BIHAR STATE ARCHAEOLOGY AND MUSEUM SERVICE RULES, 2014
[1]
PREAMBLE
By utilising the power
conferred by the proviso of the Article 309 of the Constitution of India, the
Governor of Bihar, in order to regulate the recruitment and service conditions
of the Bihar Archaeology and Museum Service, hereby frames the following
rules:--
CHAPTER-1 : PRELIMINARY
Rule - 1. Short title, extent and commencement.--
(1)
These rules may be called the Bihar State Archaeology and
Museum Service Rules, 2014.
(2)
It shall extend to the whole of the State of Bihar.
(3)
It shall come into force at once.
Rule - 2. Definitions.--
In these rules, unless
otherwise requires in the context.--
(i)
"State Government" means the Government of
Bihar.
(ii)
"Governor" means the Governor of Bihar.
(iii) "Department" means
the Department of Art, Culture and Youth.
(iv)
"Commission" means the Bihar Public Service
Commission.
(v)
"Appointing Authority" means the Government of
Bihar.
(vi)
"Controlling Authority" means the Department of
Art, Culture and Youth.
(vii) "Directorate" means
the Directorate of Archaeology and the Directorate of Museums, Bihar.
(viii) "Service" means
Bihar Archaeology Service under the Directorate of Archaeology and Bihar Museum
Service under the Directorate of Museums.
(ix)
"Member" means a person appointed in the Bihar
Archaeology Service or Bihar Museum Service.
(x)
"Seniority list" means the seniority list to be
prepared for the Bihar Archaeology Service of the Directorate of Archaeology
and Bihar Museum Service under the Directorate of Museums.
(xi)
"Probationary officer" means the new recruited
officer under training appointed against the permanent post in the basic
category of the Bihar Archaeology Service and the Bihar Museum Service.
(xii) "Subordinate
Service" means the service of the Senior Technical Assistant/Technical
Assistant/Gallery Assistant/Research Assistant/Guide/Numismatist/(Subordinate
Service Officer) appointed in the headquarters of the Directorate of
Archaeology and in the headquarters and regional offices of the Directorate of
Museums, under the Department of Art, Culture and Youth, Bihar.
Rule - 3. Constitution of the service.--
(1)
This service shall be the State service under the
administrative control of the Department of Art, Culture and Youth.
(2)
Posts of different category of this service shall be as
per the Schedule-I and the pay scales of the said posts shall be the same as
may be determined by the Government, from time to time.
(3)
The Government shall determine the strength and the
designation of the different categories of this service by publishment of the
notification in the Official Gazette and sanction the creation and deletion of
the permanent/temporary posts in this service.
(4)
The officers already appointed and working to the posts
mentioned in the Schedule shall be considered automatically as the members of
this service from the date of commencement of these rules.
Rule - 4. Source of recruitment.--
The
recruitment into this service, unless otherwise provided shall be as follow:--
(a) By
direct recruitment according to the provisions of the Chapter-3 of these rules.
(b) By
promotion according to the provisions of Chapter-4 of these rules.
Rule - 5. Reservation.--
For
the appointment and promotion in this service provisions of the Reservation Act
prescribed by the State Government from time to time shall apply.
Rule - 6. Determination of vacancies and intimation to the Commission.--
The
administrative department shall determine the number of vacancies to be filled
up by the direct appointment every year on the 1st of April and shall send the
requisition by 30th of April. If any action to send requisition or to fill up
the post by direct appointment is not taken there after also year wise
calculation of the post to be filled up by direct appointment will be made and
it shall be carried forward for the next year treating to be vacancies of last
year.
CHAPTER-3 : DIRECT RECRUITMENT
Rule - 7. Source of the direct recruitment.--
75% vacancy of the
category of the basic shall be filled by the direct recruitment.
Rule - 8. Qualifications for the direct recruitment.--
(1)
Age of the candidate.--The
minimum age shall be 21 years and the maximum age shall be the same as may
determine by the General Administrative Department of the State Government.
