CANCELLATION OF GENERAL ELECTIONS IN PUNJAB ACT, 1991
[REPEALED] CANCELLATION OF GENERAL ELECTIONS IN PUNJAB ACT,
1991 [Act, No. 38 of 1991] [17th September, 1991] An Act to cancel certain notifications calling for
general elections in relation to the State of Punjab. BE
it enacted by Parliament in the Forty-second Year of the Republic of India as
follows: - This
Act may be called the Cancellation of General Elections in Punjab Act, 1991. The
notification No. S.O. 268 (E), dated the 19th April, 1991 issued by the
President under sub-section (2) of Section 14
Preamble 1 - CANCELLATION OF GENERAL
ELECTIONS IN PUNJAB ACT, 1991PREAMBLE
(a)
Every
deposit made under Section 34 of the said Act in relation to general
elections called by the said notifications shall be returned to the person
making it or his legal representative; and
(b)
All
the proceedings with reference to the said elections shall be commenced anew in
all respects as if for new elections under the said Act.
Repealing Act 1 - Repealing Act 1
THE REPEALING AND AMENDING ACT, 2001
[Act, No. 30 of 2001]
[3rd September, 2001]
PREAMBLE
An Act to repeal certain enactments and to amend
certain other enactments.
Be
it enacted by Parliament in the Fifty-second Year of the Republic of India as
follows:--
1. Short title
This
Act may be called the Repealing and Amending Act, 2001.
2. Repeal of Certain enactments
The enactments specified in the First Schedule are
hereby repealed to the extent mentioned in the fourth column thereof.
3. Amendment of certain enactments
The
enactments specified in the Second Schedule are hereby amended to the
extent and in the manner mentioned in the fourth column thereof.
4. Savings
The
repeal by this Act of any enactment shall not affect any other
enactment in which the repealed enactment has been applied,
incorporated or referred to; d this Act shall not affect the
validity, invalidity, effect or consequences of anything already done or
suffered, or any right, title, obligation or liability already acquired,
accrued or incurred, or any remedy or proceeding in respect thereof, or any
release or discharge of or from any debt, penalty, obligation, liability, claim
or demand, or any indemnity already granted, or the proof of any past act or
thing; nor shall this Act affect any principle or rule of law, or established
jurisdiction, form or course of pleading, practice or procedure, or existing
usage, custom, privilege, restriction, exemption, office or appointment,
notwithstanding that the same respectively may have been in any manner affirmed
or recognised or derived by, in or from any enactment hereby repealed; nor
shall me repeal by this Act of any enactment revive or restore any
jurisdiction, office, custom, liability, right, title, privilege, restriction,
exemption, usage, practice, proce?dure or other matter or thing not now
existing or in force.
THE FIRST SCHEDULE
(See
section 2)
Repeals
|
Year |
No. |
Short
title |
|
|
1 |
2 |
3 |
4 |
|
1985 |
1 |
The Foreign Contribution
(Regulation) Amendment Act, 1985 |
The whole. |
|
1985 |
3 |
The General Insurance Business
(Nationalisation) Amendment Act, 1985 |
Sections 2, 3 and 4. |
|
1985 |
9 |
The Representation of the
people (Amendment) Act, 1985 |
The whole. |
|
1985 |
11 |
The Sugar Undertakings (Taking
Over of Management) |
The whole. |
|
|
|
Amendment Act, 1985 |
|
|
1985 |
12 |
The Gangtok Municipal
Corporation (Amendment) Act, 1985 |
The whole. |
|
1985 |
20 |
The requisitioning and
Acquisition of Immovable property |
The whole. |
|
|
|
(Amendment) Act, 1985 |
|
|
1985 |
24 |
The Government of Union
Territories (Amendment) Act, 1985 |
The whole. |
|
1985 |
25 |
The Compulsory Deposit Scheme
(Income-tax Payers) |
The whole. |
|
|
|
Amendment Act, 1985 |
|
|
1985 |
26 |
The Union Duties of Excise
(Distribution) Amendment Act, 1985 |
The whole. |
|
1985 |
27 |
The Additional Duties of Excise
(Goods of Special |
The whole. |
|
|
|
Importance) Amendment Act, 1985 |
|
|
1985 |
28 |
The Estate Duty (Distribution)
Amendment Act, 1985 |
The whole. |
|
1985 |
30 |
The Payment of Bonus
(Amendment) Act, 1985 |
The whole. |
|
1985 |
31 |
The Terrorist and Disruptive
Activities (Prevention) Act, 1985 |
The whole. |
|
1985 |
33 |
The Coinage (Amendment) Act,
1985 |
The whole. |
|
1985 |
34 |
The Andhra Pradesh Legislative
Council (Abolition ) Act, 1985 |
Sections 4, 5 and 6. |
|
1985 |
35 |
The Companies (Amendment) Act,
1985 |
The whole. |
|
1985 |
36 |
The High Court and Supreme
Court Judges (Conditions of Service) Amendment Act, 1985 |
The whole. |
|
1985 |
38 |
The monopolies and Restrictive
Trade Practices (Amendment) Act, 1985 |
The whole. |
|
1985 |
39 |
The Arms (Amendment) Act, 1985 |
The whole. |
|
1985 |
40 |
The Securities Contracts
(Regulation) Amendment Act, 1985 |
The whole. |
|
1985 |
43 |
The State Financial Corporation
(Amendment) Act, 1985 |
The whole. |
|
1985 |
44 |
The Criminal Law Amendment
(Amending) Act, 1985 |
The whole. |
|
1985 |
45 |
The Terrorist Affected Areas
(Special Courts)Amendment Act, 1985 |
Sections 2 and 3 |
|
1985 |
46 |
The Terrorist and Disruptive
Activities (Prevention) Amendment Act, 1985 |
The whole. |
|
1985 |
47 |
The Indian Railways (Amendment)
Act, 1985 |
The whole. |
|
1985 |
48 |
The Coffee (Amendment) Act,
1985 |
The whole. |
|
1985 |
49 |
The Essential Services
Maintenance (Amendment) Act, 1985 |
The whole. |
|
1985 |
51 |
The Auroville (Emergency
Provisions) Amendment Act, 1985 |
The whole. |
|
1985 |
52 |
The Estate Duty (Amendment)
Act, 1985 |
The whole. |
|
1985 |
55 |
The Coal Mines (Conservation
and Development) Amendment Act, 1958 |
The whole. |
|
1985 |
56 |
The Government Saving Laws (Amendment)
Act, 1985 |
The whole. |
|
1985 |
57 |
The Tobacco Board (Amendment)
Act, 1985 |
The whole. |
|
1985 |
60 |
The Railway Protection Force
(Amendment) Act, 1985 |
Sections 2 to 18 and the
Schedule. |
|
1985 |
62 |
The Employment of children
(Amendment) Act, 1985 |
The whole. |
|
1985 |
63 |
The Unit Trust of India
(Amendment) Act, 1985 |
The whole. |
|
1985 |
65 |
The Citizenship (Amendment)
Act, 1985 |
The whole. |
|
1985 |
66 |
The Lighthouse (Amendment) Act,
1985 |
The whole. |
|
1985 |
67 |
The Payment of Bonus (Second
Amendment) Act, 1985 |
The whole. |
|
1985 |
69 |
The Aircraft (Amendment) Act.
