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Research Foundation For Science v. Union Of India & Another

Research Foundation For Science v. Union Of India & Another

(Supreme Court Of India)

Writ Petition (Civil) No. 657 Of 1995 With Slp(C) No. 16175 Of 1997, Civil Appeal No. 7660 Of 1997 & Suo Moto Contempt Petition(C) No. 155 Of 2005 | 15-05-2007

1. Without claiming any equities, the Ship Breaking Unit shall be permitted to remove oil from the ship under the supervision and guidance of the Gujarat Pollution Control Board and the Gujarat Maritime Board. It shall be ensured by these two authorities that the activity does not result in any environmental pollution because of spilling of oil. The authorities concerned shall record the details about the weight of oil to be removed from the ship. The dismantling plan shall be supplied to the petitioner.

2. List this matter and the interlocutory applications on 26th July, 2007.

Advocate List
  • For the Appearing Parties Sanjay Parikh, A.N. Singh, Jitin S., Gopal Subramaniam, A.S.G., Krishan Mahajan, Satyakam, D.S. Mahra, P. Parmeswaran, B. Vijayalakshmi Menon, C.A. Sundaram, Sr. Adv., Vinod Ravani, Mahesh Agarwal, Rishi Agrawala, E.C. Agrawala, Gaurav Goel, Amit Kumar Sharma, Dhrupad Kashyap, Dr. Rajeev Dhavan, Sr. Adv., Atul Y. Chitale, Mrs. Suchitra Chitale, S. Srivastava, Dhruv Madan, Vijay Panjwani, Raj Panjwani, Ramesh Singh, Akanksha, Neha Sharma, Nina Gupta, Bina Gupta, P.V. Dinesh, Sindhu T.P., Shomona Khanna, Gaurav Agarwal, Savitri Pandey, Rajeev Dubey, Kamlendra Mishra, Ritwik Dutta, Raj Panjwani, Anitha Shenoy, A. Subhashini, Ranjan Mukherjee, S.C. Ghosh, K.B. Rohatgi, Aparna Rohatgi Jain, Mahesh Kasana, Siddhartha Dave, Vibha Datta Makhija, Riku Sarma, M/s. Corporate Law Group, V.G.Pragasam, S. Vallinayagam, S. Prabu Ramasubramanian, Mukesh Verma, Manish Shanker, M.R. Shamshad, Pravesh Thakur, Yash Pal Dhingra, U. Hazarika, Satya Mitra, Sumita Hazarika, D.N. Goburdhan, Pinky Anand, Geeta Luthra, A. Mariarputham, Mrs. Aruna Mathur, M/s. Arputham, Aruna & Co., Manoj Saxena, Rajnish Kr. Singh, Rahul Shukla, T.V. George, Anil Shrivastav, H. Wahi, Pinky Behera, Gopal Singh, Rituraj Biswas, Gopal Singh, Anukul Raj, Rituraj Biswas, J.S. Attri, AAG, Aruneshwar Gupta, AAG, Naveen Kr. Singh, Mukul Sood, Shashwat Gupta, K.H. Nobin Singh, Manjit Singh, AAG, Harikesh Singh, T.V. George, K.N. Madhusoodhanan, R. Sathish, J.R. Das, Swetaketu Mishra, S.S. Shinde, V.N. Raghupathy, Anil Kumar Jha, Mrs. Anil Katiyar, Ashok Mathur, B. Krishna Prasad, D.N. Mishra, Ejaz Maqbool, Mrs. Manik Karanjawala, M/s J.B. Dadachanji & Co., Pramod Swarup, Pradeep Misra, Sushma Suri, Mrs. Urmila Sirur, M/s Sinha & Das, Shakil Ahmed Syed, S. Janani, Ravindra Kumar, Rakesh K. Sharma, Radha Shyam Jena, Sanjay R. Hegde, Jay Savla, Atishi Dipankar, Mrs. J.S. Wad, M/s. J.S. Wad & Co., Nikhil Nayyar, Ajay Sharma, Sumita Hazarika, Ashwani Bhardwaj, K.K. Gupta, A. Raghunath, Advocates.
Bench
  • HON'BLE DR. JUSTICE ARIJIT PASAYAT
  • HON'BLE MR. JUSTICE S.H. KAPADIA
Eq Citations
  • (2012) 11 SCC 694
  • LQ/SC/2007/692
Head Note

ENVIRONMENT AND POLLUTION — Ship breaking — Removal of oil from ship — Ship Breaking Unit permitted to remove oil from ship under supervision and guidance of Gujarat Pollution Control Board and Gujarat Maritime Board