine in Paediatrics with Master of
Science in applied Nutrition of special training for a period of one year
23.
Human Metabolism
Doctor of Medicine (Endocrinology); or
Doctor of Medicine (Medicine); or
Doctor of Medicine (Pediatrics) with two years special training in Endocrinology
24.
Immuno-Haematology and Blood Transfusion
Doctorate of Medicine (Immunology); or
Doctor of Medicine (Immuno-Haematology and Blood Transfusion); or
Doctor of Medicine in Pathology; or
Doctor of Medicine in Bacteriology; or
Doctor of Medicine in Haematology with two years teaching experience or special training in the department of immuno-Haematology and Blood Transfusion.
25.
Medical Genetics
Doctorate of Medicine (Medical Genetics); or
Doctor of Medicine (Medical Genetics); or
Doctor of Medicine (General Medicine); or
Doctor of Medicine (Pediatrics); or
Doctor of Medicine (Obstetrics and Gynaecology); with two years special training in Medical Genetics.
26.
Family Medicine
Doctor of Medicine (Family Medicine); or
Doctor of Medicine (General Medicine)
27.
Aviation Medicine or Aerospace Medicine
Doctor of Medicine (Aviation Medicine); or
Doctor of Medicine (Aerospace Medicine)
28.
Geriatrics
Doctor of Medicine (Family Medicine); or
Doctor of Medicine General Medicine); or
Doctor of Medicine (Geriatrics)
29.
Health Administration
Doctor of Medicine (Health Administration); or
Doctor of Medicine (Hospital Administration); or
Doctor of Medicine (Community Health Administration)
30.
Hospital Administration
Doctor of Medicine (Hospital Administration); or
Doctor of Medicine Community Health Administration); or
Doctor of Medicine (Health Administration)
31.
Sports Medicine
Doctor of Medicine (Sports Medicine); or
Master of Surgery (Orthopedics); or
Doctor of Medicine (Physical Medicine and Rehabilitation; or
Doctor of Medicine (Physiology) with two years' experience in sports medicine
32.
Tropical Medicine
Doctor of Medicine (Tropical Medicine); or
Doctor of Medicine (General Medicine); or
Doctor of Medicine (Microbiology) plus two years' experience in clinical medicine
33.
Rheumatology
Doctor of Medicine (Rheumatology); or
Doctor of Medicine (Medicine) with two years' experience in Rheumatology or Immunology
34.
Health Education
Doctor of Medicine (Social and Preventive Medicine);
or
Doctor of Medicine (Community Medicine); or
Doctor of Medicine (Health Administration)
35.
Marine Medicine
Doctor of Medicine (Physiology); or
Doctor of Medicine (Medicine) with two years special training in Marine Medicine
36.
Occupational Health
Doctor of Medicine (Psychiatry); or
Doctor of Medicine (Physical Medicine and Rehabilitation); or
Master of Surgery (Orthopaedics)
37.
Radiological Physics
Master of Science (Physics); or
Master of Science (Chemistry); or
Master of Science (Biophysics) with Doctor of Philosophy (Physics or Chemistry or Biophysics)
38.
Virology
Doctor of Medicine (Microbiology); or
Doctor of Medicine (Pathology); or
Doctor of Medicine with two years special training in Virology; or Master of Science (Medical Virology with Doctor of Philosophy in Virology.
SUPER SPECIALITIES
1.
Medical Gastroenterology
Doctorate of Medicine (Medical Gastroenterology); or
Doctorate of Medicine (Gastroenterology); or
Doctor of Medicine (Medicine); or
Doctor of Medicine (Pediatrics) with two years special training in Gastroenterology
2.
Neurology
Doctorate of Medicine (Neurology)
3.
Endocrinology
Doctorate of Medicine (Endocrinology); or
Doctor of Medicine (Medicine); or
Doctor of Medicine (Paediatrics) with two years special training in Endocrinology
4.
Cardiology
Doctorate of Medicine (Cardiology)
5.
Nephrology
Doctorate of Medicine (Nephrology)
6.
Plastic and Reconstructive Surgery
Magister Chirurguie (Plastic Surgery); or
Magister Chirurguie (Plastic and Constructive Surgery)
7.
Cardio Vascular and Thoracic Surgery
Magister Chirurguie (Cardio Vascular and Thoracic Surgery); or
Magister Chirurguie (Thoracic Surgery); or
Magister Chirurguie (Cardio Surgery); or
Magister Chirurguie (Vascular Surgery)
8.
Neuro Surgery
Magister Chirurguie (Neuro Surgery)
9.
Paediatrics Surgery
Magister Chirurguie (Paediatrics Surgery)
10.
Urology
Magister Chirurguie (Urology)
11.
Gastro-Intestinal Surgery
Magister Chirurguie (Gastro-Intestinal Surgery) Master of Surgery (General Surgery) with two years special training in a department of Gastro Intestinal Surgery
12.
Neonatology
Doctorate of Medicine (Neonatology); or
Doctor of Medicine (Paediatrics) with two years special training in Neonatology
13.
Clinical Haematology
Doctorate of Medicine (Clinical Haematology); or
Doctor of Medicine (Medicine); or
Doctor of Medicine (Paediatrics); or
Doctor of Medicine (Pathology) with two years special training in Clinical Haematology
14.
Clinical Pharmacology
Doctorate of Medicine (Clinical Pharmacology); or
Doctorate of Medicine (Pharmacology) with two years special training in Clinical Pharmacology
15.
Immunology
Doctorate of Medicine (Immunology); or
Doctor of Medicine (Medicine); or
Doctor of Medicine (Pathology); or
Doctor of Medicine (Microbiology); or
Doctor of Medicine (Paediatrics) with two years special training in Immunology
16.
