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BILL OF ENTRY (FORMS) (AMENDMENT) REGULATIONS, 2017

BILL OF ENTRY (FORMS) (AMENDMENT) REGULATIONS, 2017

BILL OF ENTRY (FORMS) (AMENDMENT) REGULATIONS, 2017

PREAMBLE

In exercise of the powers conferred by section 157 read with section 46 of the Customs Act, 1962(52 of 1962), the Board hereby makes the following regulations further to amend the Bill of Entry (Forms) Regulations, 1976, namely:-????????

Regulation 1.

(1)     These regulations may be called the Bill of Entry (Forms) (Amendment) Regulations, 2017.

(2)     They shall come into force on the date of their publication in the Official Gazette.????????

Regulation 2.

 In the Bill of Entry (Forms) Regulations,1976, for Form I, Form II and Form III, the following Forms shall be substituted, namely:-

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BILL OF ENTRY (FORMS) (AMENDMENT) REGULATIONS, 2017

PREAMBLE

In exercise of the powers conferred by section 157 read with section 46 of the Customs Act, 1962(52 of 1962), the Board hereby makes the following regulations further to amend the Bill of Entry (Forms) Regulations, 1976, namely:-????????

Regulation 1.

(1)     These regulations may be called the Bill of Entry (Forms) (Amendment) Regulations, 2017.

(2)     They shall come into force on the date of their publication in the Official Gazette.????????

Regulation 2.

 In the Bill of Entry (Forms) Regulations,1976, for Form I, Form II and Form III, the following Forms shall be substituted, namely:-