Q. Who were the advocates involved in the case Saroj Devi Sharma vs Premia Projects Ltd?

For Petitioner : Mr. Brijesh Panchal, AdvocateFor Respondent : Petitioner;

Q. What are the equivalent citations for Saroj Devi Sharma vs Premia Projects Ltd ?

The equivalence citation are LQ/NCLT/2017/879 ;

Q. What was the bench assigned for the case Saroj Devi Sharma vs Premia Projects Ltd?

Ina Malhotra, Member (Judicial))

Saroj Devi Sharma Vs. Premia Projects Ltd On 09 March, 2017

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Saroj Devi Sharma v. Premia Projects Ltd

(National Company Law Tribunal)

C.P. No. 01/73/2017? | 09-03-2017

Despite service, none has appeared on behalf of the Respondents. Ld. Counsel for the petitioner submits that he shall be filing an Affidavit of evidence. The petitioner shall also satisfy this Bench as to whether the facts of this case warrants it to be treated as an application under 73(4) of the Companies Act, 2013.

Advocate List

For Petitioner : Mr. Brijesh Panchal, Advocate
For Respondent : Petitioner;

Bench

Ina Malhotra, Member (Judicial))

Eq Citations

LQ/NCLT/2017/879

Head Note

Companies Act, 2013 — S. 73(4) — Petition under — Whether facts of case warrant it to be treated as an application under S. 73(4) — Despite service, none appeared on behalf of Respondents — Ld. Counsel for petitioner submits that he shall be filing an Affidavit of evidence