Learned senior counsel Mr. Y. Suryanarayana and Learned PCS Mr. Lokesh Agarwal present for Petitioner.
Order pronounced in open court.
Petition is allowed.
Vide separate order.
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Snl Financial (india) Pvt. Ltd. & S&p Capital Iq (india) Pvt. Ltd. ? v. Y. Suryanarayana ?
Snl Financial (india) Pvt. Ltd. & S&p Capital Iq (india) Pvt. Ltd. ? v. Y. Suryanarayana ?
(National Company Law Tribunal)
Transfer Petition No. and Company Petition/Application No. CP (CAA) No. 124/230/HDB/2018? | 11-04-2018
Advocate List
Bench
- Bikki Raveendra Babu, Member (Judicial))
Eq Citations
- LQ/NCLT/2018/7952
Head Note
A. Election — Validity of Election — Election Petition — Grounds for challenging election — Non-compliance with mandatory provisions of Representation of the People Act, 1951,
