Q. What are the equivalent citations for Saibaba Surfactants Pvt. Ltd. and Others vs Kamalkumar S. Jain and Another ?

The equivalence citation are LQ/NCLT/2018/4086 ;

Q. What was the bench assigned for the case Saibaba Surfactants Pvt. Ltd. and Others vs Kamalkumar S. Jain and Another?

Bikki Raveendra Babu, Member (Judicial) , Manorama Kumari, Member (Judicial))

Saibaba Surfactants Pvt. Ltd. And Others Vs. Kamalkumar S. Jain And Another On 31 January, 2018

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Saibaba Surfactants Pvt. Ltd. And Others v. Kamalkumar S. Jain And Another

(National Company Law Tribunal)

C.P. No. 174/140(5)/NCLT/AHM/2017? | 31-01-2018

Learned Advocate Ms. Krina Parekh i/b Learned Advocate Mr. Arjun Sheth with Learned PCS Mr. Hitesh Buch present for Petitioners. Learned Advocate Ms. Natasha Sutaria present for Respondent No. 1. Learned Advocate Mr. Monaal Davawala present for Respondent No. 3.

At request of petitioner counsel.

List the matter on 07.03.2018.

Advocate List

Bench

Bikki Raveendra Babu, Member (Judicial)
Manorama Kumari, Member (Judicial))

Eq Citations

LQ/NCLT/2018/4086

Head Note

Constitution of India — Art. 226 — Writ of Mandamus — Issue of notice — Delayed issuance of notice — Justification for — Held, delay in issuance of notice cannot be condoned