1985 |
The whole. |
|
1985 |
70 |
The University Grants
Commission (Amendment) Act, 1985 |
The whole. |
|
1985 |
72 |
The International Airports
Authority (Amendment) Act, 1985 |
Sections 2 and 3. |
|
1985 |
73 |
The Bonded Labour System
(Abolition) Amendment Act, 1985 |
The whole. |
|
1985 |
74 |
The Salary, Allowances and
Pension of Members of Parliament |
The whole. |
|
|
|
(Amendment) Act, 1985 |
|
|
1985 |
75 |
The Salaries, and Allowances of
Officers of Parliament (Amendment) |
The whole. |
|
|
|
Act, 1985 |
|
|
1985 |
76 |
The Salaries and Allowances of
Ministers (Amendment) Act, 1985 |
The whole. |
|
1985 |
77 |
The President's Pension
(Amendment) Act, 1985 |
The whole. |
|
1985 |
78 |
The Salary and Allowances of
Leaders of Opposition in Parliament |
The whole. |
|
|
|
(Amendment) Act, 1985 |
|
|
1985 |
79 |
The Central Excises Excise and
Salt (Amendment) Act, 1985 |
Sections 2 to 7. |
|
1985 |
80 |
The Customs (Amendment) Act,
1985 |
Sections 2 to 13. |
|
1985 |
81 |
The Banking Laws (Amendment)
Act, 1985 |
Sections 2 to 9 and 11 to 18. |
|
1986 |
4 |
The Delegated Legislation
Provisions (Amendment) Act, 1985 |
The whole. |
|
1986 |
9 |
The Motor Vehicles (Amendment)
Act, 1986 |
The whole. |
|
1986 |
14 |
The Contract Labour (Regulation
and Abolition) Amendment Act, 1986 |
The whole. |
|
1986 |
19 |
The Administrative Tribunals
(Amendment) Act, 1986 |
Sections 2 to 23. |
|
1986 |
20 |
The Inter-State Water Disputes
(Amendment) Act, 1986 |
The whole. |
|
1986 |
22 |
The Supreme Court (Number of
Judges) Amendment Act, 1986 |
The whole. |
|
1986 |
24 |
The Tea (Amendment) Act, 1986 |
The whole. |
|
1986 |
26 |
The Income-tax (Amendment) Act,
1986 |
The whole. |
|
1986 |
28 |
The World Life (Protection)
Amendment Act, 1986 |
The whole. |
|
1986 |
31 |
The Indian Electricity
(Amendment) Act, 1986 |
The whole. |
|
1986 |
33 |
The Merchant Shipping (Amendment)
Act, 1986 |
Sections 2 to 4. |
|
1986 |
34 |
The State of Mizoram Act, 1986 |
|
|
|
to 42, the First Schedule, the Second
Schedule, the Third Schedule, and the Fourth Schedule. |
||
|
1986 |
35 |
The Industrial Development Bank
of India (Amendment) Act, 1986 |
The whole. |
|
1986 |
36 |
The Commissions of Inquiry
(Amendment) Act, 1986 |
The whole. |
|
1986 |
37 |
The Mines and Minerals (Regulation
and Development) Amendment Act, |
The whole. |
|
|
|
1986 |
|
|
1986 |
38 |
The High Court and Supreme
Court Judges (Conditions of Service) |
The whole. |
|
|
|
Amendment Act, 1986 |
|
|
1986 |
40 |
The Tamil Nadu Legislative
Council (Abolition) Act, 1986 |
Sections 4 to 6. |
|
1986 |
41 |
The Apprentices
(Amendment) Act, 1986 |
The whole. |
|
1986 |
42 |
The Essential Commodities
(Amendment) Act, 1986 |
The whole. |
|
1986 |
43 |
The Dowry Prohibition
(Amendment) Act, 1986 |
The whole. |
|
1986 |
44 |
The suppression of Immoral Traffic
in Women and Girls (Amendment) Act, |
The whole. |
|
|
|
1986 |
|
|
1986 |
46 |
The Sales Promotion Employees
(Conditions of Service) Amendment Act, |
The whole. |
|
|
|
1986 |
|
|
1986 |
49 |
The Estate Duty (Amendment)
Act, 1986 |
The whole. |
|
1986 |
50 |
The Industrial Finance
Corporation (Amendment) Act, 1986 |
The whole. |
|
1986 |
51 |
The Citizenship (Amendment)
Act, 1986 |
The whole. |
|
1986 |
57 |
The Coal Mines Nationalisation
Laws (Amendment) Act, 1986 |
Sections 2 to 18 |
|
1986 |
59 |
The Atomic Energy (Amendment)
Act, 1986 |
The whole. |
|
1986 |
61 |
The Child Labour (Prohibition
and Regulation) Act, 1986 |
Sections 23 to 26 |
|
1986 |
67 |
The Indian Post Office (Second
Amendment) Act, 1986 |
The whole. |
|
1986 |
69 |
The State of Arunachal Pradesh
Act, 1986 |
Section 4, 5, 7 16, 1742 to 45, the First Schedule, the Second
Schedule, the Third Schedule and the Forth Schedule. |
|
1986 |
70 |
The Prevention of Food Adulteration
(Amendment) Act, 1986 |
The whole. |
|
1986 |
71 |
The Druges and Cosmetics
(Amendment) Act, 1986 |
The whole. |
|
1986 |
72 |
The Standards of Weights and
Measures (Enforcement) Amendment |
The whole. |
|
|
|
Act, 1986 |
|
|
1986 |
73 |
The Essential Commodities
(Second Amendment)Act, 1986 |
The whole. |
|
1986 |
74 |
The Monopolies and Restrictive
Trade Practices (Amendment) Act, 1986 |
The whole. |
|
1986 |
75 |
The Standards of Weights and
Measures (Amendment) Act, 1986 |
The whole. |
|
1986 |
76 |
The Agricultural Produce
(Grading and Marking) Amendment Act, 1986 |
The whole. |
|
1987 |
4 |
The Cotton, Copra and Vegetable
Oils Cess (Abolition) Act, 1987 |
Sections 2 to 10. |
|
1987 |
8 |
The Delhi Municipal Corporation
