In exercise of the powers
conferred by sub-section (1) and sub-clause (b), (e), (j), (v) and (x) of
sub-section (2) of Section 54 of
the Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and
Services) Act, 2016, the Unique Identification Authority of India hereby makes
the following regulations to further amend the Aadhaar (Enrolment and Update)
Regulations, 2016 (No. 2 of 2016), namely:- (1) These
regulations may be called the Aadhaar (Enrolment and Update) (Seventh
Amendment) Regulations, 2019 (No. 3 of 2019). (2) These
shall come into force from the date of their publication in the Official
Gazette. (I) In
Schedule II, in List A (Proof of Identity) documents at Sl. Nos. 19 to 31, in
List B (Proof of Address) documents at Sl. Nos. 34 to 44, in List C (Proof of
Relationship) documents at Sl. Nos. 10 to 14 and in List D (Date of Birth)
documents at Sl. Nos. 5 to 14 shall be inserted. This shall have overriding
effect to earlier amendments in Schedule-II. The amended schedule II is as
below: SCHEDULE
II List of acceptable supporting
documents for verification (See Regulation 10(2) of these
Regulations) List A. POI (Proof of Identity)
documents containing Name and Photo (1) Passport (2) PAN Card (3) Ration/PDS
Photo Card (4) Voter ID (5) Driving
License (6) Government
Photo ID Cards/service photo identity card issued by PSU (7) NREGS Job
Card (8) Photo ID
issued by Recognized Educational Institution (9) Arms License (10) Photo
Bank ATM Card (11) Photo
Credit Card (12) Pensioner
Photo Card (13) Freedom
Fighter Photo Card (14) Kissan
Photo Passbook (15) CGHS /
ECHS Photo Card (16) Address
Card having Name and Photo issued by Department of Posts (17) Certificate
of Identity having photo issued by Gazetted Officer or Tehsildar on letterhead (18) Disability
ID Card/handicapped medical certificate issued by the respective State/UT
Governments/Administrations (19) Bhamashah
Card (20) Certificate
from Superintendent/Warden/Matron/Head of Institution of recognized shelter homes
for orphanages, homes etc on their official letterhead (21) Certificate
of Identity having photo issued by MP or MLA or MLC or Municipal Councillor on
letterhead (22) Certificate
of Identity having photo issued by village panchayat head or mukhiya (for rural
areas) (23) Gazette
notification for name change (24) Marriage
certificate with photograph (25) RSBY Card (26) SSLC book
having candidates photograph (27) ST/SC/OBC
certificate with photograph (28) School
Leaving Certificate (SLC) / School Transfer Certificate (TC), containing name and
photograph (29) Extract
of School Records issued by Head of School containing name and photograph (30) Bank Pass
Book having name and photograph (31) Certificate
of Identity containing name and photograph issued by Recognized Educational
Institution signed by Head of Institute List B. POA (Proof of Address)
documents containing Name and Address (1) Passport (2) Bank
Statement/Passbook (3) Post
Office Account Statement/Passbook (4) Ration
Card (5) Voter ID (6) Driving
License (7) Government
Photo ID cards/service photo Identity card issued by PSU (8) Electricity
Bill (not older than 3 months) (9) Water
Bill (not older than 3 months) (10) Telephone
Landline Bill (not older than 3 months) (11) Property
Tax Receipt (not older than 1 year) (12) Credit
Card Statement (not older than 3 months) (13) Insurance
Policy (14) Signed Letter
having Photo from Bank on letterhead (15) Signed
Letter having Photo issued by registered Company on letterhead (16) Signed
Letter having Photo issued by Recognized Educational Institution on letterhead
or Photo ID having address issued by Recognized Educational Institution (17) NREGS Job
Card (18) Arms
License (19) Pensioner
Card (20) Freedom
Fighter Card (21) Kissan
Passbook (22) CGHS /
ECHS Card (23) Certificate
of Address having photo issued by MP or MLA or MLC or Gazetted Officer or
Tehsildar on letterhead (24) Certificate
of Address issued by Village Panchayat head or its equivalent authority (for
rural areas) (25) Income
Tax Assessment Order (26) Vehicle
Registration Certificate (27) Registered
Sale / Lease / Rent Agreement (28) Address
Card having Photo issued by Department of Posts (29) Caste and
Domicile Certificate having Photo issued by State Govt. (30) Disability
ID Card/handicapped medical certificate issued by the respective State/UT
Governments/Administrations (31) Gas
Connection Bill (not older than 3 months) (32) Passport
of Spouse (33) Passport
of Parents (in case of Minor) (34) Allotment
letter of accommodation issued by Central/State Govt. of not more than 3 years
old (35) Marriage
Certificate issued by the Government, containing address (36) Bhamashah
card (37) Certificate
from Superintendent/Warden/Matron/Head of Institution of recognized shelter
homes for orphanages, homes etc. on letter head (38) Certificate
of address having photo issued by Municipal Councillor on letterhead (39) Identity
Card issued by recognized educational institutions (40) SSLC book
having photograph (41) School
Identity card (42) School
Leaving Certificate (SLC) / School Transfer Certificate (TC), containing Name
and Address (43) Extract
of School Records containing Name, Address and Photograph issued by Head of
School (44) Certificate
of Identity containing Name, Address and Photograph issued by Recognized
Educational Institution signed by Head of Institute List C.
POR (Proof of Relationship) documents containing Name of applicant and Name of
HoF (Head of Family) (1) PDS Card (2) MNREGA
Job Card (3) CGHS/State
Government/ECHS/ESIC Medical card (4) Pension
Card (5) Army
Canteen Card (6) Passport (7) Birth
Certificate issued by Registrar of Birth, Municipal Corporation and other
notified local government bodies like Taluk, Tehsil etc. (8) Any other
Central/State government issued family entitlement document (9) Marriage
Certificate issued by the government (10) Address
card having name and photo issued by Department of Posts (11) Bhamashah
card (12) Discharge
card/slip issued by Government hospitals for birth of a child (13) Certificate
of Identity having photo issued by MP or MLA or MLC or Municipal Councillor or
Gazetted Officer on letterhead (14) Certificate
of Identity having photo and relationship with HoF issued by village panchayat
head or mukhiya (for rural areas) List D.
DOB (Date of Birth) documents containing Name and DOB (1) Birth
Certificate (2) SSLC
Book/Certificate (3) Passport (4) Certificate
of Date of Birth issued by Group A Gazetted Officer on Letterhead (5) A
certificate or ID Card having photo and Date of Birth (DOB) duly signed and
issued by a Government authority (6) Photo ID
card having Date of Birth, issued by Recognized Educational Institution (7) PAN Card (8) Marksheet
issued by any Government Board or University (9) Government
Photo ID Card/Photo Identity Card issued by PSU containing DOB (10) Central/State
Pension Payment Order (11) Central Government
Health Service Scheme Photo Card or Ex-Servicemen Contributory Health Scheme
Photo card (12) School
Leaving Certificate (SLC) / School Transfer Certificate (TC), containing Name
and Date of Birth (13) Extract
of School Records issued by Head of School containing Name, Date of Birth and
Photograph (14) Certificate
of Identity containing Name, DOB and Photograph issued by Recognized
Educational Institution signed by Head of Institute.AADHAAR (ENROLMENT AND UPDATE) (SEVENTH
AMENDMENT) REGULATIONS, 2019
PREAMBLE