(Securities Appellate Tribunal, Mumbai)
Misc. Application No. 865 of 2021 And Appeal No. 249 of 2020 Appeal No. 251 of 2020 Appeal No. 252 of 2020 Appeal No. 255 of 2020 | 04-05-2022
1. Adjourned on the request of the appellants. List on June 21, 2022.
2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.
Ms. Aparna Wagle, Advocate with Ms. Siddhi Somani
Mr. Manish Chhangani, Advocate with Mr. Ravi Shekar Pandey & Ms. Samreen Fatima
Constitution of India — Arts. 136 and 142 — Order digitally signed — All concerned parties directed to act on digitally signed copy of order