(Amendment)Act, 1987 |
The whole. |
|
1987 |
12 |
The Khadi and Village
Industries Commission (Amendment) Act, 1987 |
The whole. |
|
1987 |
13 |
The Merchant Shipping
(Amendment)Act, 1987 |
Sections 2 to 9. |
|
1987 |
15 |
The Labour Welfare Fund Laws
(Amendment)Act, 1987 |
The whole. |
|
1987 |
16 |
The Goa, Daman and Diu Mining Concessions
(Abolition and |
|
|
|
|
Declaration as Mining
Leases)Act, 1987 |
|
|
1987 |
16 |
The Goa, Daman and Diu Mining
Concessions (Abolition and |
|
|
|
|
Declaration as Mining
Leases)Act, 1987 |
|
|
1987 |
17 |
The Governors (Emoluments,
Allowances and Privileges) Amendment |
The whole. |
|
|
|
Act, 1987 |
|
|
1987 |
18 |
The Goa, Daman and Diu Reorganization
Act, 1987 |
Sections 5, 6, 14, 19, 63 to65, the First and the Second Schedule. |
|
1987 |
19 |
The State of Arunachal Pradesh
(Amendment) Act, 1987 |
The whole. |
|
1987 |
20 |
The Factories (Amendment)Act,
1987 |
The whole. |
|
1987 |
21 |
The Coconut Development Board
(Amendment) Act, 1987 |
The whole. |
|
1987 |
22 |
The Payment of Gratuity
(Amendment) Act, 1987 |
Sections 2 to 4 and 6 to 9. |
|
1987 |
23 |
The Conservation of Foreign
Exchange and Prevention of Smuggling Activities |
The whole. |
|
|
|
(Amendment)Act, 1987 |
|
|
1987 |
24 |
The Punjab State Legislature
(Delegation of Powers) Act, 1987 |
The whole. |
|
1987 |
25 |
The essential Commodities
(Special Provisions) Continuance Act, 1987 |
The whole. |
|
1987 |
26 |
The Cine-Workers Welfare
Fund (Amendment) Act, 1987 |
The whole. |
|
1987 |
28 |
The Terrorist and Disruptive
activities (Prevention) Act, 1987 |
The whole. |
|
1987 |
29 |
The Atomic Energy (Amendment)
Act, 1987 |
The whole. |
|
1987 |
30 |
The All-India Institute of
Medical Sciences and the Post-Graduate Institute of |
The whole. |
|
|
|
Medical Education and Research,
Chandigarh (Amendment) Act, 1987 |
|
|
1987 |
31 |
The Representation of the
People (Amendment) Act, 1987 |
The whole. |
|
1987 |
34 |
The Navy (Amendment) Act, 1987 |
The whole. |
|
1987 |
35 |
The Expenditure-tax Act, 1987 |
|
|
1987 |
38 |
The Representation of the
People (Second Amendment) Act, 1987 |
The whole. |
|
1987 |
40 |
The Representation of the
People (Third Amendment) Act, 1987 |
The whole. |
|
1987 |
41 |
The Shipping Development Fund
Committee (Abolilition) Amendment |
The whole. |
|
|
|
Act, 1987 |
|
|
1987 |
42 |
The Metro Railways
(construction of Works) Amendment Act, 1987 |
The whole. |
|
1987 |
44 |
The Auroville (Emergency
Provisions) Amendment Act, 1987 |
The whole. |
|
1987 |
47 |
The Air (Prevention and Control
of Pollution) Amendment |
Clauses (i) and (iii) of section 2, |
|
|
|
|
Clauses (ii) of section 4, |
|
|
|
|
sections 5 to 14 and section |
|
|
|
|
16 to 25. |
|
1987 |
48 |
The High Court Judges (Conditions
of Service) Amendment Act, 1987 |
The whole. |
|
1987 |
49 |
The Equal Remuneration
(Amendment) Act, 1987 |
The whole. |
|
1987 |
50 |
The Comptroller and
Auditor-General's (Duties, Powers and Conditions of |
The whole. |
|
|
|
Service) Amendment Act, 1987 |
|
|
1987 |
57 |
The Administrative Tribunals
(Amendment) Act, 1987 |
The whole. |
|
1987 |
53 |
The National Housing Bank Act,
1987 |
Section 56 and the Second |
|
|
|
|
Schedule. |
|
1987 |
54 |
The Railways Claims Tribunal
Act, 1987 |
Chapter VII |
|
1988 |
1 |
The Regional Rural Banks
(Amendment) Act, 1987 |
The whole. |
|
1988 |
3 |
The Commission of Sati
(Prevention) Act, 1987 |
|
|
1988 |
5 |
The Parsi Marriage and Divorce
(Amendment) Act, 1988 |
The whole. |
|
1988 |
10 |
The Delhi Administration
(Amendment) Act, 1988 |
The whole. |
|
1988 |
11 |
The Delhi Municipal Corporation
(Amendment) Act, 1988 |
The whole. |
|
1988 |
12 |
The Major Port Trusts
(Amendment) Act, 1988 |
The whole. |
|
1988 |
18 |
The Authorized Translations
(Central Laws) Amendment Act, 1988 |
The whole. |
|
1988 |
19 |
The Repealing and Amending Act,
1988 |
The whole. |
|
1988 |
20 |
The High Court and Supreme
Court Judges (Conditions of Service) |
The whole. |
|
|
|
Amendment Act, 1988 |
|
|
1988 |
21 |
The Tamil Nadu State
Legislature (Delegation of Powers) Act, 1988 |
The whole. |
|
1988 |
22 |
The Tamil Nadu Agricultural
Service Co-operative Societies (Appointment |
Section 2. |
|
|
|
of Special Officers) Amendment
Act, 1988 |
|
|
1988 |
23 |
The Tamil Nadu Co-operative
Societies (Appointment of Special Officers) |
The whole. |
|
|
|
Amendment Act, 1988 |
|
|
1988 |
24 |
The Illegal Migrants
(Determination by Tribunals) Amendment Act, 1988 |
The whole. |
|
1988 |
27 |
The Customs (Amendment) Act,
1988 |
