In exercise of the powers conferred by the
proviso to Art. 309 of the Constitution of India and in supersession of all the
rules made in this behalf, the Governor of Gujarat hereby makes the following
rules to provide for regulating recruitment to the post of Binding Oversear,
Class III, in the subordinate service of the Directorate of Government Printing
and Stationery, Gujarat State, namely:-- These rules may be called the Binding
Oversear, Class III, in the Directorate of Government Printing and Stationery,
Recruitment Rules, 2016. Appointment to the post of Binding Oversear,
Class III, in the subordinate service of the Directorate of Government Printing
and Stationery, Gujarat State, shall be made, either,-- (a)
by
promotion of a person of proved merit and efficiency from amongst the persons,
who,-- (i)
have
worked for not less than five years in the cadre of Binding Foreman, Class III,
in the subordinate service of the Directorate of Government Printing and
Stationery, Gujarat State; and (ii)
have
passed the qualifying examination for computer knowledge in accordance with the
provision of the Gujarat Civil Services Computer Competency Training and
Examination Rules, 2006: Provided that where the appointing authority
is satisfied that a person having the experience specified in sub clause (i)
above is not available for promotion and that it is necessary in the public
interest to fill up the post by promotion even of a person having experience
for a lesser period; it may, for reasons to be recorded in writing, promote
such person who possesses experience of a period of not less than two thirds of
the period specified in sub clause (i) above; or (b)
by
direct selection. To be eligible for appointment by direct
selection to the post mentioned in Rule 2, a candidate shall, -- (a)
not
be more than 36 years of age: Provided that the upper age limit may be
relaxed in favour of a candidate who is already in the service of the
Government of Gujarat in accordance with the provisions of the Gujarat Civil Services
Classification and Recruitment (General) Rules, 1967: Provided further that nothing contained in
clause (b) of sub-rule (9) of Rule 8 of the Gujarat Civil Services
Classification and Recruitment (General) Rules, 1967 shall be applicable in so
far as relaxation of upper age limit as prescribed above is concerned; (b)
possess,-- (i)
a
Degree in Printing Technology or Graphic Art, obtained from any of the
Universities established or incorporated by or under the Central or a State Act
in India; or any other educational institution recognised as such or declared
to be deemed as a University under Sec. 3 of the University Grants Commission
Act, 1956; or possess an equivalent qualification recognised by the Government;
and (A)
have
about one year's experience on the post not below the rank of Binder, Class
III, in the subordinate service of the Directorate of Government Printing and
Stationery, Gujarat State, or (B)
have
about one year's experience in the field of binding and mechanical operations
including full, half and quarter binding library binding, ledger binding,
embossing, gilding, stop and through ruling, folding, sewing, stitch and
envelope making connected with book binding section in Government or Local
Bodies or Government Undertaking Board or Corporation or Limited Company
established under the Companies Act, 2013 on the post which can be considered
equivalent to the post not below the rank of the Binder, Class III, in the
subordinate service of the Directorate of Government Printing and Stationery,
Gujarat State, or (ii)
a
Certificate of Diploma in Printing Technology or Graphic Art awarded by the
Technical Examination Board, Gujarat State or of any of the Universities
established or incorporated by or under the Central or a State Act in India; or
any other educational institution recognised as such or declared to be deemed
as a University under Sec. 3 of the University Grants Commission Act, 1956; and (A)
have
about three year's experience on the post not below the rank of Binder, Class
III in the subordinate service of the Directorate of Government Printing and
Stationery, Gujarat State, or (B)
have
about three year's experience in the field of binding and mechanical operations
including full, half and quarter binding library binding, ledger binding,
embossing, gliding, stop and through ruling, folding, sewing, stitching, and
envelope making connected with book binding section in Government or Local
Bodies or Government Undertaking Board or Corporation or Limited Company
established under the Companies Act, 2013 on the post which can be considered
equivalent to the post not below the rank of the Binder, Class III, in the
subordinate service of the Directorate of Government Printing and Stationery,
Gujarat State, (c)
the
basic knowledge of computer application as prescribed in the Gujarat Civil
Service Classification and Recruitment (General) Rules, 1967; (d)
adequate
knowledge of Gujarati or Hindi or both. The provisions of Rule 9-A of the Gujarat
Civil Services Classification and Recruitment (General) Rules, 1967 shall be
applicable in respect of a candidate appointed by direct selection. The candidate appointed either by direct
selection or promotion shall require to undergo such training and pass such
examination as may be prescribed by the Government. The candidate appointed by direct selection
shall require to furnish a security and surety bond in such form, for such
amount and for such period as may be prescribed by the Government.BINDING
OVERSEAR, CLASS III, IN THE DIRECTORATE OF GOVERNMENT PRINTING AND STATIONERY,
RECRUITMENT RULES, 2016
PREAMBLE