-
Sections
Section - 1. Short title, extent and commencement.
Bihar
Appropriation Act, 2022
[01 of 2022]
[17 March 2022]
An
act to authorise payment and appropriation of certain amount from and out of
the consolidated fund of the state of bihar for the services during the year
ending the thirtyfirst day of march, 2022.
Be
it enacted by the Legislature of the State of Bihar in the seventy-third year
of the Republic of India as follows.
Section - 1. Short title, extent and commencement.
(1)
This
Act may be called the Bihar Appropriation Act, 2022.
(2)
It
shall extend to the whole of the state of Bihar.
(3)
It
shall come intoforce with effect from 1st April 2021.
Section - 2. Withdrawal of total Rs.- 7894,26,24,000 (Seven thousand Eight hundred Ninety four crore Twenty six lakh and Twenty four Thousand), out of the Consolidated Fund of the State of Bihar for the year 2021-22.
Total
Rs.- 7894,26,24,000 (Seven thousand Eight hundred Ninety four crore Twenty six
lakh and Twenty four Thousand), which will not be more than the amount
mentioned in column-6 of the schedule of this Act from The Consolidated Fund of
The State of Bihar to meet various expenses to be incurred related to the
payment during the year commencing from 1st April, 2021 in relation to the
services mentioned in column-2 of the Schedule of this Act.
Section - 3. Appropriation.
The
amount authorized for withdrawal from and out of the Consolidated Fund of the
State of Bihar under this Act will be for the purposes and services mentioned
in the Schedule concerned related to the year commencing from first day of
April, 2021 and will be appropriated in respect of them.
SCHEDULE
(See Section 2 and 3)
|
Grant/
Appropriation Number |
Services
and purposes to which the appropriation relates |
Revenue
Capital |
Sums
not exceeding (In Rupees) |
||
|
Grant
made by the Bihar Legislature |
Charged
on the Consolidated Fund of the State |
Total
|
|||
|
1 |
2 |
3 |
4 |
5 |
6 |
|
1 |
Agriculture
Department |
Revenue |
2,79,47,07,000 |
0 |
2,79,47,07,000 |
|
|
|
Capital |
55,55,92,000 |
0 |
55,55,92,000 |
|
2 |
Animal and
Fisheries Resource Department |
Revenue |
62,45,70,000 |
0 |
62,45,70,000 |
|
|
|
Capital |
13,41,000 |
0 |
13,41,000 |
|
3 |
Building
Construction Department |
Revenue |
0 |
0 |
0 |
|
|
|
Capital |
3,84,17,63,000 |
0 |
3,84,17,63,000 |
|
4 |
Cabinet
Secretariat Department |
Revenue |
54,04,000 |
0 |
54,04,000 |
|
|
|
Capital |
1,33,34,35,000 |
0 |
1,33,34,35,000 |
|
5 |
Secretariat
of the Governor |
Revenue |
0 |
0 |
0 |
|
|
|
Capital |
0 |
0 |
0 |
|
6 |
Election
Department |
Revenue |
0 |
0 |
0 |
|
|
|
Capital |
0 |
0 |
0 |
|
7 |
Vigilance
Department |
Revenue |
33,96,000 |
0 |
33,96,000 |
|
|
|
Capital |
0 |
0 |
0 |
|
8 |
Art, Culture
and Youth Department |
Revenue |
1,000 |
0 |
1,000 |
|
|
|
Capita |
0 |
0 |
0 |
|
9 |
Co-operative
Department |
Revenue |
0 |
0 |
0 |
|
|
|
Capital |
0 |
0 |
0 |
|
10 |
Energy
Department |
Revenue |
5,35,00,70,000 |
0 |
5,35,00,70,000 |
|
|
|
Capital |
4,89,93,00,000 |
0 |
4,89,93,00,000 |
|
11 |
BC and MBC
Welfare Department |
Revenue |
20,00,000 |
0 |
20,00,000 |
|
|
|
Capital |
0 |
0 |
0 |
|
12 |
Finance
Department |
Revenue |
90,00,00,000 |
0 |
90,00,00,000 |
|
|
|
Capital |
0 |
0 |
0 |
|
13 |
Interest
Payment |
Revenue |
0 |
0 |
0 |
|
|
|
Capital |
0 |
0 |
0 |
|
14 |
Repayment of
Loans |
Revenue |
0 |
0 |
0 |
|
|
|
Capital |
0 |
0 |
0 |
|
15 |
Pension |
Revenue |
0 |
0 |
0 |
|
|
|
Capital |
0 |
0 |
0 |
|
16 |
Panchayati
Raj Department |
Revenue |
6,44,22,01,000 |
0 |
6,44,22,01,000 |
|
|
|
Capital |
0 |
0 |
0 |
|
17 |
Commercial
Tax Department |
Revenue |
54,02,000 |
0 |
54,02,000 |
|
|
|
Capital |
0 |
0 |
0 |
|
18 |
Food and
