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Scan Goa Stop Child Abuse Now And Ors v. State Of Goa And Ors

Scan Goa Stop Child Abuse Now And Ors v. State Of Goa And Ors

(In The High Court Of Bombay At Goa)

MISCELLANEOUS CIVIL APPLICATION NO.113 OF 2022 IN PUBLIC INTEREST LITIGATION WRIT PETITION NO.1351 OF 2021(FILING) | 20-07-2022

1. Mr. Omkar Thakur, learned Counsel for the petitioner states that office objections will be cleared within 2 weeks from today. This statement is accepted.

2. Subject to clearance of office objections, place the PIL Writ Petition No.1351 of 2021(Filing) for final disposal in the week commencing from 3rd October 2022.

3. Miscellaneous Civil Application No.113 of 2022 is disposed of.

Advocate List
  • Mr. Omkar Thakur

  • Mr. Geetesh R. Shetye

Bench
  • HON'BLE MR. JUSTICE M. S. SONAK&nbsp
  • HON'BLE MR. JUSTICE R. N. LADDHA
Eq Citations
  • LQ
  • LQ/BomHC/2022/1796
Head Note

with no order as to costs Constitution of India, Arts. 32, 21, 226 and 139