1.The Learned Representative of both the sides are present.
2.It is stated that the Settlement is explored and expected to file Settlement deed. Seeking time. Adjourned to18.04.2018.
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The Ultra Outdoors Pvt. Ltd v. Mediascope Publicities (india) Pvt. Ltd
The Ultra Outdoors Pvt. Ltd v. Mediascope Publicities (india) Pvt. Ltd
(National Company Law Tribunal)
C.P. No. 414/I&BC/(MB)/2017? | 06-04-2018
Advocate List
Bench
- M.K. Shrawat, Member (Judicial))
Eq Citations
- LQ/NCLT/2018/7570
Head Note
Limitation Act, 1963 — S. 34 — Settlement deed — Filing of — Time sought
