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Shivanarain And Ors v. State Of Madhya Pradesh And Ors

Shivanarain And Ors v. State Of Madhya Pradesh And Ors

(Supreme Court Of India)

Writ Petition No. 1505 of 1986 | 25-11-1986

E.S. Venkataramiah, J.

1. For the reasons given in the order delivered today by us in Brij Mohan Parihar v. M.P. State Road Transport Corporation and Ors. (Special Leave Petition (Civil) No. 3486 of 1986). (1987) 1 SCC 13 [LQ/SC/1986/484] : AIR 1987 SC 29 [LQ/SC/1986/484] , no relief can be granted to the petitioners. The Writ Petition is dismissed.

Advocate List
Bench
  • HON'BLE JUDGE E.S. VENKATARAMIAH
Eq Citations
  • 1986 (2) SCALE 891
  • JT 1986 SC 940
  • LQ/SC/1986/485
Head Note