Q. What are the equivalent citations for Tulsi Spiritula Publication Pvt. Ltd vs Roc ?

The equivalence citation are LQ/NCLT/2018/9656 ;

Q. What was the bench assigned for the case Tulsi Spiritula Publication Pvt. Ltd vs Roc?

Bhaskara Pantula Mohan, Member (Judicial) , V. Nallasenapathy, Member (Technical))

Tulsi Spiritula Publication Pvt. Ltd Vs. Roc On 03 May, 2018

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Tulsi Spiritula Publication Pvt. Ltd v. Roc

(National Company Law Tribunal)

C.P. 990/252(MB/2018)? | 03-05-2018

18. C.P. 990/252(MB/2018)

At request list this matter on 04.05.2018.

Advocate List

Bench

Bhaskara Pantula Mohan, Member (Judicial)
V. Nallasenapathy, Member (Technical))

Eq Citations

LQ/NCLT/2018/9656

Head Note

Constitution of India — Art. 136 — Writ of Certiorari — Validity of order of High Court — Challenge to — Dismissal of writ petition by High Court — Validity of — Held, order of High Court is liable to be set aside — Constitution of India, Arts. 226 and 136