Sripati Saran Prasad Singh And Others v. Indarjit Mahton And Others

Sripati Saran Prasad Singh And Others v. Indarjit Mahton And Others

(High Court Of Judicature At Patna)

| 20-10-1938

Advocate List
Bench
  • HON'BLE JUSTICE James, J
Eq Citations
  • AIR 1939 PAT 160
  • LQ/PatHC/1938/209
Head Note

CRIMINAL PROCEDURE, 1973 - Ss. 167(2) & (2-A) - Bail - Bail granted to accused in murder case, on ground that he was not a flight risk and was not likely to tamper with evidence - Bail granted, upheld