Are you looking for a legal research tool ?
Get Started
Do check other products like LIBIL, a legal due diligence tool to get a litigation check report and Case Management tool to monitor and collaborate on cases.

X v. Government Of Nct Of Delhi & Ors

X v. Government Of Nct Of Delhi & Ors

(Supreme Court Of India)

Writ Petition(s)(Criminal) No(s). 340/2021 | 24-09-2021

1. As requested by learned counsel appearing for the respondent Nos. 1 and 3, list this matter on 28.09.2021.

Advocate List

  • Ms. Akshita Goyal Adv, Mr. Abhinav Agrawal, AOR Mr. Rajiv K. Virmani, Adv. Mr. Sahil, Adv.

  • Mr. Chirag M. Shroff, AOR Dr. Monika Gusain, AOR

Bench
  • HON'BLE MR. JUSTICE A.M. KHANWILKAR
  • HON'BLE MR. JUSTICE C.T. RAVIKUMAR
Eq Citations
  • LQ/SC/2021/3070
Head Note