The whole. |
|
1988 |
29 |
The Customs and Central Excises
Laws (Amendment) Act, 1988 |
Sections 2, 3, 6, to 10 and |
|
|
|
|
13 to 15 |
|
1988 |
30 |
The Rajghat Samadhi (Amendment)
Act, 1988 |
The whole. |
|
1988 |
31 |
The Companies (Amendment) Act,
1988 |
Sections 3 to 52 and 54 to 67. |
|
1988 |
32 |
The Code of Criminal Procedure
(Amendment) Act, 1988 |
The whole. |
|
1988 |
33 |
The Employees' Provident Funds and
Miscellaneous Provisions (Amendment) |
Sections 2 to 21 and 23 to 27. |
|
|
|
Act, 1988 |
|
|
1988 |
35 |
The Cine-Workers and Cinema
Theatre (Regulation of Employment) |
The whole. |
|
|
|
Amendment Act, 1988 |
|
|
1988 |
36 |
The Food Corporations
(Amendment) Act, 1988 |
The whole. |
|
1988 |
38 |
The Alcock Ashdown Company
Limited (Acquisition of Undertakings) |
The whole. |
|
|
|
Amendment Act, 1988 |
|
|
1988 |
42 |
The Arms (Amendment) Act, 1988 |
The whole. |
|
1988 |
43 |
The National Security
(Amendment) Act, 1988 |
The whole. |
|
1988 |
46 |
The Prevention of Illecit
Traffic in Narcotic Drugs and Psychotropic |
|
|
|
|
substances Act, 1988 |
|
|
1988 |
49 |
The Prevention of Corruption
Act, 1988 |
|
|
1988 |
50 |
The Aircraft (Amendment) Act,
1988 |
The whole. |
|
1988 |
52 |
The State of Arunachal Pradesh
(Amendment) Act, 1988 |
The whole. |
|
1988 |
53 |
The Water (Prevention and
Control of Pollution) Amendment Act, 1988 |
The whole. |
|
1988 |
55 |
The Merchant Shipping
(Amendment) Act, 1988 |
The whole. |
|
1988 |
56 |
The Dock Workers (Regulation of
Employment) Amendment Act, 1988 |
The whole. |
|
1988 |
57 |
The Delhi Rent control
(Amendment) Act, 1988 |
The whole. |
|
1988 |
60 |
The Salary, Allowances and
Pension of Members of Parliament (Amendment) |
The whole. |
|
|
|
Act, 1988 |
|
|
1988 |
61 |
The Maternity Benefit
(Amendment) Act, 1988 |
The whole. |
|
1988 |
62 |
The Monopolies and Restrictive
Trade Practices (Amendment) Act, 1988 |
The whole. |
|
1988 |
63 |
The Commissions of Inquiry
(Amendment) Act, 1988 |
The whole. |
|
1988 |
66 |
The Banking, Public Financial
Institutions and Negotiable Instruments Laws |
The whole. |
|
|
|
(Amendment) Act, 1988 |
|
|
1988 |
69 |
The Forest (conservation)
Amendment Act, 1988 |
The whole. |
|
1989 |
1 |
The Representation of the
People (Amendment) Act, 1988 |
The whole. |
|
1989 |
2 |
The Narcotic Drugs and
Psychotropic Substances (Amendment) Act, 1988 |
The whole. |
|
1989 |
10 |
The Delhi Municipal Laws (Amendment)
Act, 1989 |
The whole. |
|
1989 |
11 |
The Income-tax (Amendment) Act,
1989 |
The whole. |
|
1989 |
15 |
The Chandigarh Distrubed Areas
(Amendment) Act, 1989 |
The whole. |
|
1989 |
16 |
The Terrorist and Disruptive
Activities (Prevention) Amendment Act, 1989 |
The whole. |
|
1989 |
17 |
The Union Duties of Excise
(Distribution) Amendment Act, 1989 |
The whole. |
|
1989 |
18 |
The Additional Duties of Excise
(Goods of Special Importance) Amendment |
The whole. |
|
|
|
Act, 1989 |
|
|
1989 |
20 |
The Central Industrial Security
Force (Amendment) Act, 1989 |
The whole. |
|
1989 |
21 |
The Representation of the
People (Amendment) Act, 1989 |
Sections 2 to 5. |
|
1989 |
25 |
The Delhi Motor Vehicles
Taxation (Amendment) Act, 1989 |
The whole. |
|
1989 |
29 |
The Employees' State Insurance
(Amendment) Act, 1989 |
Sections 2 to 8, 10 to
44, 46, |
|
|
|
|
and 47. |
|
1989 |
30 |
The Salary, Allowances and
Pension of Members of Parliament (Amendment) |
The whole. |
|
|
|
Act, 1989 |
|
|
1989 |
31 |
The Working Journalists and
other Newspaper Employees (Conditions of |
The whole. |
|
|
|
Service) and Miscellaneous
Provisions (Amendment) Act, 1989 |
|
|
1989 |
32 |
The High Court and Supreme
Court Judges (Conditions of Service) |
|
|
|
|
Amendment Act, 1989 |
|
|
1989 |
35 |
The Nag land University Act,
1989 |
|
|
1989 |
37 |
The Warehousing Corporations
(Amendment) Act, 1989 |
The whole. |
|
1989 |
38 |
The General Insurance Business
(Nationalisation) Amendment Act, 1989 |
The whole. |
|
1989 |
39 |
The Small Industries
Development Bank of India Act, 1989 |
Section 53 and the Second |
|
|
|
|
Schedule. |
|
1989 |
40 |
The Customs (Amendment) Act,
1989 |
The whole. |
|
1990 |
2 |
The Representation of the
People (Amendment) Act, 1990 |
The whole. |
|
1990 |
9 |
The Criminal Law Amendment
(Amending) Act, 1990 |
The whole. |
|
1990 |
10 |
The Code of Criminal Procedure
(Amendment) Act, 1990 |
The whole. |
|
1990 |
13 |
The Union Duties of Excise (Distribution)
Amendment Act, 1990 |
The whole. |
|
1990 |
14 |
The Additional Duties of Excise
(Goods of Special Importance) Amendment |