Medical Genetics
Doctorate of Medicine (Medical Genetics); or
Doctor of Medicine (Paediatrics); or
Doctor of Medicine (Medicine); or
Master of Surgery (Anatomy) with two years special training in Medical Genetics
17.
Medical Oncology
Doctorate of Medicine (Medical Oncology); or
Doctor of Medicine (Medicine); or
Doctor of Medicine (Radio-therapy); or
Doctor of Medicine (Paediatrics) with two years special training in Medical Oncology
18.
Surgical Gastroenterology
Magister Chirurguie (Surgical Gastroenterology); or
Master of Surgery (Surgery) with two years special training in Surgical Gastroenterology
19.
Surgical Oncology
Magister Chirurguie (Surgical Oncology); or
Master of Surgery or Master of Surgery (Ear, Nose, Throat); or Master of Surgery (Orthopaedics); or
Doctor of Medicine (Obstetrics and Gynaecology) with two years special training in Surgical Oncology
20.
Paediatrics Cardiology
Doctorate of Medicine (Paediatrics Cardiology); or
Doctorate of Medicine (Cardiology); or
Doctor of Medicine (Paediatrics) with two years special training in Cardiology.
D. PUBLIC HEALTH
1.
Social and Preventive Medicine or Community Medicine
Doctor of Medicine (Social and Preventive Medicine); or
Doctor of Medicine (Community Medicine)
2.
Public Health
Doctor of Medicine (Social and Preventive Medicine); or
Doctor of Medicine (Community Medicine); or
Doctor of Medicine Health Administration.)
Doctor of Medicine (Community Health Administration)
Diploma in Public Health, Diploma in Industrial Health, Master of Public Health, Diploma in Tropical Medicine.
Diploma in Tropical Medicine and Hygiene.
Note 1.--Any Post Graduate Degree or Diploma awarded by any Indian Universities, included in or excluded from, the Schedules to Indian Medical Council Act, 1956 (102 of 1956), consequent to recognition granted or withdrawn by Government of India as per provisions of the said Act shall be deemed to have been included or excluded accordingly from the Schedule-VI.
Note 2.--The Post-Graduate Medical Qualifications awarded by Indian Universities, must have been included in the Schedules to the Indian Medical Council Act, 1956 (102 of 1956) for the purpose of Schedule VI.
Note 3.--The Controlling Authority may, in consultation with the Commission, include any medical qualification in Part A, Part B, Part C or Part D of Schedule VI."
Assistant Professor Pay Band-3 Grade Pay of Rs. 6600/-
Associate Professor
Two years' service
Good
2
Associate Professor Pay Band-3 Grade Pay of Rs. 7600/-
Professor
Four years' service
Very Good
3
Professor Pay Band-4 Grade Pay of Rs. 8700/-
Senior Administrative Grade or Director Professor Pay Band-4 Grade Pay of Rs. 10,000/-
Seven years' service
Very Good with all five Very Good in the preceding five years' of reckonable Annual Confidential Report (ACR) or Annual Performance Appraisal Report (APAR) as the case may be.
2. NON-TEACHING SUB-CADRE
1
Specialist Grade-III Pay Band-3 Grade Pay of Rs. 6600/-
Specialist Grade-II
Two years' service
Good
2
Specialist Grade-II Pay Band-3 Grade Pay of Rs. 7600/-
Specialist Grade-I
Four years' service
Very Good
3
Specialist Grade-I Pay Band-4 Grade Pay of Rs. 8700/-
Senior Administrative Grade or Consultant Pay Band-4 Grade Pay of Rs. 10,000/-
Seven years' service
Very Good with all five Very Good in the preceding five years' of reckonable Annual Confidential Report (ACR) or Annual Performance Appraisal Report (APAR) as the case may be.
S. No.
Promotion
Service rendered
Benchmark
From
To
3. PUBLIC HEALTH SUB-CADRE
1
Specialist Grade-III Pay Band-3 Grade Pay of Rs. 6600/-
Specialist Grade-II
Two years' service
Good
2
Specialist Grade-II Pay Band-3 Grade Pay of Rs. 7600/-
Specialist Grade-I
Four years' service
Very Good
3
Specialist Grade-I Pay Band-4 Grade Pay of Rs. 8700/-
Senior Administrative Grade or Consultant Pay Band-4 Grade Pay of Rs. 10,000/-
Seven years' service
Very Good with all five Very Good in the preceding five years' of reckonable Annual Confidential Report (ACR) or Annual Performance Appraisal Report (APAR) as the case may be.
S. No.
Promotion
Service rendered
Benchmark
From
To
4. GENERAL DUTY MEDICAL OFFICER (GDMO) SUB-CADRE
1
Medical Officer Pay Band-3 Grade Pay of Rs. 5400/-
Senior Medical Officer
Four years' service
Overall "Good
2
Senior Medical Officer Pay Band-3 Grade Pay of Rs. 6600/-
Chief Medical Officer
Five years' service
Very Good
3
Chief Medical Officer Pay Band-3 Grade Pay of Rs. 7600/-
Chief Medical Officer (Non-Functional Selection Grade)
Four years' service
Very Good
4
Chief Medical Officer (Non-Functional Selection Grade) Pay Band-4 Grade Pay of Rs. 8700/-
Senior Administrative Grade Pay Band-4 Grade Pay of Rs. 10,000/-
Seven years' service or twenty years overall service in General Duty Medical Officer
Very Good with all five Very Good in the preceding five years' of reckonable Annual Confidential Report (ACR) or Annual Performance Appraisal Report (APAR) as the case may be.
