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W.t. Henley's Telegraph Works Company Limited v. Gorakhpur Electric Supply Company Limited

W.t. Henley's Telegraph Works Company Limited v. Gorakhpur Electric Supply Company Limited

(High Court Of Judicature At Allahabad)

| 02-09-1936

Advocate List
Bench
  • HON'BLE JUSTICE IQBAL AHMAD, J
Eq Citations
  • 1936 AWR 1113
  • AIR 1936 ALL 840
  • LQ/AllHC/1936/119
Head Note