The whole. |
|
|
|
Act, 1990 |
|
|
1990 |
16 |
The President's Emoluments and
Pension (Amendment) Act, 1990. |
The whole. |
|
1990 |
17 |
The Salaries and Allowances of
Officers of Parliament (Amendment) Act, 1990 |
The whole. |
|
1990 |
18 |
The Gold (Control) Repeal Act,
1990 |
The whole. |
|
1990 |
19 |
The Commissions of Inquiry
(Amendment) Act, 1990 |
The whole. |
|
1990 |
26 |
The Prevention of IIIicit
Traffic in Narcotic Drugs and Psychotropic |
The whole. |
|
|
|
Substances (Amendment) Act,
1990 |
|
|
1990 |
27 |
The Conservation of Foreign
Exchange and Prevention of Smuggling |
The whole. |
|
|
|
Activities (Amendment) Act,
1990 |
|
|
1991 |
1 |
The Cantonments (Amendment)
Act, 1991 |
The whole. |
|
1991 |
7 |
The Salary and Allowances of
leaders of Opposition in Parliament) |
The whole. |
|
|
|
(Amendment) Act, 1991 |
|
|
1991 |
8 |
The Reserve Bank of India
(Amendment) Act, 1991 |
The whole. |
|
1991 |
9 |
The Reserve Bank of India (Second
Amendment) Act, 1991 |
The whole. |
|
1991 |
10 |
The Jammu and Kashmir Criminal
Law Amendment (Amending) Act, 1991 |
The whole. |
|
1991 |
31 |
The Representation of the
People (Amendment) Act, 1991 |
The whole. |
|
1991 |
32 |
The Delhi Municipal Laws (Amendment)
Act, 1991 |
The whole. |
|
1991 |
33 |
The Jammu and Kashmir Criminal
Law Amendment (Second Amending) |
The whole. |
|
|
|
Act, 1991 |
|
|
1991 |
34 |
The Consumer Protection
(Amendment) Act, 1991 |
Sections 2, 3 and 4. |
|
1991 |
35 |
The Terrorist and Disruptive Activities
(Prevention) Amendment Act, 1991 |
The whole. |
|
1991 |
38 |
The Cancellation of General
Elections in Punjab Act, 1991 |
The whole. |
|
1991 |
40 |
The Central Excise and Customs
Laws (Amendment) Act, 1991 |
The whole. |
|
1991 |
42 |
The Places of Worship (Special
Provisions) Act, 1991 |
|
|
1991 |
43 |
The Code of Criminal Procedure
(Amendment) Act, 1991 |
The whole. |
|
1991 |
44 |
The Wild Life (Protection)
Amendment Act, 1991 |
Sections 2, to 21, 23 to 29, |
|
|
Clauses (i) and (iii) of section 30 and
sections 31 to 52. |
||
|
1991 |
47 |
The Voluntary Deposits
(Immunities and Exemptions) Act, 1991 |
|
|
1991 |
48 |
The Special Protection Group
(Amendment) Act, 1991 |
The whole. |
|
1991 |
50 |
The Electricity Laws
(Amendment) Act, 1991 |
The whole. |
|
1991 |
51 |
The Indian Succession
(Amendment) Act, 1991 |
The whole. |
|
1991 |
53 |
The Water (Prevention and
Control of Pollution) Cess (Amendment) Act, 1991 |
The whole. |
|
1991 |
54 |
The Banking Regulation
(Amendment) Act, 1991 |
The whole. |
|
1991 |
55 |
The Customs (Amendment) Act,
1991 |
The whole. |
|
1991 |
56 |
The Tea Companies (Acquisition
and Transfer of Sick Tea Unites) Amendment |
The whole. |
|
|
|
Act, 1991 |
|
|
1991 |
57 |
The Sick Industrial Companies
(Special Provisions) Amendment Act, 1991 |
The whole. |
|
1991 |
58 |
The Monopolies and Restrictive
Trade Practices (Amendment) Act, 1991 |
The whole. |
|
1991 |
59 |
The Family Courts (Amendment)
Act, 1991 |
The whole. |
|
1991 |
60 |
The Delhi High Court
(Amendment) Act, 1991 |
Section 3. |
|
1992 |
1 |
The Government of National
Capital Territory of Delhi Act, 1991 |
|
|
1992 |
2 |
The Representation of the
People (Amendment) Act, 1992 |
The whole. |
|
1992 |
11 |
The Public Liability Insurance
(Amendment) Act, 1992 |
The whole. |
|
1992 |
12 |
The Destructive Insects and Pests
( Amendment and Validation) Act, 1992 |
|
|
1992 |
13 |
The Copyright (Amendment) Act,
1992 |
Section 2. |
|
1992 |
14 |
The Indian Red Cross Society
(Amendment) Act, 1992 |
The whole. |
|
1992 |
15 |
The Securities and Exchange
Board of India Act, 1992 |
Section 33 and the Schedule. |
|
1992 |
20 |
The Parliament ( Prevention of
Disqualification) Amendment Act, 1992 |
The whole. |
|
1992 |
21 |
The Jammu and Kashmir State
Legislature (Delegation of Powers) Act, 1992 |
The whole. |
|
1992 |
23 |
The Indian Ports (Amendment)
Act, 1992 |
The whole. |
|
1992 |
24 |
The Bhopal Glass Leak Disater (
Processing of Claims Amendment Act, 1992 |
The whole. |
|
1992 |
26 |
The Capital Issues (Control
Repeal Act, 1992 |
The whole. |
|
1992 |
28 |
The Foreign Exchange
Conservation (Travel) Tax Abolition Act, 1992 |
The whole. |
|
1992 |
36 |
The Banking Companies
(Acquisition and Transfer of Undertaking) |
|
|
|
|
Amendment Act, 1992 |
The whole. |
|
1992 |
37 |
The Army (Amendment) Act, 1992 |
The whole. |
|
1992 |
38 |
The Representation of the
People (Amendment) Act, 1992 |
The whole. |
|
1992 |
39 |
The Citizenship (Amendment)
Act, 1992 |
The whole. |
|
1993 |
1 |
The National Highways
