Tayabullah v. Emperor
Tayabullah v. Emperor
(High Court Of Judicature At Calcutta)
CALCUTTA HIGH COURT | 31-05-1916
Advocate List
Bench
- HON'BLE JUSTICE Sheepshanks, J
- HON'BLE JUSTICE Asutosh Mookerjee, J
Eq Citations
- (1916) ILR 43 CAL 1152
- 36 IND. CAS. 845
- LQ/CalHC/1916/228
Head Note
CRIMINAL PROCEDURE - Section 173(8) CrPC - Statements of witnesses - Recording of - Requirement of - Violation of, held, fatal to trial
