Loading...
Do check our products such as, LIBIL: litigation check tool to mitigate legal risk, Patrol: case management tool to monitor and collaborate on cases, and legal research tool to access largest legal database.

BIHAR TECHNICAL STAFF SELECTION COMMISSION (AMENDMENT) RULES, 2018

BIHAR TECHNICAL STAFF SELECTION COMMISSION (AMENDMENT) RULES, 2018

BIHAR TECHNICAL STAFF SELECTION COMMISSION (AMENDMENT) RULES, 2018

PREAMBLE

In exercise of the powers conferred by Section-14(1) of "Bihar Technical Service Commission Act ,2014" the Governor of Bihar is pleased to make the following Rules to amend the "Bihar Technical Staff Selection Commission Rules , 2015 "

Rule - 1. Short title, extent and commencement.--

(1)     These Rules may be called " The Bihar Technical Staff Selection Commission (Amendment) Rules, 2018."

(2)     It shall extend to the whole of the State of Bihar.

(3)     It shall come into force at once.

Rule - 2.

Amendment in the Heading, Sub rule-1 of Rule-1, Rule-2(b), Rule-2(c), Rule-2(d), Rule-2(e) and Sub rule-4 of Rule-10 of Bihar Technical Staff Selection Commission Rules, 2015 I- The words "Staff" and "Selection" used in " Bihar Technical Staff Selection Commission" mentioned in the Heading, Sub rule-1 of Rule-1, Rule-2(b), Rule-2(c), Rule-2(d), Rule-2(e) and Sub rule-4 of Rule-10 of the said Rules, 2015, shall be substituted by the word " Service"

Rule - 3.

Amendment in sub rule-(1) of Rule-6 of The Bihar Technical Staff Selection Commission Rules, 2015 I- the word and figures " Grade Pay below Rs. 4800/-(four thousand eight hundred) or equivalent as revised Grade Pay from time to time" used in Sub rule-(1) of Rule-6 of the said Rules, 2015 shall be deleted.