Q. What are the equivalent citations for State of Bihar and Another vs Usha Martin Industries Limited ?

The equivalence citation are(1987) SUPPL. SCC 710 ; [1987] 65 STC 430 ; LQ/SC/1987/246 ;

Q. What was the bench assigned for the case State of Bihar and Another vs Usha Martin Industries Limited?

HONBLE JUSTICE K. N. SINGH, HONBLE JUSTICE R. S. PATHAK (CJI), HONBLE JUSTICE RANGANATH MISRA

State Of Bihar And Another Vs. Usha Martin Industries Limited On 25 February, 1987

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State Of Bihar And Another v. Usha Martin Industries Limited

(Supreme Court Of India)

Civil Appeal No. 4534 of 1986 | 25-02-1987

1. The question raised in this appeal stands concluded by the law laid down by this Court in Pournami Oil Mills v. State of Kerala [1986 Supp SCC 728 [LQ/SC/1986/534] : 1987 SCC (Tax) 134], where the ratio laid down in M/s Motilal Padampat Sugar Mills Co. Ltd. v. State of U.P. [(1979) 2 SCC 409 [LQ/SC/1978/389] : 1979 SCC (Tax) 144] was affirmed. This is not disputed by learned counsel for the appellant. In the circumstances the appeal is dismissed but without any order as to costs .