1.Heard Shri A. Sanjay Kishore and Shri H. Rajesh Kumar, Learned Counsels for the Applicant Company.
2.CA allowed by separate orders.
(National Company Law Tribunal)
CA (CAA) No. 194/230/HDB/2017? | 09-01-2018
1.Heard Shri A. Sanjay Kishore and Shri H. Rajesh Kumar, Learned Counsels for the Applicant Company.
2.CA allowed by separate orders.
Income Tax — Penalty/Penalty proceedings — Penalty under S. 271(1)(c)/S. 271(1)(e)/S. 271(1)(f)/S. 271(1)(g)/S. 271(1)(h)/S. 271(1)(i)/S. 271(1)(j)/S. 271(1)(k)/S. 271(1)(l)/S. 271(1)(m)/S. 271(1)(n)/S. 271(1)(o)/S. 271(1)(p)/S. 271(1)(q)/S. 271(1)(r)/S. 271(1)(s)/S. 271(1)(t)/S. 271(1)(u)/S. 271(1)(v)/S. 271(1)(w)/S. 271(1)(x)/S. 271(1)(y)/S. 271(1)(z)/S. 271(1)(za)/S. 271(1)(zb)/S. 271(1)(zc)/S. 271(1)(zd)/S. 271(1)(ze)/S. 271(1)(zf)/S. 271(1)(zg)/S. 271(1)(zh)/S. 271(1)(zi)/S. 271(1)(zj)/S. 271(1)(zk)/S. 271(1)(zl)/S. 271(1)(zm)/S. 271(1)(zn)/S. 271(1)(zo)/S. 271(1)(zp)/S. 271(1)(zq)/S. 271(1)(zr)/S. 271(1)(zs)/S. 271(1)(zt)/S. 271(1)(zu)/S. 271(1)(zv)/S. 271(1)(zw)/S. 271(1)(zx)/S. 271(1)(zy)/S. 271(1)(zz)/S. 271(1)(aaa)/S. 271(1)(aab)/S. 271(1)(aac)/S. 271(1)(aad)/S. 271(1)(aae)/S. 271(1)(aaf)/S. 271(1)(aag)/S. 271(1)(aah)/S. 271(1)(aai)/S. 271(1)(aaj)/S. 271(1)(aak)/S. 271(1)(aal)/S. 271(1)(aam)/S. 271(1)(aan)/S. 271(1)(aao)/S. 271(1)(aap)/S. 271(1)(aq)/S. 271(1)(ar)/S. 271(1)(as)/S. 271(1)(at)/S. 271(1)(au)/S. 271(1)(av)/S. 271(1)(aw)/S. 271(1)(ax)/S. 271(1)(ay)/S. 271(1)(az)/S. 271(1)(ba)/S. 271(1)(bb)/S. 271(1)(bc)/S. 271(1)(bd)/S. 271(1)(be)/S. 271(1)(bf)/S. 271(1)(bg)/S. 271(1)(bh)/S. 271(1