Consumer Protection Department |
Revenue |
27,50,000 |
0 |
27,50,000 |
|
|
|
Capital |
0 |
0 |
0 |
|
19 |
Environment
Forest and Climate Change Department |
Revenue |
48,00,000 |
0 |
48,00,000 |
|
|
|
Capital |
0 |
0 |
0 |
|
20 |
Health
Department |
Revenue |
0 |
0 |
0 |
|
|
|
Capital |
0 |
0 |
0 |
|
21 |
Education
Department |
Revenue |
54,76,54,000 |
0 |
54,76,54,000 |
|
|
|
Capital |
0 |
0 |
0 |
|
22 |
Home
Department |
Revenue |
3,14,03,000 |
0 |
3,14,03,000 |
|
|
|
Capital |
0 |
0 |
0 |
|
23 |
Industries
Department |
Revenue |
32,12,18,000 |
0 |
32,12,18,000 |
|
|
|
Capital |
0 |
0 |
0 |
|
24 |
Information
and Public Relation Department |
Revenue |
0 |
0 |
0 |
|
|
|
Capita |
0 |
0 |
0 |
|
25 |
Information
Technology Department |
Revenue |
15,57,00,000 |
0 |
15,57,00,000 |
|
|
|
Capital |
3,50,00,000 |
0 |
3,50,00,000 |
|
26 |
Labour
Resource Department |
Revenue |
30,80,000 |
0 |
30,80,000 |
|
|
|
Capital |
0 |
0 |
0 |
|
27 |
Law
Department |
Revenue |
0 |
0 |
0 |
|
|
|
Capital |
0 |
0 |
0 |
|
28 |
High Court of
Bihar |
Revenue |
0 |
1000 |
1000 |
|
|
|
Capital |
0 |
0 |
0 |
|
29 |
Mines and
Geology Department |
Revenue |
2,54,03,000 |
0 |
2,54,03,000 |
|
|
|
Capital |
0 |
0 |
0 |
|
30 |
Minorities
Welfare Department |
Revenue |
0 |
0 |
0 |
|
|
|
Capital |
0 |
0 |
0 |
|
31 |
Parliamentary
Affairs Department |
Revenue |
0 |
0 |
0 |
|
|
|
Capita |
0 |
0 |
0 |
|
32 |
Legislature |
Revenue |
1,13,00,000 |
0 |
1,13,00,000 |
|
|
|
Capital |
0 |
0 |
0 |
|
33 |
General
Administration Department |
Revenue |
1,000 |
0 |
1,000 |
|
|
|
Capital |
0 |
0 |
0 |
|
34 |
Bihar Public
Service Commission |
Revenue |
0 |
0 |
0 |
|
|
|
Capital |
0 |
0 |
0 |
|
35 |
Planning and
Development Department |
Revenue |
0 |
0 |
0 |
|
|
|
Capita |
0 |
0 |
0 |
|
36 |
Public Health
Engineering Department |
Revenue |
0 |
0 |
0 |
|
|
|
Capital |
0 |
0 |
0 |
|
37 |
Rural Works
Department |
Revenue |
6,00,000 |
0 |
6,00,000 |
|
|
|
Capital |
4,00,00,00,000 |
0 |
4,00,00,00,000 |
|
38 |
Prohibition
,Excise and Registration Department |
Revenue |
14,09,50,000 |
0 |
14,09,50,000 |
|
|
|
Capital |
0 |
0 |
0 |
|
39 |
Disaster
Management Department |
Revenue |
3,91,00,01,000 |
0 |
3,91,00,01,000 |
|
|
|
Capital |
0 |
0 |
0 |
|
40 |
Revenue and
Land Reforms Department |
Revenue |
8,18,20,000 |
0 |
8,18,20,000 |
|
|
|
Capital |
99,00,000 |
0 |
99,00,000 |
|
41 |
Road
Construction Department |
Revenue |
0 |
0 |
0 |
|
|
|
Capital |
0 |
0 |
0 |
|
42 |
Rural
Development Department |
Revenue |
35,51,00,00,000 |
0 |
35,51,00,00,000 |
|
|
|
Capital |
0 |
0 |
0 |
|
43 |
Science and
Technology Department |
Revenue |
10,15,00,000 |
0 |
10,15,00,000 |
|
|
|
Capital |
3,39,47,000 |
0 |
3,39,47,000 |
|
44 |
SC & ST
Welfare Department |
Revenue |
40,60,00,000 |
0 |
40,60,00,000 |
|
|
|
Capital |
0 |
0 |
0 |
|
45 |
Sugar
Industries Department |
Revenue |
0 |
0 |
0 |
|
|
|
Capital |
0 |
0 |
0 |
|
46 |
Tourism
Department |
Revenue |
12,59,00,000 |
0 |
12,59,00,000 |
|
|
|
Capital |
0 |
0 |
0 |
|
47 |
Transport
Department |
Revenue |
0 |
0 |
0 |
|
|
|
Capital |
0 |
0 |
0 |
|
48 |
Urban
Development and Housing Department |
Revenue |
3,20,04,01,000 |
0 |
3,20,04,01,000 |
|
|
|
Capital |
0 |
0 |
0 |
|
49 |
Water
Resources Department |
Revenue |
0 |
0 |
0 |
|
|
|
Capital |
2,00,00,00,000 |
0 |
2,00,00,00,000 |
|
50 |
Minor Water
Resource Department |
Revenue |
0 |
0 |
0 |
|
|
|
Capital |
0 |
0 |
0 |
|
51 |
Social
Welfare Department |
Revenue |
1,52,41,13,000 |
0 |
1,52,41,13,000 |
|
|
|
Capital |
0 |
0 |
0 |
|
Total
Revenue |
62,23,23,45,000 |
1,000 |
62,23,23,46,000 |
||
|
Total
Capital |
16,71,02,78,000 |
0 |
16,71,02,78,000 |
||
|
Grand
Total |
78,94,26,23,000 |
1,000 |
78,94,26,24,000 |
||