(2)
Minimum educational qualification
of the candidates.--Essential qualification:--The post graduate degree in the
Ancient Indian History and Culture/Archaeology or Ancient Indian and Asiatic
Studies/Ancient Indian History and Art History, post graduate diploma in
Museology/post graduate diploma in Archaeology with minimum 55% marks.
Rule - 9. Basis of selection.--
The posts of the basic
category of this service shall be filled by the Commission through
examination/interview in the light of the requisition made by the department.
Rule - 10. Subjects and syllabus of examination.--
The subjects and syllabus
for the examination/interview to be conducted by the Commission and the
essential and desirable eligibilities as per the subject will be determined by
the department in consultation with the Commission.
Rule - 11. Medical examination.--
Each candidate selected
for the appointment shall have to undergo the medical examination before a
Medical Board constituted by the State Government. Those candidate who will
fail to satisfy the Medical Board, with regard to his/her physical fitness as
required by effective execution of the duties supposed to be undertaken by him
shall not be appointed. The Medical Board will itself formulate objective
criterion for this purpose.
Rule - 12. Recommendation of the candidates by the Commission.--
(1)
The Commission shall prepare a
merit list of the candidates on the basis of the marks obtained in the written
examination and the interview. Out of the list so prepared, the Commission
shall recommend only such number of candidates as requisitioned against the
vacancies. In case of any candidate not joining the service that the name of
the other candidate from the list can be recommended as per the order of the
merit list.
(2)
The merit list received from the
Commission shall be valid only for one year from the date of its receipt in the
department.
Rule - 13. Source of recruitment by promotion.--
(1)
25% post of basic category of
this service shall be filled by the promotion of the employees appointed and
working to the post of Senior Technical Assistant/Technical Assistant/Gallery
Assistant, Guide Numismatist (Subordinate Service Officer) appointed in the
Directorate of Archaeology and headquarters and regional offices of the
Directorate of Museum under the Department of Art, Culture and Youth, Bihar. In
view of the recommendation made on the basis of seniority-cum-merit list, by
the Departmental Promotion Committee constituted under the Chairmanship of the
Chairman/Member the Bihar Public Service Commission.
(2)
With the implementation of these
rules the member of this service already directly appointed to the higher post
different from the basic category of the service shall be deemed to be
posted/basically to the concerned posts.
(3)
Promotion of the non-gazetted
officers (Subordinate Museum Service and Subordinate Archaeology Service) to
the gazetted posts of this service shall be filled according to the provisions
of the rule 7(I)* of the Bihar Public Service Commission (Karyasiman)
Regulation on the basis of recommendation of the Commission.
Rule - 14. Promotion to the higher posts.--
The posts of promotion to
the first category, the second category and the third category (Director,
Archaeology/Director, Museums) shall be cadre posts and the appointment to
these posts shall be made according to the seniority of the officials by
promotion pay scales of which shall be determined on the basis of the
post/designation by the Finance Department:
Provided that in absence
of the minimum "Kalawadhi" and competent officers, the government may
appoint to the post of Director Archaeology/Director, Museums, Bihar by direct
recruitment for which qualifications, experience and eligibilities shall be as
follows:--
(i)
Degree of post-graduation with
minimum 55% marks in the Ancient Indian History and Culture/Archaeology or
Ancient Indian and Asiatic Studies/Ancient Indian History and History of Art.
(ii)
Minimum 15 years' working
experience on the gazetted cadre post of museum or archaeology at any office of
archaeology or museum.
Rule - 15. Kalawadhi for promotion.--
The minimum
"kalawadhi" for the promotion shall be determined in accordance with
the rules issued by the General Administration Department. All the posts shall
be the cadre posts and shall be filled by promotion.
Rule - 16. The Departmental Promotion Committee.--
On the recommendation of
the Departmental Promotion Committee, the promotion shall be considered. The
Departmental Promotion Committee shall be constituted separately as per the
resolutions/circulars issued from time to time by the General Administrative
Department. For the promotion to the highest pay scale, the Departmental
Promotion Committee shall be constituted in the chairmanship of the Chairman of
the Bihar Public Service Commission or a member nominated by him, not below the
rank of Deputy Secretary.
