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ASSISTANT GEOLOGIST, CLASS II, IN THE COMMISSIONERATE OF GEOLOGY AND MINING, RECRUITMENT RULES, 2016

ASSISTANT GEOLOGIST, CLASS II, IN THE COMMISSIONERATE OF GEOLOGY AND MINING, RECRUITMENT RULES, 2016

ASSISTANT GEOLOGIST, CLASS II, IN THE COMMISSIONERATE OF GEOLOGY AND MINING, RECRUITMENT RULES, 2016

 

PREAMBLE

In exercise of the powers conferred by the proviso to Art. 309 of the Constitution of India and in supersession of all the rules made in this behalf, the Governor of Gujarat hereby makes the following rules to provide for regulating recruitment to the post Assistant Geologist, Class II, in the Gujarat Mining Service under the Commissionerate of Geology and Mining, Gujarat State, namely:--

Rule - 1.

These rules may be called Assistant Geologist, Class II, in the Commissionerate of Geology and Mining, Recruitment Rules, 2016.

Rule - 2.

Appointment to the post of Assistant Geologist Class II, in the Gujarat Mining Service, under the Commissionerate of Geology and Mining, Gujarat State, shall be made either,--

(a)      by promotion of a person of proved merit and efficiency from amongst the persons, who,

(i)       have worked for not less than seven years in the cadre of Royalty Inspector, Class III, in the subordinate service of the Commissionerate of Geology and Mining, Gujarat State;

(ii)      have passed the prescribed departmental examination for promotion to the post of Assistant Geologist Class II;

(iii)     have passed the qualifying examination for computer knowledge in accordance with the provisions of the Gujarat Civil Services Computer Competency Training and Examination Rules, 2006:

Provided that where the appointing authority is satisfied that a person having the experience specified in sub-clause (i) above is not available for promotion and that it is necessary in the public interest to fill up the post by promotion even of a person having experience for a lesser period; it may, for reasons to be recorded in writing, promote such person who possesses experience of the period of not less than two-thirds of the period specified in sub-clause (i) above; or

(b)      by direct selection.

Rule - 3.

Appointments by promotion and by direct selection shall be made in the ratio of 1:1.

Rule - 4.

To be eligible for appointment by direct selection to the post mentioned in Rule 2, a candidate shall,--

(a)      not be more than 40 years of age:

Provided that the upper age limit may be relaxed in favour of a candidate who is already in the service of the Government of Gujarat in accordance with the provisions of the Gujarat Civil Services Classification and Recruitment (General) Rules 1967:

Provided further that nothing contained in clause (b) of sub-rule (9) of Rule 8 of the Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 shall be applicable in so far as relaxation of upper age limit as prescribed above is concerned;

(b)      possess,

(i)       a post graduate degree in Geology or applied Geology or Geological Science or Geo Exploration or Mineral Exploration or Engineering Geology or Marine Geology or Earth Science and Resource Management or Petroleum Geosciences or Petroleum Exploration or Geochemistry or Geological Technology or Geophysical Technology with minimum 55% marks obtained from any of the Universities established or incorporated by or under the Central or a State Act in India; or any other educational institution recognised as such or declared to be deemed as a University under Sec. 3 of the University Grants Commission Act, 1956;

(ii)      the basic knowledge of computer application as prescribed in the Gujarat Civil Service Classification and Recruitment (General) Rules 1967;

(iii)     adequate knowledge of Gujarati or Hindi or both.

(c)      (i) have about three years experience on the post not below the rank of Mines Supervisor, Class III in the subordinate service of the Commissionerate of Geology and Mining, Gujarat State; or

(ii) have about three years experience in the field of mining or mineral administration or mineral legislation or mineral exploration in Government or Government undertakings Board or Corporation or Limited Company established by Law in India or Mining Organisation on the post which can be considered equivalent to the post not below the rank of Mines Supervisor, Class III, in the subordinate service of the Commissionerate of Geology and Mining, Gujarat State.

Rule - 5.

The candidate appointed by direct selection shall be on probation for a period of two years.

Rule - 6.

The candidate appointed by direct selection shall during his probation period require to undergo pre-service training and pass the post-training examination in accordance with the provisions of the Gazetted Officers Pre-service Training and Examination Rules, 1970.

Rule - 7.

The candidate appointed by direct selection shall during his probation period require to pass the qualifying examination for computer knowledge in accordance with the provisions of the Gujarat Civil Services Computer Competency Training and Examination Rules, 2006.

Rule - 8.

The candidate appointed by direct selection will require to pass the departmental examination and an examination in Hindi or Gujarati or both in accordance with the rules prescribed by the Government.

Rule - 9.

The candidate appointed either by promotion or by direct selection shall require to undergo such training and pass such examination as may be prescribed by the Government.

Rule - 10.

The candidate appointed by direct selection shall require to furnish a security and surety bond in such form, for such amount and for such period as may be prescribed by the Government.