1. Mr. Gopal Subramaniam, learned senior counsel appointed as Amicus Curiae by us has submitted his report dated 15.04.2014 making several recommendations at pages 500 to 575. M/s. K.K.Venugopal and H.N.Salve submit that given a short adjournment, they would examine the said recommendations and indicate such of them as are acceptable to their clients. Two weeks' time to do the needful is granted.
2. Copies of the latest report received from the Administrative Committee shall in the meantime be furnished to learned counsel for the parties including the intervenor who may respond to the same on or before the next date of hearing.
3. Post on 27.11.2014 at 2.00 P.M. along with I.A. No. 29 (Appln. For intervention).
4. Our order dated 24.04.2014 as continued by our order dated 06.08.2014 shall continue pending further orders from this Court.