(Amendment) Act, 1992 |
The whole. |
|
1993 |
3 |
The Salary. Allowances and
Pension of Members Parliament (Amendment) |
The whole. |
|
|
|
Act, 1992 |
|
|
1993 |
4 |
The Oilfields (Regulation and
Development) Amendment Act, 1993 |
The whole. |
|
1993 |
5 |
The Himachal Pradesh State
Legislature (Delegation of Powers) Act, 1993 |
The whole. |
|
1993 |
8 |
The Uttar Pradesh State
Legislature (Delegation of Powers) Act, 1993 |
The whole. |
|
1993 |
9 |
The Madhya Pradesh State
Legislature (Delegation of Power) Act, 1993 |
The whole. |
|
1993 |
10 |
The Rajasthan State Legislature
(Delegation of Powers) Act, 1993 |
The whole. |
|
1993 |
26 |
The Wild Life (Protection)
Amendment Act, 1993 |
The whole. |
|
1993 |
28 |
The Multimodal Transporation of
Goods Act,1993 |
Section 31 and the Schedule. |
|
1993 |
29 |
The Foreign Exchange Regulation
(Amendment) Act, 1993 |
The whole. |
|
1993 |
30 |
The Dentists (Amendment) Act,
1993 |
The whole. |
|
1993 |
31 |
The Indian Medical Council
(Amendment) Act, 1993 |
The whole. |
|
1993 |
34 |
The Essential Commodities
(Special Provisions) Amendment Act, 1993 |
The whole. |
|
1993 |
35 |
The Passports (Amendment) Act,
1993 |
The whole. |
|
1993 |
37 |
The Cine-Workers Welfare Cess
(Amendment) Act, 1993 |
The whole. |
|
1993 |
40 |
The Code of Criminal Procedure
(Amendment) Act, 1993 |
The whole. |
|
1993 |
42 |
The Criminal Law (Amendment )
Act, 1993 |
The whole. |
|
1993 |
43 |
The Terrorist and Disruptive
Activities (Prevention) Amendment Act, 1993 |
The whole. |
|
1993 |
47 |
The Coal Mines
(Nationalisation) Amendment Act, 1993 |
The whole. |
|
1993 |
48 |
The Salary, Allowances and
Pension of Members of parliament (Amendment) |
The whole. |
|
|
|
Act, 1993 |
|
|
1993 |
49 |
The Betwa River Board
(Amendment) Act, 1993 |
Sections 2, and 3. |
|
1993 |
50 |
The Consumer Protection
(Amendment) Act, 1993 |
The whole. |
|
1993 |
52 |
The Conservation of Foreign
Exchange and Prevention of Smuggling Activities |
The whole. |
|
|
|
(Amendment) Act, 1993 |
|
|
1993 |
53 |
The Prevention of IIIicit
Traffic in Narcotic Drugs and |
The whole. |
|
|
|
Psychotropic Substances
(Amendment) Act, 1993 |
|
|
1993 |
54 |
The Parliament ( Prevention of
Disqualification) Amendment Act, 1993 |
The whole. |
|
1993 |
66 |
The Extradition (Amendment)
Act, 1993 |
The whole. |
|
1993 |
67 |
The Delhi Municipal Corporation
(Amendment) Act, 1993 |
The whole. |
|
1993 |
68 |
The Merchant Shipping
(Amendment) Act, 1993 |
The whole. |
|
1993 |
70 |
The Advocates (Amendment) Act,
1993 |
The whole. |
|
1993 |
71 |
The President's Emoluments and
Pension (Amendment) Act, 1993 |
The whole. |
|
1993 |
72 |
The Supreme Court Judges
(Conditions of Service) (Amendment) Act, 1993 |
The whole. |
|
1994 |
1 |
The Governors (Empluments,
Allowances and Privileges) (Amendment) |
The whole. |
|
|
|
Act, 1993 |
|
|
1994 |
2 |
The High Court and Supreme
Court Judges (Conditions of Service) |
The whole. |
|
|
|
Amendment Act, 1993 |
|
|
1994 |
3 |
The State Bank of India
(Amendment) Act, 1993 |
The whole. |
|
1994 |
4 |
The Chief Election Commissioner
and other Election Commissioners |
The whole. |
|
|
|
(Conditions of Service)
Amendment Act, 1993 |
|
|
1994 |
7 |
The Public Premises (Eviction
of Unauthorized Occupants) Amendment |
The whole. |
|
|
|
Act, 1993 |
|
|
1994 |
8 |
The Inland Waterways Authority
of India (Amendment) Act, 1993 |
The whole. |
|
1994 |
9 |
The Jute Manufacturers
Development Council (Amendment) Act, 1993 |
The whole. |
|
1994 |
11 |
The Census (Amendment) Act,
1993 |
The whole. |
|
1994 |
12 |
The Sick Industrial Companies
(Special Provisions) Amendment Act, 1993 |
The whole. |
|
1994 |
20 |
The Banking Regulation
(Amendment) Act, 1994 |
The whole. |
|
1994 |
23 |
The Coffee (Amendment) Act,
1994 |
The whole. |
|
1994 |
24 |
The Special Court (Trial of
Offences Relating to Transactions in Securities) |
The whole. |
|
|
|
Amendment Act, 1994 |
|
|
1994 |
25 |
The Mines and Minerals
(Regulation and Development) Amendment |
The whole. |
|
|
|
Act, 1994 |
|
|
1994 |
28 |
The Railways (Amendment) Act,
1994 |
The whole. |
|
1994 |
33 |
The Rubber (Amendment) Act,
1994 |
The whole. |
|
1994 |
34 |
The Payment of Gratuity
(Amendment) Act, 1994 |
The whole. |
|
1994 |
35 |
The Institutes of Technology
(Amendment) Act, 1994 |
The whole. |
|
1994 |
36 |
The Press Council (Amendment)
Act, 1994 |
The whole. |
|
1994 |
37 |
The Banking Companies
(Acquisition and Transfer of Undertaking) |
The whole. |
|
|
|
Amendment Act, 1994 |
|
|
1994 |
38 |
