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Smt. Hiaben L. Bhensala,, Veraval v. The Assistant Commissioner Of Income Tax, Central Circle-2, Rajkot

Smt. Hiaben L. Bhensala,, Veraval v. The Assistant Commissioner Of Income Tax, Central Circle-2, Rajkot

(Income Tax Appellate Tribunal, Rajkot)

ITSSA 55/RJT/2018 | 28-02-2020

Order forwarded to : 1. *@2>% / The Appellant 2. /% / The Respondent. 3. 8, $ /0 /A $ / Concerned CIT 4. /0 /A $(*@2 ) / The CIT(A) 5. 5->@/ $ ( , /0 *@2 /  0# , / DR, ITAT, Rajkot 6. >! +>2 / Guard file. &G6>(A8>0 / BY , */89>/ *@>0 (Dy./Asstt.Registrar) /0 *@2 /  0# , / ITAT, Rajkot

1. Date of dictation- /02/2020

2. Date on which the typed draft is placed before the Dictating Member /02/2020 Other Member &&

3. Date on which the approved draft comes to the Sr.P.S./P.S.- /02/2020

4. Date on which the fair order is placed before the Dictating Member for Pronouncement /02/2020

5. Date on which the file goes to the Bench Clerk 28 /02/2020

6. Date on which the file goes to the Head Clerk&&&&&&&&&&& .

7. The date on which the file goes to the Assistant Registrar for signature on the order&&&&&&&& ..

8. Date of Despatch of the Order&&&&&&

Advocate List
Bench
  • SHRI WASEEM AHMED, ACCOUNTANT MEMBER
  • MS. MADHUMITA ROY, JUDICIAL MEMBER
Eq Citations
  • LQ/ITAT/2020/4464
Head Note