TCP 664/I&BC/NCLT/MB/MAH/2017
1.Present from the side of the Petitioner. Placed a Withdrawal Memo seeking liberty to file fresh Application. Granted.
2.Since the Petition issup motowithdrawn, disposed of accordingly. To be consigned to Records.
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Reliable Business Solutions & Services Pvt. Ltd. ? Parties v. My Home Maker Services Pvt. Ltd
Reliable Business Solutions & Services Pvt. Ltd. ? Parties v. My Home Maker Services Pvt. Ltd
(National Company Law Tribunal)
T.C.P. No. 664/(MAH)/2017? | 09-01-2018
Advocate List
- For Petitioner : 1. Ms. Chailrika Patki Adv.
- For Respondent : i/b Vidhi Partners Operational Creditor
Bench
- M.K. Shrawat, J.M.
- Bhaskara Pantula Mohan, J.M.)
Eq Citations
- LQ/NCLT/2018/981
Head Note
CORPORATE LAW — TRANSFER OF BUSINESS — Petition under S. 391 of Companies Act, 1956 for transfer of business of a company to another company