The Copyright (Amendment) Act,
1994 |
The whole. |
|
1994 |
39 |
The Anti-hijacking (Amendment)
Act, 1994 |
The whole. |
|
1994 |
40 |
The Suppression of Unlawful
Acts Against Safety of Civil Aviation |
The whole. |
|
|
|
(Amendment) Act, 1994 |
|
|
1994 |
41 |
The Coir Industry (Amendment)
Act, 1994 |
The whole. |
|
1994 |
51 |
The Comptroller and Auditor
-General's (Duties, Powers and Conditions |
The whole. |
|
|
|
of Service) Amendment Act, 1994 |
|
|
1994 |
54 |
The Motor Vehicles (Amendment)
Act, 1994 |
The whole. |
|
1994 |
55 |
The Airport Authority of India
Act, 1994 |
|
|
1994 |
59 |
The Legal Services Authorities
(Amendment) Act, 1994 |
The whole. |
|
1995 |
1 |
The Contingency Fund of India
(Amendment) Act, 1994 |
The whole. |
|
1995 |
4 |
The Special Protection Group
(Amendment) Act, 1995 |
The whole. |
|
1995 |
5 |
The Industrial Development Bank
of India (Amendment) Act, 1995 |
The whole. |
|
1995 |
6 |
The Customs Tariff (Amendment)
Act, 1995 |
The whole. |
|
1995 |
8 |
The Banking Companies
(Acquisition and Transfer of Undertakings) |
The whole. |
|
|
|
Amendment Act, 1995 |
|
|
1995 |
9 |
The Securities Laws (Amendment)
Act, 1995 |
The whole. |
|
1995 |
18 |
The Salary, Allowances and
Pension of Members of Parliament |
The whole. |
|
|
|
(Amendment) Act, 1995 |
|
|
1995 |
19 |
The Cotton Transport Repeal
Act, 1995 |
The whole. |
|
1995 |
24 |
The Indian Penal Code
(Amendment) Act, 1995 |
The whole. |
|
1995 |
25 |
The Assam University
(Amendment) Act, 1995 |
The whole. |
|
1995 |
26 |
The National Highways
(Amendment) Act, 1995 |
The whole. |
|
1995 |
28 |
The Recovery of Debrs Due to
Banks and Financial Institutions |
The whole. |
|
|
|
(Amendment) Act, 1995 |
|
|
1995 |
29 |
The Maternity Benefit
(Amendment) Act, 1995 |
The whole. |
|
1995 |
30 |
The Workmen's Compensation
(Amendment) Act, 1995 |
The whole. |
|
1995 |
31 |
The Union Duties of Excise
(Distribution) Amendment Act, 1995 |
The whole. |
|
1995 |
32 |
The Additional Duties of Excise
(Goods of Special Importance) |
The whole. |
|
|
|
Amendment Act, 1995 |
|
|
1995 |
34 |
The Payment of Bonus
(Amendment) Act, 1995 |
The whole. |
|
1995 |
38 |
The Indian Statistical
Institute (Amendment) Act, 1995 |
The whole. |
|
1995 |
40 |
The Sick Textile Undertakings
(Nationalisation) Amendment Act, 1995 |
The whole. |
|
1995 |
41 |
The National Commission for
Minorities (Amendment) Act, 1995 |
The whole. |
|
1995 |
45 |
The Research and Development
Cess (Amendment) Act, 1995 |
The whole. |
|
1996 |
1 |
The Persons With Disabilities
(Equal Opportunities, Protection of Rights |
|
|
|
|
and Full Participation) Act,
1995 |
|
|
1996 |
2 |
The Uttar Pradesh State
Legislature (Delegation of Powers) Act, 1995 |
The whole. |
|
1996 |
15 |
The Conservation of Foreign
Exchange and Prevention of Smuggling |
The whole. |
|
|
|
Activities (Amendment) Act,
1996 |
|
|
1996 |
16 |
The Prevention of Illicit
Traffic in Narcotic Drugs and Psychotropic |
The whole. |
|
|
|
Substances (Amendment) Act,
1996 |
|
|
1996 |
20 |
The Supreme Court and High
Court Judges (Conditions of Service) |
The whole. |
|
|
|
Amendment Act, 1996 |
|
|
1996 |
21 |
The Representation of the
People (Amendment) Act, 1996 |
The whole. |
|
1996 |
22 |
The Depositories Act, 1996 |
Section 30 and the Schedule. |
|
1996 |
23 |
The Coal Mines Provident Fund
and Miscellaneous Provisions |
The whole. |
|
|
|
(Amendment) Act, 1996 |
|
|
1996 |
24 |
The Industrial Disputes
(Amendment) Act, 1996 |
The whole. |
|
1996 |
25 |
The Employees' Provident Funds
and Miscellaneous Provisions |
The whole. |
|
|
|
(Amendment) Act, 1996 |
|
|
1996 |
29 |
The Representation of the
People (Second Amendment) Act, 1996 |
The whole. |
|
1996 |
34 |
The Working Journalists and
other Newspaper Employees (Conditions of |
The whole. |
|
|
|
Service) and Miscellaneous
Provisions (Amendment) Act, 1996 |
|
|
1996 |
35 |
The Income-tax (Amendment) Act,
1996 |
The whole. |
|
1996 |
36 |
The Delhi Development
(Amendment) Act, 1996 |
The whole. |
|
1997 |
1 |
The Indian Contract (Amendment)
Act, 1996 |
The whole. |
|
1997 |
4 |
The Apprentices (Amendment)
Act, 1996 |
The whole. |
|
1997 |
5 |
The Companies (Amendment) Act,
1996 |
The whole. |
|
1997 |
6 |
The Special Court (Trial of
Offences Relating to Transactions in Securities) |
The whole. |
|
|
|
Amendment Act, 1997 |
|
|
1997 |
7 |
The Industrial Reconstruction
Bank (Transfer of Undertakings and Repeal) |
|
|
|
|
Act, 1997 |
|
|
1997 |
8 |
The Depositories Related Laws (Amendment)
Act, 1997 |
The whole. |
|
1997 |
14 |
