State Of Gujarat
v.
V.a. Chauhan
(Supreme Court Of India)
Criminal Appeal No. 163 Of 1976 | 03-02-1983
Advocates List
G.A. Shah, R.N. Podda, Advocates, S. Bhandare, (A.C.).
For Petitioner
- Shekhar Naphade
- Mahesh Agrawal
- Tarun Dua
For Respondent
- S. Vani
- B. Sunita Rao
- Sushil Kumar Pathak
Bench List
HON'BLE JUSTICE SYED M. FAZAL ALI
HON'BLE JUSTICE O. CHINNAPPA REDDY
Eq Citation
AIR 1983 SC 359
(1983) 2 SCC 64
1983 GLH 382
1983 (1) SCALE 716
LQ/SC/1983/46
HeadNote
A. Criminal Procedure Code, 1973 — Ss. 4-A, 4, 4-B, 4-C, 4-D, 4-E, 4-F, 4-G, 4-H, 4-I, 4-J, 4-K, 4-L, 4-M, 4-N, 4-O, 4-P, 4-Q, 4-R, 4-S, 4-T, 4-U, 4-V, 4-W, 4-X, 4-Y, 4-Z, 4-AA, 4-AB, 4-AC, 4-AD, 4-AE, 4-AF, 4-AG, 4-AH, 4-AI, 4-AJ, 4-AK, 4-AL, 4-AM, 4-AN, 4-AO, 4-AP, 4-AQ, 4-AR, 4-AS, 4-AT, 4-AU, 4-AV, 4-AW, 4-AX, 4-AY, 4-AZ, 4-BA, 4-BB, 4-BC, 4-BD, 4-BE, 4-BF, 4-BG, 4-BH, 4-BI, 4-BJ, 4-BK, 4-BL, 4-BM, 4-BN, 4-BO, 4-BP, 4-BQ, 4-BR, 4-BS, 4-BT, 4-BU, 4-BV, 4-BW, 4-BX, 4-BY, 4-BZ, 4-CA, 4-CB, 4-CC, 4-CD, 4-CE, 4-CF, 4-CG, 4-CH, 4-CI, 4-CJ, 4-CK, 4-CL, 4-CM, 4-CN, 4-CO, 4-CP, 4-CQ, 4-CR, 4-CS, 4-CT, 4-CU, 4-CV, 4-CW, 4-CX, 4-CY, 4-CZ, 4-D, 4-DA, 4-DB, 4-DC, 4-DD, 4-DE, 4-DF, 4-DG, 4-DH, 4-DI, 4-DJ, 4-DK, 4-DL, 4-DM, 4-DN, 4-DO, 4-DP, 4-DQ, 4-DR, 4-DS, 4-DT, 4-DU, 4-DV, 4-DW, 4-DX, 4-DY, 4-DZ, 4-E, 4-EA, 4-EB, 4-EC, 4-ED, 4-EE, 4-EF, 4-EG, 4-EH, 4-EI, 4-EJ, 4-EK, 4-EL, 4-EM, 4-EN, 4-EO, 4-EP, 4-EQ, 4-ER, 4-ES, 4-ET, 4-EU, 4-EV, 4-EW, 4-EX, 4-EY, 4-EZ, 4-F, 4-FA, 4-FB, 4-FC, 4-FD, 4-FE, 4-FF, 4-FG, 4-FH, 4-FI, 4-FJ, 4-FK, 4-FL, 4-FM, 4-FN, 4-FO, 4-FP, 4-FQ, 4-FR, 4-FS, 4-FT, 4-FU, 4-FV, 4-FW, 4-FX, 4-FY, 4-FZ, 4-G, 4-GA, 4-GB, 4-GC, 4-GD, 4-GE, 4-GF, 4-GG, 4-GH, 4-GI, 4-GJ, 4-GK, 4-GL, 4-GM, 4-GN, 4-GO,