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Yash Raj Films Pvt. Ltd v. Bharat Sanchar Nigam Limited And Ors

Yash Raj Films Pvt. Ltd v. Bharat Sanchar Nigam Limited And Ors

(High Court Of Judicature At Madras)

C.S.(Comm.Div.)No.88 of 2021 and O.A.Nos.713 & 714 of 2021 | 19-01-2022

1. The suit is permitted to be withdrawn in terms of the memo dated 12.01.2022 filed by the plaintiff.

2. Accordingly, this Civil Suit is dismissed as withdrawn. There shall be no order as to costs. Consequently, connected applications are closed.

Advocate List
  • Mr.T.Pandiyan for M/s.P.K.Law Firm

  • None

Bench
  • HON'BLE MR. JUSTICE N.ANAND VENKATESH
Eq Citations
  • LQ
  • LQ/MadHC/2022/476
Head Note

Civil Procedure Code, 1908 — Or. 23 R. 1 — Suit permitted to be withdrawn — Costs