Bihar Sanitary Inspector Cadre (amendment) Rules, 2020, India-legitquest

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BIHAR SANITARY INSPECTOR CADRE (AMENDMENT) RULES, 2020

PREAMBLE

In exercise of powers conferred by provisio to Article 309 of the Constitution of India, the Governor of Bihar is Pleased to make following Rules to amend the "Bihar Sanitary Inspector Cadre Rules, 2014":-

Rule 1. Short title, extent and commencement.--

(1) These Rules may be called the "Bihar Sanitary Inspector Cadre (Amendment) Rules, 2020."

(2) It shall extend to the whole state of Bihar.

(3) It shall come into force at once.

Rule 2. Substitution of rule-2 (iii) of the "Bihar Sanitary Inspector Cadre Rules, 2014.--

Rule 2 (iii) of the said Rules shall be substituted by the following:-

"(iii) 'Commission' means the Bihar Technical Service Commission;"

Rule 3. Substitution of rule-6 of the Bihar Sanitary Inspector Cadre Rules, 2014.--

Rule -6 of the said Rules shall be substituted by the following:-

"6 Qualification:-

(1) For direct recruitment to the basic category posts, minimum educational qualification shall be pass in Intermediate/+2(Physics, Chemistry, Biology with English) pass. In addition to this, it shall be necessary to have passed Sanitary Inspector Diploma Course/Bachelor in Sanitary Inspector from Union of India and other States Government recognized Institution and it shall be necessary to have a Certificate related thereto.

(2) For the direct recruitment in Sanitary Inspector Cadre, minimum age-limit shall be 18 years and maximum age limit shall be such as may be determined reservation category-wise, from time to time, by the Government. 1st August of the concerned year shall be deemed to be cut off date for determination of age."

Rule 4. Substitution of Rule-7 of the Bihar Sanitary Inspector Cadre Rule-2014.--

Rule-7 of the said Rules shall be substituted by the following:-

7 Procedure of recruitment.-

(1) The appointing authority, after calculating vacancies on the basis of position as on 1st April of the year and getting roster cleared, shall send reservation category-wise requisition to the Department latest by 30th April and the consolidated requisition shall be sent to the Commission by the Department latest by 15th May.

(2) For the selection, full marks will be 100 (one hundred) as follows:-

(a) For the marks obtained in Intermediate/+2 -	30 Marks
(b) For marks obtained in Diploma in Sanitary Inspector Course examination -	25 Marks
(c) For higher degree in course of Sanitary Inspector (B.Sc/M.Sc) -	20 Marks
	(B.Sc.-10 marks
	and M.Sc.- 10 marks)
(d) For Work experience in Government Hospitals-
(5 marks per year, Maximum 25 Marks) -	25 Marks

Note: The marks to be given to a candidate for marks obtained in Intermediate/+2 and Diploma Course in Sanitary Inspector examinations shall be determined by multiplying percentage of total marks obtained in the examinations of said courses by a multiple of 0.3 or 0.25 respectively. For example, if a candidate has obtained 50% marks, he will be given 50x0.3=15 or 50 x 0.25= 12.5 marks.

(3) The Commission shall send recommendation to the Department according to the merit list prepared on the basis of sub-rule (2) as well as requisitioned vacancies. After scrutiny of certificates of the recommended candidates the Department shall allot their cadre. Thereafter, the Appointing Authority concerned shall make appointments after causing medical check-up, verification of antecedents, etc by complying the guidelines issued by the Government (General Administration Department), from time to time.

(4) After recommendation of the Commission, compliance of instructions issued by the Government (General Administration Department), from time to time, with respect to procedure of appointment, shall be necessary."

Rule 5. Substitution of rule-13 of the Bihar Sanitary Inspector Cadre Rule 2014.--

Rule 13 of the said Rules shall be substituted by the following:-

"13. Chain of Promotion.-

(1) Subject to availability of vacancies, confirmed Lab Technicians may be considered for promotion, according to seniority-cum-merit, to the higher posts mentioned in the Appendix-1.

(2) For consideration of promotion, compliance of instructions regarding KALAWADHI issued by the General Administration Department, from time to time, shall be necessary. Compliance of instructions issued by the General Administration Department regarding Character Roll or PAR, maintenance of recommendation in the sealed cover, etc in the context of promotion, shall be necessary at the time of consideration of promotion."

Rule 6. Substitution of Appendix-1 of the Bihar Sanitary Inspector Cadre Rules, 2014.--

The Appendix-1 of the said Rules shall be substituted by the following:-

"APPENDIX-1

[See Rule 2 (vi), 4, 13, 16, 17]

Chain of Posts of Bihar Sanitary Inspector Cadre

Sl. No.	Category	Name of Posts	Remarks
1.	Basic category	Sanitary Inspector
2.	First ladder	Sanitary Supervisor

Note-The sanctioned strength and pay-scale /pay level of all aforesaid grades will be such as may be determined by the Government, from time to time."

"APPENDIX-2

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BIHAR SANITARY INSPECTOR CADRE (AMENDMENT) RULES, 2020