Sagarmal Agarwala v. Emperor
Sagarmal Agarwala v. Emperor
(High Court Of Judicature At Patna)
| 22-07-1943
Advocate List
Bench
- HON'BLE JUSTICE Sinha, J
Eq Citations
- AIR 1944 PAT 390
- LQ/PatHC/1943/43
Head Note
CRIMINAL PROCEDURE - 1973 Act, Ss. 397 and 401 to 403 - Appeal against acquittal - Acquittal of accused by High Court - Appeal by State - Appeal dismissed - No infirmity found in appreciation of evidence by High Court - No error in application of law - Appeal dismissed
