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                    [question] => Q. Who were the advocates involved in the case V. T. S. Chandarasekhara Mudaliar (Died) And Others. vs Kulandaivelu Mudaliar And Others.?
                    [answer] => For the Appearing Parties N.C. Chatterji, K.N. Rajagopal Sastri, V.S. Venkataraman, T.K. Sundararaman, A.V. Visvanatha Sastri, R. Ganapathy Iyer, S. Gopalaratnam, Gopala Krishnan, T.S. Venkataraman, Advocates.
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                    [question] => Q. V. T. S. Chandarasekhara Mudaliar (Died) And Others. vs Kulandaivelu Mudaliar And Others.  Judgment Date ?
                    [answer] => 26-04-1962
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                    [question] => Q. What are the equivalent citations for  V. T. S. Chandarasekhara Mudaliar (Died) And Others. vs Kulandaivelu Mudaliar And Others. ?
                    [answer] => The equivalence citation areAIR 1963 SC 185  ;  [1963] 2 SCR 440  ; LQ/SC/1962/195 ;
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                    [question] => Q. What was the bench assigned for the case V. T. S. Chandarasekhara Mudaliar (Died) And Others. vs Kulandaivelu Mudaliar And Others.?
                    [answer] => HONBLE MR. JUSTICE A.K. SARKAR, HONBLE MR. JUSTICE K. SUBBA RAO, HONBLE MR. JUSTICE J.R. MUDHOLKAR
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