Sripati Saran Prasad Singh And Others v. Indarjit Mahton And Others
Sripati Saran Prasad Singh And Others v. Indarjit Mahton And Others
(High Court Of Judicature At Patna)
| 20-10-1938
Advocate List
Bench
- HON'BLE JUSTICE James, J
Eq Citations
- AIR 1939 PAT 160
- LQ/PatHC/1938/209
Head Note
CRIMINAL PROCEDURE, 1973 - Ss. 167(2) & (2-A) - Bail - Bail granted to accused in murder case, on ground that he was not a flight risk and was not likely to tamper with evidence - Bail granted, upheld
