BIHAR NURSING
SERVICES RULES, 1959
[1]
Rule - 1. Designation of the cadre.--
There will henceforth be a cadre of nursing service
designated as The Bihar Nursing Services".
Rule - 2. Grades In the cadre and their pay and allowances.--
The Bihar Nursing Services shall consist of the following
grade with pay and allowances as given below:-
Grade I.
(i)
[2]Senior Matrons-Pay scale.- Rs.
250-15-340-E.B.-15-430-20-510-E.B.-20-550-(will be in the fraction of Rs.
415-550.
(ii)
Senior Sister Tutors and Superintendent, Lady
Health Visitors, School-Pay scale-Rs. 250-15-340-E.B. 15. 15-43 -20-510-E.B.
20-550 (will be in the fraction of Rs. 385-510).
Grade II.
(i)
[3]Junior Matrons-Pay scale- Rs.
230-13-308-E.B.-13-360-15-450 (will be in the fraction of Rs. 295-390).
(ii)
Assistant Matron, Junior Sister Tutors and
Midwifery Tutors. Sister Tutors of Midwifery Schools and Public Health
Nurses-Pay scales- Rs. 230-13-308-E.B.-13-360-15-450 (will be in the fraction
of Rs. 295-390).
Grade
III.
(a)
Ward Sisters-Pay scale- Rs.
160-10-220-E.B.-10-320-E.B. 10-400 (will be in fraction of Rs. 250-320)
Grade IV
(i)
Staff Nurse, Grade A-Pay scale-Rs.
160-7-202-E.B.-7-244-9-280 (will start with four advance increments).
(ii)
Dhobi allowance @ Rs. 3.00 per month. Uniform
allowance @ Rs. 50.00 per annum.
(a)
Lady Health Visitors-Pay scale Rs.
160-7-202-EB.-7-244-9-280 (will start with two advance increments).
(i)
Dhobi allowance @ Rs. 3.00 per month. Uniform
allowance @ Rs. 50.00 per annum.
(b)
Staff Nurse* Grade B and House-keeper-Pay
scale Rs. 115-5-145-E.B.-5-195-E.B.-5-225 start (Min. Rs. 120) [with two
advance increments without cost of C.L.A. & Messing Allowance].
(a)
Messing allowance @ Rs. 40.00 per month.
(b)
Dhobi allowance @ Rs. 2.50 per month.
(c)
Uniform allowance @ Rs. 43.75 per annum.
Grade V.
(a)
Auxiliary Nurse Midwives-pay scale-Rs.
115-3-133-E.B.-3-139-2-155-E.B.-2-165.
(b)
Dhobi allowance @ Rs. 3 per month.
(c)
Uniform allowance @ Rs. 45 per annum.
Grade VI.
(a)
Trained Dai-Pay scale-Rs. 72-1/2-85. Special
C.L.A. Rs. 5 or as may be prescribed by Government from time to time.] For
Nurses in Grade I to VI rent-free furnished quarters or house rent allowance in
lieu thereof at the rate of 10 per cent of pay subject to a minimum of Rs. 7.50
P. per month if free quarters at the cost of Government cannot be provided:
(b)
Where a nurse prefers to stay outside on
personal grounds even though quarters have been offered to her she may be
permitted to live outside with the special approval of the Director of Health
Services as provided hereafter, but she will not be entitled to any house rent
allowance.
(c)
All nurses must stay in the nurses quarters
and join the nurse mess where such facilities are available. In exceptional
circumstances a nurse may be permitted to live out of the mess with the special
sanction of the Director of Health Services.
Rule - 3. Qualification.--
(i)
Senior Matron.-Must have worked three years
as Junior Matron.
(ii)
Junior Matron.-Junior Matron should have worked
as Ward Sister for five years with a minimum of two years teaching experience
in a hospital attached to the Nursing School or Lady Health Visitors* School or
Auxiliary Nurse Midwifery School. Must possess certificate in Nursing
Administration.
(iii) Assistant Matron.-Assistant Marton should have worked as
a Ward Sister for three years out of which at least one year should be in a
hospital attached to the Nursing School or Lady Health Visitors* School or
Auxiliary Nurse Midwifery School. Must possess certificate in Nursing
Administration.
(iv)
Senior Sister Tutor-Same as Junior Sister
Tutor with three years' experience as Junior Sister Tutor. Certificate in
Nursing Administration is desirable.
(v)
Junior Sister Tutor-Junior Sister Tutor must
have worked as Ward Sister for at least two years out of which at least one
year should be in a hospital attached to the Nursing School or Lady Health
Visitors* School or Auxiliary Nurse Midwifery School and engaged in teaching
work. Must possess certificate of Sister Tutor.
Note.-Senior Matron, Junior Matron, Assistant Matron,
Senior Sister Tutor and Junior Sister Tutor may, at the discretion of the
Director of Health Services, be apponted direct.
(vi)
Midwifery Tutor-Midwifery Tutor must have
worked as Ward Sister for at least two years out of which at least one year
should be in a hospital attached to the Nursing School or Lady Health Visitors
School or Auxiliary Nurse Midwifery School engaged in teaching work. Must
possess Midwifery Sister Tutor Certificate. Preference will be given to those
who have worked in Domiciliary Midwifery.
(vii) Superintendent, Lady Health Visitors* School-Public
Health Nurse with experience of Public Health Nurse for a minimum period of two
years.
(viii) Sister Tutor l/C of Auxiliary Nurse Midwives School.-Same
as prescribed for Junior Sister Tutor.
(ix)
Public Health Nurse.-Must have worked as Ward
Sister for at least two years and possess certificate in Public Health Nursing
School, have experience of Domiciliary Midwifery.
Note.-The Director of Health Services may relax the
qualification as regards experience as Ward Sister due to shortage of trained
Public Health personnel.
(x)
Ward Sister or Sisters.-Minimum experience of
three years as Staff Nurse, grade A-relaxable to two years in the case of Staff
Nurse with B.Sc. qualification,
(xi)
Staff Nurse Grade A.-Should be Matriculate or
should hold equivalent qualifications and should hold certificate in A Grade
General Nursing and Midwifery, B Grade Nurse with minimum experience of five
years and after passing the special examination prescribed by the Nurses*
Registration Council are eligible for promotion as A Grade Nurse.
(xii) Staff Nurse Grade B.-Certificate in B Grade General
Nursing and Midwifery.
(xiii) Lady Health Visitors.-Matriculate or equivalent
educational certificate and Lady Health Visitors* Diploma from a recogrised
Health Visitors* School.
(xiv) Auxiliary Nurse Midwives-Basic educational qualification
VII standard. Vernacular pass plus A.N. Midwifery Certificate from a recognised
Midwifery School.
(a)
The Director of Health Services may relax the
qualification prescribed above if suitable candidates are not available.
(b)
The qualification prescribed above for
various categories of nursing personnel will not apply to the existing
incumbents in the various categories on the date of issue of these Rules.
Rule - 4. Age of superannuation.--
Fifty five years.
Rule - 5. Leave.--
As admissible under the Bihar Leave Rules.
Rule - 6. Pension and gratuity.--
As admissible under the Bihar Government Rules.
Rule - 7. Medical facilities.--
As admissible under the Rules.
Rule - 8. Discipline and conduct.--
All Nurses shall be governed by the Rules of discipline
and conduct as applicable to other State employees and also by such other Rules
and Regulations as may be specifically laid down for Nurses from time to time.
Rule - 9. Transfer.--
All Nurses shall be liable to be transferred from one
post to another and from one part of the State to another in the exigencies of
public service.