Q. What are the equivalent citations for Shanker Motiram Nale vs Shiolalsing Gannusing Rajput ?

The equivalence citation are(1994) 2 SCC 753 ; LQ/SC/1993/293 ;

Q. What was the bench assigned for the case Shanker Motiram Nale vs Shiolalsing Gannusing Rajput?

HONBLE JUSTICE M. M. PUNCHI, HONBLE JUSTICE S. P. BHARUCHA

Shanker Motiram Nale Vs. Shiolalsing Gannusing Rajput On 30 March, 1993

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Shanker Motiram Nale v. Shiolalsing Gannusing Rajput

(Supreme Court Of India)

Civil Appeal No. 1836 Of 1986 | 30-03-1993

1. This appeal is obviously incompetent. It is against an order of a Division Bench of the High Court rejecting the application for review of a judgment and decree passed by a learned Single Judge, who seems to have retired in the meantime. It is not against the basis judgment. Order 47 Rule 7 of CPC bars an appeal against the order of the court rejecting the review. On this basis, we reject the appeal. No costs

I.A. No. 1/93 (Application for substitution)

2. No orders are necessary in view of the rejection of the appeal.