The Income-tax (Amendment) Act,
1997 |
The whole. |
|
1997 |
15 |
The Port Laws (Amendment) Act,
1997 |
The whole. |
|
1997 |
16 |
The National Highways Laws
(Amendment) Act, 1997 |
The whole. |
|
1997 |
18 |
The National Commission for
SafaiKaramcharis (Amendment) Act, 1997 |
The whole. |
|
1997 |
23 |
The Reserve Bank of India
(Amendment) Act, 1997 |
The whole. |
|
1997 |
28 |
The Rice-Milling Industry
(Regulation) Repeal Act, 1997 |
The whole. |
|
1997 |
29 |
The Seamen's Provident Fund
(Amendment) Act, 1997 |
The whole. |
|
1997 |
32 |
The India Gandhi National Open
University (Amendment) Act, 1997 |
The whole. |
|
1997 |
35 |
The Presidential and
Vice-Presidential Elections (Amendment) Act, 1997 |
The whole. |
|
1998 |
4 |
The Contingency Fund of India
(Amendment) Act, 1998 |
The whole. |
|
1998 |
7 |
The Income-tax (Amendment) Act,
1998 |
The whole. |
|
1998 |
9 |
The Merchant Shipping
(Amendment) Act, 1998 |
The whole. |
|
1998 |
10 |
The Employees' Provident Funds
and Miscellaneous Provisions |
The whole. |
|
|
|
(Amendment) Act, 1998 |
|
|
1998 |
11 |
The Payment of Gratuity
(Amendment) Act, 1998 |
The whole. |
|
1998 |
12 |
The Representation of the
People (Amendment) Act, 1998 |
The whole. |
|
1998 |
18 |
The High Court and Supreme
Court Judges (Conditions of Service) |
The whole. |
|
|
|
Amendment Act, 1998 |
|
|
1998 |
22 |
The Electricity Laws
(Amendment) Act, 1998 |
The whole. |
|
1998 |
23 |
The Interest on Delayed
Payments to Small Scale and Ancillary Industrial |
The whole. |
|
|
|
Undertakings (Amendment) Act,
1998 |
|
|
1998 |
24 |
The Beedi Workers Welfare Cess
(Amendment) Act, 1998 |
The whole. |
|
1998 |
25 |
The President's Emoluments and
Pension (Amendment) Act, 1998 |
The whole. |
|
1998 |
26 |
The Salaries and Allowances of
Officers of Parliament (Amendment) |
The whole. |
|
|
|
Act, 1998 |
|
|
1998 |
27 |
The Governors (Emoluments,
Allowances and Privileges) Amendment |
The whole. |
|
|
|
Act, 1998 |
|
|
1998 |
28 |
The Salary, Allowances and
Pension of Members of Parliament |
The whole. |
|
|
|
(Amendment) Act, 1998 |
|
|
1998 |
29 |
The Oilfields (Regulation and Development
Amendment Act, 1998 |
The whole. |
THE SECOND SCHEDULE
(See section 3)
AMENDMENTS
|
Year |
No. |
Short title |
Amendments |
|||
|
1 |
2 |
3 |
4 |
|||
|
1925 1974 |
39 2 |
The Indian
Succession Act, 1925 The Code
of Criminal Procedure, 1973 |
In
Schedule II, in Part II, in entry *6), for the words "grandparents'
children", the words "grandparent's parents' children" shall
be substituted. In the
First Schedule, for the entries relating to section
377, the following entries shall
be substituted, namely: -- |
|||
|
|
1 |
2 |
3 |
4 |
5 |
6 |
|
"377 |
Unnatural
Offices |
Imprisonment
for life, or imprisonment for ten years and fine |
Cognizable |
Non-bailable |
Magistrate
of the first class." |
|
Statement of Objects and Reasons - CANCELLATION
OF GENERAL ELECTIONS IN PUNJAB ACT, 1991
STATEMENT OF OBJECTS AND REASONS
1.
Elections
to the Tenth Lok Sabha and to certain State Assemblies had been announced- in
April last. However, the Election Commission, after taking into account all
relevant facts and the prevailing circumstances in the State of Punjab and
having been satisfied that it was not possible to hold fair and free poll in
that State on the scheduled date, namely, the 22nd June, 1991 (which itself was
an extended date), extended the time for the completion of elections in that
State till the 30th September of this year.
2.
The
terrorist activities in that State are on the increase and after the
announcement of elections large scale killings and massacre of innocent people
had taken place. Many candidates have also been murdered necessitating the
countermanding of elections in various constituencies in the State. In view of
this, long-term security arrangements for the safety of candidates contesting
the elections have become imperative. It is becoming extremely difficult to
make such arrangements for along period by deploying Para-military forces who
are already under great strain as they had been sent to that State after they
had completed strenuous election duty in other States. In view of all the
aforesaid circumstances and difficulties and also to guard against further loss
of lives of the candidates and other innocent persons, it has become necessary
to cancel the notifications calling for general elections in the State of Punjab
for the present. Elections shall be held as soon as proper arrangements are
made.
3.
The
Bill seeks to achieve the above objects.