ACRYLONITRILE-BUTADIENE STYRENE (ABS) (QUALITY CONTROL) THIRD AMENDMENT ORDER, 2022

PREAMBLE

In exercise of the powers conferred by section 16 read with sub-section (3) of section 25 of the Bureau of Indian Standards Act, 2016 (11 of 2016), the Central Government, after consulting the Bureau of Indian Standards is of the opinion that it is necessary or expedient so to do in the public interest, hereby makes the following Order further to amend the Acrylonitrile- Butadiene Styrene (ABS) (Quality Control) Order, 2021, namely:-

Order - 1. Short title and commencement.

(1)     This Order may be called the Acrylonitrile-Butadiene Styrene (ABS) (Quality Control) Third Amendment Order, 2022.

(2)     It shall come into force on the date of its publication in the official Gazette.

Order - 2.

In the Acrylonitrile- Butadiene Styrene (ABS) (Quality Control) Order, 2021, in paragraph 1, for sub-paragraph (2), the following sub-paragraph shall be substituted, namely:-

"(2) It shall come into force on the 12th day of March, 2023.