CP No. 01/I&BP/NCLT/MB/MAH/2018
The Counsel for the Petitioner as well as Corporate Debtor are present.
On the joint memo filed by both Counsel requesting time for required changes in the Petition, at their request list this matter on21.02.2018.
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State Bank Of India v. Videocon Telecommunications Ltd
State Bank Of India v. Videocon Telecommunications Ltd
(National Company Law Tribunal)
CP No. 01/2018? | 24-01-2018
Advocate List
Bench
- B.S.V. Prakash Kumar, Member (Judicial)
- V. Nallasenapathy, Member (Technical))
Eq Citations
- LQ/NCLT/2018/3463
Head Note
