The 28th
October 2016 No.
1/Chou-90-02/2013,H.P.-8687?In
exercise of the powers conferred by proviso to Article 309 of the Constitution
of India, the Governor of Bihar is pleased to make the following Rules to amend
the Bihar Chowkidar Cadre Rules, 2006 (As amended from time to time) :- (i)
These rules may be called Bihar Chowkidar
Cadre (Amendment) Rules, 2016. (ii)
It shall extend to the whole of the
State of Bihar. (iii)
It shall come into force with
immediate effect. "Senior
Dafadar" ?3-
Constitution of Cadre-(1) Bihar Chowkidar?
Cadre will comprise of? following posts
:- (i)
Chowkidar ? It shall be post of
basic category of this cadre. The post of Chowkidar shall be of Group-?D?. (ii)
Dafadar ? It shall be promotional cadre
post which will be filled up by promotion from the employee working on the post
of Chowkidar. The post Dafadar shall be of Group-"C" (iii)
Senior Dafadar - It shall be second
hierarchical post of the cadre promotion. This post shall be filled up by
promotion of the employees working on the posts of Dafadar. (iv)
The number of sanctioned strength of
different posts of this cadre shall be as follow, which may be altered from
time to time by Home Department:- (A)
Chowkidar ? Number of sanctioned
post- 26000 (B)
Dafadar ? Number of sanctioned post
-1900 (C)
Senior Dafadar? ?Number of sanctioned post ? 1000 (v)
Legally appointed and working all
the Chowkidars and Dafadars shall be This cadre shall be District level Cadre
and concerned District Magistrate shall be the Appointing officer and Cadre
Controlling Officer. ?9-
Pay scale- Chowkidar -?? (i)
For 10th? Exam?
passed or equivalent ? Pay
Band 5200-20200+Grade Pay 1800/- (ii)
For Non matric or equivalent Pay
Band 5200-20200+Grade Pay 1650/- Dafadar
-????? Pay Band 5200-20200+Grade Pay
1900/- Senior
Dafadar -?????? Pay Band 5200-20200+Grade
Pay 2000/- ? In Rule-10,
after the words" on the post of Dafadar,? the words from the post of
Dafadar to the post of Senior Dafadar? shall be inserted. ?In Rule-11
(B), after the words "Fourth grade employees" The words"and
third grade employees? shall be inserted.Bihar Chowkidar
Cadre (Amendment) Rules, 2016