Q. What are the equivalent citations for Shadaab Ahmed Shabbir Patel vs Pluto Estates Pvt. Ltd ?

The equivalence citation are LQ/NCLT/2018/6418 ;

Q. What was the bench assigned for the case Shadaab Ahmed Shabbir Patel vs Pluto Estates Pvt. Ltd?

B.S.V. Prakash Kumar, Member (Judicial) , V. Nallasenapathy, Member (Technical))

Shadaab Ahmed Shabbir Patel Vs. Pluto Estates Pvt. Ltd On 27 February, 2018

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Shadaab Ahmed Shabbir Patel v. Pluto Estates Pvt. Ltd

(National Company Law Tribunal)

M.A. NO./2017 in TCP- 11/(MB)/2015 | 27-02-2018

TCP 11/397-398/MB/2015

Since it is a long-term litigation, and that too litigation being in between father on one side and first wife, son and daughter on other side, this Bench is of the view that this litigation has to come to an end in view of the same, both the sides are directed to file written submissions in this Company Petition on the next date of hearing so that this Bench can hear on the main Petition.

At request of the Respondent Counsel, list this matter on 10.4.2018.

Advocate List

Bench

B.S.V. Prakash Kumar, Member (Judicial)
V. Nallasenapathy, Member (Technical))

Eq Citations

LQ/NCLT/2018/6418

Head Note

Companies Act, 2013 — Ss. 2(20) & 2(21) — Company in liquidation — Dispute between father and first wife, son and daughter — Direction to file written submissions on next date of hearing so that main petition can be heard