Order forwarded to : 1. *@2>% / The Appellant 2. /% / The Respondent. 3. 8, $ /0 /A $ / Concerned CIT 4. /0 /A $(*@2 ) / The CIT(A) 5. 5->@/ $ ( , /0 *@2 / 0# , / DR, ITAT, Rajkot 6. >! +>2 / Guard file. &G6>(A8>0 / BY , */89>/ *@>0 (Dy./Asstt.Registrar) /0 *@2 / 0# , / ITAT, Rajkot
1. Date of dictation- /02/2020
2. Date on which the typed draft is placed before the Dictating Member /02/2020 Other Member &&
3. Date on which the approved draft comes to the Sr.P.S./P.S.- /02/2020
4. Date on which the fair order is placed before the Dictating Member for Pronouncement /02/2020
5. Date on which the file goes to the Bench Clerk 28 /02/2020
6. Date on which the file goes to the Head Clerk&&&&&&&&&&& .
7. The date on which the file goes to the Assistant Registrar for signature on the order&&&&&&&& ..
8. Date of Despatch of the Order&&&&&&