Rule - 17. Seniority.--
(1)
The seniority of the employees
appointed by direct recruitment shall be determined on the basis of merit list
prepared by the Commission according to the serial number.
(2)
Any member of this service
appointed on the basis of promotion from the basic grade shall be senior to any
person appointed by direct recruitment in the same year, however, the process
of the appointment has been already completed.
Rule - 18. Probation period.--
(1)
Every officer appointed against
the basic post shall remain on probation up to the period of 2 years from the
date of joining of post.
(2)
The Government may terminate the
appointment of any officer recruited in this service during his probation
period or at the time of its expiry if the officer is found not fit for the
appointment for any reasons.
(3)
The syllabus for the training
shall be framed in consultation with the Administrative Training Institute and
every trainee will have to obtain prescribed essential training in the
different departments.
(4)
The Departmental Examination will
be conducted in accordance with the Rules for Departmental Examination of
Gazetted Officers, 1961 by the Central Examination Committee (Board of
Revenue).
(5)
The confirmation, annual
increment and promotion to the member of the service shall be admissible only
after the passing of the departmental examination, but this will not be
applicable to such members as have been in the service before the
implementation of the rules.
Rule - 19. Confirmation.--
The Confirmation of the
officers, of this service shall be made effective after the fulfilment of the
following conditions:
(i)
To complete the probationary
period successfully.
(ii)
To obtain training from such institutions
as conducted/directed by the department.
(iii)
Passing of the Departmental
Examination conducted by the Board of Revenue in all the subjects determined
for this service (Service rules and Account and Hindi).
CHAPTER-5 : GENERAL/MISCELLANEOUS
Rule - 20. Contract with regard to the scope of work.--
The Government shall have
power to appoint or depute any member of this service to even any non-cadre
post, which is in conformity with his qualification.
Rule - 21. Miscellaneous.--
The service conditions,
salary, allowance, leaves, pension and other conditions of this service shall
be determined in view of the Bihar Service Code and Bihar Pension Rules.
Rule - 22. Training.--
Any member of this service
may be sent for the training for a stipulated period in or outside the State.
Rule - 23. The other service conditions.--
Other conditions and
disciplinary actions, leave, admissible pension benefits, etc. for these
service which are not covered by these rules or which are not notified
separately for these services shall be governed by the provisions of the
relevant rules for the offices of the State Government.
Rule - 24. Removal of difficulty.--
The Government may remove
any difficulty coming in implementation of any rule of these rules, by notification,
which is not inconsistent of the provisions of these rules.
Rule - 25. Repeal and saving.--
(1)
All earlier rules relating to
Bihar State Archaeology and Museum Service and all other related and relevant
circulars/decisions are hereby repealed.
(2)
Notwithstanding of such repeal,
any thing done or any action taken under the said rules, shall be deemed to be
done or taken under these rules, as if these were effective on the date on
which such thing was done or such action was taken.
Annex-I
Details of posts
of various categories under Bihar Archaeology Service & Bihar Museum
Service.
A. Directorate of
Museums: (Post of Basic Category)
|
S.N. |
Designation |
|
A. |
Basic Category |
|
1. |
Assistant
Curator/Research and Publication Officer/Assistant Director |
|
B. |
First Stage of
Promotion |
|
2. |
Regional Deputy
Director/Curator, Patna Museum |
|
C. |
Second Stage of
Promotion |
|
3. |
Additional
Director |
|
D. |
Third Stage of
Promotion |
|
4. |
Director,
Museums |
B. Directorate of
Archaeology: (Post of Basic Category)
|
S.N. |
Designation |
|
A. |
Basic Category |
|
1. |
Exploration and
Excavation Officer/Assistant Director/Conservation Officer |
|
B. |
First Stage of
Promotion |
|
2. |
Deputy
Director/Regional Deputy Director |
|
C. |
Second Stage of
Promotion |
|
3. |
Additional
Director |
|
D. |
Third Stage of
Promotion |
|
4. |
Director,
Archaeology |