In
exercise of the powers conferred by clause (xxi) of sub-section (2) of section
80C of the Income-tax Act, 1961 (43 of 1961), the Central Government hereby
makes the following amendments to the the Bank Term Deposit Scheme, 2006,
namely: (1) This scheme may be called the Bank Term Deposit (Amendment) Scheme,
2014. (2) It shall come into force on the date of its publication in the Official
Gazette. In the Bank Term Deposit Scheme,
2006, in para 3, in clause (1), for the words "one lakh rupees" ,the
words "one hundred and fifty thousand rupees" shall be substituted. BANK
TERM DEPOSIT (AMENDMENT) SCHEME, 2014
PREAMBLE